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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1) in Kashmir and Jammu Universities Act, 1969

(1)There shall be a Board of Inspection in a University consisting of the following members, namely :-
(a)The Vice-Chancellor of the University ;
(b)The Pro-Vice-Chancellor of the University, if any ;
(c)The Educational Advisor to the Government or the office designated by the Government to be incharge of Higher Education ;
(d)two Deans of Faculties of the University concerned by rotation, nominated by the Vice-Chancellor ;
(e)two Principals from colleges nominated by the Vice-Chancellor by rotation ; and
(f)the Registrar.