Section 34 in Kashmir and Jammu Universities Act, 1969
34. Board of Inspection.
(1)There shall be a Board of Inspection in a University consisting of the following members, namely :-(a)The Vice-Chancellor of the University ;(b)The Pro-Vice-Chancellor of the University, if any ;(c)The Educational Advisor to the Government or the office designated by the Government to be incharge of Higher Education ;(d)two Deans of Faculties of the University concerned by rotation, nominated by the Vice-Chancellor ;(e)two Principals from colleges nominated by the Vice-Chancellor by rotation ; and(f)the Registrar.(2)The terms and conditions of the office of the members of the Board of Inspection shall be such as may be prescribed by the Statutes in this behalf.
