Section 24 in The Bihar Motor Transport Workers Rules, 1962
24. [Uniforms. [Substituted by S. O. 336 dated 29.4.1969.]
(1)The drivers, conductors and line-checking staff employed in an undertaking shall be provided, free of cost by the employer with uniforms and raincoats as specified in Schedule-I and it shall be compulsory for the motor transport workers concerned to be in uniform while on duty.] [Substituted by S. O. 336 dated 29.4.1969.](2)Where washing of uniforms provided under sub-rule (1) is not arranged by the employer, the employer shall pay the staff concerned a washing allowance at the rate of Rs. 2 per month.
