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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(4) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(4)In all modes of authentication, the Bhamashah Identification number is mandatory and is submitted along with the input parameters specified in sub-rule (1) above such that authentication is always reduced to a 1:1 match.