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[Cites 30, Cited by 10]

Bombay High Court

Basawraj Vishwanath Sarne vs State Of Maharashtra And Another on 6 May, 2015

Author: R.M.Borde

Bench: R.M.Borde, V.K.Jadhav

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            IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                        
                        BENCH AT AURANGABAD
                  (1) WRIT PETITION NO.3551 OF 2015  




                                                
     Basawraj s/o Vishwanath Sarne,
     (Representative of Vividh Karyakari
     Seva Sah. Society Ltd., Dalimb,
     Tq.Omerga, District Osmanabad),




                                               
     age: 33 years, Occ: Agril.,
     R/o Dalimb, Tq. Omerga,
     District Osmanabad.                                 Petitioner

           Versus




                                     
     01 The State of Maharashtra,
                       
         through its Secretary,
         Cooperation & Textile Department,
         Maharashtra State, Mantralaya,
         Mumbai-400 032.
                      
     02 The District Cooperative Election 
         Officer (Divisional Joint Registrar,
         Co-op. Societies, Osmanabad
      

         Division, Osmanabad.                                     Respondents
   



     Mr.N.P.Patil Jamalpurkar,  advocate for the petitioner. 
     Mr.D.R.Kale,   Government   Pleader   and   Mrs.A.V.Gondhalekar, 
     Mr.K.J.Ghute   Patil,   Mr.S.G.Karlekar,   Mrs.M.A.Deshpande   and 
     Mrs.S.A.Dhumal, AGPs for Respondent-State in all matters.





     Mr.A.N.Irpatgire, advocate for Respondent No.2.
     Mr.S.K.Kadam, advocate for Respondent-State Cooperative Election 
     Authority, in all matters.

                                   WITH





                    (2) WRIT PETITION NO.3831 OF 2015  

     01 Lasina Vividh Karyakari Seva
         Sahakari Ltd., at Lasina,
         Tq. Sonpeth, District Parbhani
         through its Representative
         Shrikant s/o Uttamrao Gavali,
         age: 31 years, Occ: Agri.,
         R/o Lasina, Tq. Sonpeth,




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         District Parbhani.




                                                                          
     02 Narwadi Vividh Karyakari Seva
          Sahakari Ltd., at Narwadi,




                                                  
          Tq.Sonpeth, District Parbhani,
          through its Representative
          Udhav s/o Shankarrao Jogdand,
          age: 51 years, Occ: Agril.,




                                                 
          R/o Narwadi, Tq. Sonpeth,
          District Parbhani.

     03 Khadaka Vividh Karyakari Seva
          Sahakari Ltd., at Khadaka,




                                     
          Tq. Sonpeth, District Parbhani,
          through its Representative    
                       
          Aniket s/o Ashok Yadav,
          age: 24 years, Occ: Agril.,
          R/o Khadaka, Tq. Sonpeth,
          District Parbhani.
                      
     04 Wadgaon Vividh Karyakari Seva
          Sahakari Ltd., at Wadgaon,
          Tq. Sonpeth, District Parbhani,
      

          through its Representative,
          Nivruti s/o Rambhau Sathe,
   



          age: 52 years, Occ: Agril.,
          R/o Wadgaon, Tq. Sonpeth,
          District Parbhani.

     05 Shelgaon Vividh Karyakari Seva





          Sahakari Ltd, at Shelgaon,
          Tq. Sonpeth, District Parbhani,
          through its Representative,
          Apparao s/o Vithalrao Mulgir,
          age: 49 years, Occ: Agril.,





          R/o Shelgaon, Tq. Sonpeth,
          District Parbhani.                               Petitioners

           Versus

     01 The District Cooperative Election 
         Officer @  Divisional Joint Registrar,
         Co-operative Societies, Aurangabad,
         District Aurangabad.




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     02 District Deputy Registrar,
          Co-operative Societies,
          Parbhani, District Parbhani.




