Madhya Pradesh High Court
Gopichand Moolchandani vs Lucky Parwani (Huf) on 27 January, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-1906-2020 The High Court Of Madhya Pradesh MCRC-1906-2020 (GOPICHAND MOOLCHANDANI Vs LUCKY PARWANI (HUF)) 2 Jabalpur, Dated : 27-01-2020 Parties through their respective counsel. Registry has listed this case in default of legible copy of page no.25. Petitioner may cure the default within a period of one week. List the case after one week.
(VISHAL DHAGAT) JUDGE DPS Digitally signed by DHEERAJ PRATAP SINGH Date: 29/01/2020 17:00:34