Himachal Pradesh High Court
State Of H.P. vs . Chander Sharma & Others on 27 June, 2022
Bench: Ajay Mohan Goel, Sandeep Sharma
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State of H.P. Vs. Chander Sharma & others alongwith connected matter DSR No.1 of 2018 a/w Cr. Appeal No.387 of 2018 DSR No.1 of 2018 27.06.2022 Present: Mr. Ankush Dass Sood, Senior Advocate, as Special Senior CounselcumProsecutor, alongwith Mr. Dinesh Thakur, Additional Advocate General, for the State. Mr. Prince Chauhan, Advocate, for the respondent.
Mr. N.S. Chandel, Sr. Advocate, with Mr. Vinod Gupta, Advocate, for the complainant.
Cr. Appeal No.387 of 2018 Mr. Prince Chauhan, Advocate, for the appellant.
Mr. Ankush Dass Sood, Senior Advocate as Special Senior CounselcumProsecutor, alongwith Mr. Dinesh Thakur, Additional Advocate General, for the State. Mr. N.S. Chandel, Senior Advocate, with Mr. Vinod Gupta, Advocate, for the complainant.
When the case was taken up for consideration, a request has been made by Mr. Prince Chauhan, learned counsel for the appellant in Cr. Appeal No.387 of 2018 that the arguments have to be addressed by learned Senior Counsel, who shall be available in the month of ::: Downloaded on - 27/06/2022 20:05:39 :::CIS .
2 August, 2022 only. He further submits that it will be in the interest of justice, in case the matter is ordered to be listed on 22.08.2022. Request not opposed.
As prayed for, list on 22.08.2022. It is made clear that taking into consideration the fact that the appeal is pending adjudication since the year 2018, an endeavour shall be made by the Court to hear the matter on day to day basis.
(Ajay Mohan Goel) Judge (Sandeep Sharma) Judge June 27, 2022 (Rishi) ::: Downloaded on - 27/06/2022 20:05:39 :::CIS