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State of Odisha - Section

Section 2 in The Orissa Factories (Exemption) Rules, 1996

2.

(1)In these rules, unless the context otherwise requires :
(a)"Act" means the Factories Act, 1948;
(b)"Section" means a section of the Act;
(2)All other words and expressions used but not defined in these rules shall have the same meaning as respectively assigned to them in the Act.