                                                  
     03 The State Co-operative Election
          Authority, Maharashtra State,
          Pune.                                            Respondents




                                                 
     Mr.V.D.Salunke,  advocate for  petitioners. 

                                    WITH




                                     
                     (3) WRIT PETITION NO.3995 OF 2015
                       
     Seva Sahakari Sanstha Ltd.,
     Kuppa, Tq. Wadwani, District Beed,
     through its Member/Representative
     Shri Mohan Sundarrao Sawant,
                      
     age: 45 years, Occ: Agril.,,
     R/o Kuppa, Tq. Wadwani, District Beed.                Petitioner

                  Versus
      


     01 The District Cooperative Election 
   



         Officer @  Divisional Joint Registrar,
         Co-operative Societies, Aurangabad,
         District Aurangabad.

     02 District Deputy Registrar,





          Co-operative Societies,
          Beed, District Beed.

     03 The State Co-operative Election
          Authority, 





          Pune.                                            Respondents


     Mr.R.J. Nirmal,  advocate for the  petitioner.

                                    WITH 
                     (4) WRIT PETITION NO.3997 OF 2015

     The Sewa Sahakari Sanstha




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     Maryadit Doithan, Tq. Ashti,




                                                                          
     District Beed, through
     Chagan s/o Popatrao Tarate,
     age           years, Occ: Agri.,




                                                  
     R/o Doithan, Tq. Ashti,
     District Beed.                                        Petitioner

                  Versus




                                                 
     01 The State of Maharashtra,
          through Secretary,
          Co-operative Department,
          Mantralaya, Mumbai-32.




                                       
     02 The State Cooperative Election
                       
          Commissioner, Maharashtra State,
          Pune, Old Central Building, Pune.

     03 The Secretary,
                      
          State Cooperative Election Authority,
          Maharashtra State, 
          Central Building, Pune.
      

     04 The District Election Officer,
          Beed District Central Cooperative
   



          Bank Ltd., Beed and  
          Divisional Joint Registrar,
         Co-operative Societies, Latur,

     05 Beed District Central Cooperative





          Bank Ltd., Beed, Tq. And District
          Beed, through its Managing 
          Director.

     06 District Deputy Registrar,





          Co-operative Societies,
          Beed, Tq. and District Beed.                     Respondents

     Mr.B.T.Bodkhe, advocate for the petitioner.


                                    WITH
                     (5) WRIT PETITION NO.3998 OF 2015




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     The SeVa Sahakari Society Ltd.,




                                                                          
     Khakheli, Tq. Dharmabad, Dist.Nanded,
     through its Chairman,
     Sau. Shantabai w/o Nanarao Patil,




                                                  
     aged: 60 years, Occ: Agril.,
     R/o Karkheli, Tq. Dharmabad,
     District Nanded.                                      Petitioner




                                                 
                 Versus

     01 The State of Maharashtra,
          through the Secretary, in the
          Department of Cooperation,




                                    
          Mantralaya, Mumbai-32.
                      
     02 The State Cooperative Election
          Commissioner, Maharashtra State,
          Pune, Old Central Building, Pune.
                     
     03 The Secretary,
          State Cooperative Election Authority,
          Maharashtra State, 
          Central Building, Pune.
      


     04 The District Election Officer,
   



          Nanded District Central Cooperative
          Bank Ltd., Nanded and  
          Divisional Joint Registrar,
         Co-operative Societies, Latur,
         Tq. & District Latur.





     05 The Nanded District Central Cooperative
          Bank Ltd., Nanded, Tq. & District
          Nanded, through its Managing 
          Director.





     06 The District Deputy Registrar,
          Co-operative Societies,
          Nanded,  Tq. and District Nanded.                Respondents


     Mr.V.M.Maney, advocate for the petitioner.

