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[Cites 0, Cited by 0] [Section 82A(11)] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(11)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)A handrail not less than 600 mm. long at 1000 mm. above floor level shall be fixed adjacent to the control panel.