Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(i) in Nagar Panchayat Makhdumpur Plastic Waste Management Bye-laws, 2018 (i)Retailers or street vendors shall not sell or provide commodities to consumer in plastic sheet or multilayered packaging, which are not manufactured and labeled or marked, as prescribed under this bye-law.