                                     WITH




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                                   WITH




                                                                          
                    (6) WRIT PETITION NO.4002 OF 2015

     Vividh Karyakari Seva Sahakari




                                                  
     Sanstha Ltd., Dahiwadi,
     Tal. Shirur (Kasar), District Beed,
     through Ajinath Nivrutti Bhabad,
     age: 40 years, Occ: Agril,




                                                 
     R/o Dahiwandi, Tal.Shirur (Kasar),
     District Beed.                                        Petitioner

                 Versus




                                    
     01 The State of Maharashtra,
          through its Secretary,
                      
          Co-operation Department,
          Mantralaya, Mumbai.

     02 The State Cooperative Election
                     
          Commissioner, Maharashtra State,
          Pune, Old Central Building, Pune.

     03 The Secretary,
      

          State Cooperative Election Authority,
          Maharashtra State, 
   



          Central Building, Pune.

     04 The District Election Officer,
          Beed District Central Cooperative
          Bank Ltd., Beed and  





          Divisional Joint Registrar,
         Co-operative Societies, Latur.

     05 Beed District Central Cooperative
          Bank Ltd., Beed, Tq. and District





          Beed, through its Managing 
          Director.

     06 District Deputy Registrar,
          Co-operative Societies,
          Beed, Tq. and District Beed.                     Respondents

     Mr.S.S.Thombre, advocate for the petitioner.




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                                    WITH




                                                                         
                     (7) WRIT PETITION NO.4003 OF 2015

     01 Vividh Karyakari Seva Sah.




                                                 
          Society Ltd., Shivni (Bk.),
          Tq.Ausa, District Latur, 
          through its Representative - 
          Dnyaneshwar Vitthalrao Patil,




                                                
          age: 55 years, Occ: Agril.,;

     02 Vividh Karyakari Sahakari
          Society, Ltd., Mogarga, Tq.Ausa,
          District Latur, through its




                                      
          Representative - Suresh 
          Hanmantrao Sonawane,
                       
          age: 57 years, Occ: Agril.,

     03 Vividh Karyakari Sah. Society,
          Ltd. Lodga, Tq. Ausa,
                      
          District Latur, through its
          Representative - Shrimant 
          Vitthalrao Rathode,
          age: 45 years, Occ: Agril.;                     Petitioners
      


                  Versus
   



     01 The State of Maharashtra,
          through its Secretary,
          Co-operation & Textile Deptt,
          Maharashtra State,





          Mantralaya, Mumbai-400 032.

      
     02 The District Cooperative Election
          Officer (Divisional Joint Registrar,





          Co-operative Societies, Latur
          Division, Latur), Election for 
          DCC Bank Ltd., Latur.

     03 The State Co-operative Election
          Authority, Maharashtra State,
          Pune.                                           Respondents

     Mr.N.P.Patil-Jamalpurkar,  advocate for  petitioners.




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                                   WITH




                                                                         
                    (8) WRIT PETITION NO.4004 OF 2015

     Pallavi Magas Vargiya Mahila 




                                                 
     Gruha Udyog Audhogik Sahakari
     Sanstha, Parbhani, through its
     Member / Representative
     Sau.Dwarkabai Baburao Kamble,




                                                
     age: 45 years, Occ: Social Worker,
     R/o Lahuji Nagar, Parbhani,
     Tq. & District Parbhani.                             Petitioner

                 Versus




                                     
     01 District Co-operative Election Officer
                      
          @ Divisional Joint Registrar,
          Co-operative Societies, Aurangabad.

     02 District Deputy Registrar,
                     
          Co-operative Societies,
          Parbhani, District Parbhani.

     03 State Co-operative Election Authority,
      

          Mumbai.                                         Respondents
   



     Mr.Arvind Deshmukh, advocate for the petitioner.

                                   WITH
                    (9) WRIT PETITION NO.4005 OF 2015





     Gorakh s/o Narayan Tandale,
     age: major, Occ: Agril.,
     R/o At Post Koregaon, 
     Tq.Kaij, District Beed.





