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State of Odisha - Section

Section 105 in The Orissa Registration Rules, 1988

105. Indexing of Names.

(1)In the case of European names the surname shall be taken as the index word.
(2)Indian names shall be indexed according to their first letters as they stand in the document, except that appellation such as Sayed, Sheikh, etc. if appearing at the beginning of the name, shall be shown in the index at the end of the name and shall transliterated in the same form as that in which they are written in the documents.