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Union of India - Section

Section 7 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

7. Confirmation of employees of probation.

(1)When an employee appointed on probation to any grade or post has passed the departmental tests if prescribed and has completed his probation to the satisfaction of the appointing authority, he shall be eligible for confirmation in that grade or post.
(2)Unless the probation period is extended under regulation 8(2) or is discharged under Regulation 10, he shall be deemed to have been confirmed at the end of probation period as per schedule.