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[Cites 0, Cited by 7] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(11) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(11)"family" includes, a Hindu undivided family, and in the case of other persons, a group or unit the members of which by custom or usage, are joint in estate or possession or residence;