     (Representative of Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Koregaon, Tq.Kaij, Dist.Beed.                        Petitioner

                 Versus

     01 The State of Maharashtra,
          through the Secretary,
          Co-operation and Textile 




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         Department, Mantralaya,




                                                                          
         Mumbai.

     02 The Secretary,




                                                  
          State Co-operative Election
          Authority, Maharashtra State,
          Pune.




                                                 
     03 The District Co-operative 
          Election Officer, Beed, 
          District Central Co-operative 
          Bank, Ltd, Beed and Divisional
          Joint Registrar, Co-operative




                                      
          Societies, Latur Division, Latur.
                       
     04 The Chief Executive Officer,
          Beed District Central Co-operative
          Bank Ltd., Beed.                                 Respondents
                      
     Mr.V.V. Deshmukh, advocate for the petitioner.

                                   WITH
      

                    (10) WRIT PETITION NO.4006 OF 2015
   



     01 Vasantrao s/o Balwantrao Chavan,
          age: 59 years, Occ: Agricultural,
          R/o Naygaon (Bajar), Tq.Naygaon
          (Khai), District Nanded.





     02 Madhavrao s/o Govindrao Shinde,
          age: 55 years, Occ: Agril.,
          R/o Antargaon, Post: Barwada,
          Tq. Naygaon (Khai),
          District Nanded.





     03 Anantrao s/o Shankarrao Kahalekar,
          age: 40 years, Occ: Agril.,
          R/o Kahala (Bk.), Tq. Naygaon (Khai),
          District Nanded.

     04 Sunil s/o Tukaram Mangnale,
          age: 31 years, Occ: Agril.,
          R/o Tembhurni, Tq. Naygaon,




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          District Nanded.




                                                                          
     05 Nagorao s/o Babarao Shinde,
          age: 39 years, Occ: Agril.,




                                                  
          R/o Kolambi, Tq. Naygaon (Khai),
          District Nanded.

     06 Moh. Fakir Moh. Ismail,




                                                 
          age: 56 years, Occ: Agril.,
          R/o Lalwandi, Tq.Naygaon (Khai),
          District Nanded.

     07 Shivaji s/o Ramji Doiphode,




                                     
          age: 51 years, Occ: Agricultural,
          R/o Ijjatgaon, Post Barbada,
                      
          Tq. Naygaon (Khai), Dist. Nanded.

     08 Sambhaji s/o Madhavrao Jadhav,
          age: 45 years, Occ: Agril.,
                     
          R/o Kushnur, Tq. Naygaon,
          District Nanded.

     09 Prakash s/o ManikraoBharkad,
      

          age: 33 years, Occ: Agril.,
          R/o Betakbiloli, Post Sujlegaon,
   



          Tq.Naygaon (Khai),
          District Nanded.

     10 Balaji Antaji Pawar,
          age: 54 years, Occ: Agril.,





          R/o Golegaon, Post: Khandgaon,
          Tq. Naygaon (Kahi),
          District Nanded.                                 Petitioners

                 Versus





     01  The State of Maharashtra,
           through the State Co-operative
           Election Authority,
           Maharashtra State, Pune.

     02 The District Co-operative
          Returning Officer, Nanded,
          District Central Co-operative 




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          Bank Ltd., Nanded,




                                                                          
          Tq. & District Nanded.

     03 The Returning Officer,




                                                  
          For the election of District
          Central Co-operative Bank Ltd.,
          Nanded, Tq. & Dist.Nanded.




                                                 
     04 The District Central Cio-operative
          Bank Ltd., Nanded, Dist.Nanded,
          through its Managing Director.                   Respondents




                                     
     Mr.V.D.Salunke, advocate for  petitioners.
                       ig          WITH
                    (11) WRIT PETITION NO.4027 OF 2015

     Aniket s/o Udaykumar Patil,
                     
     age: 27 years, Occ: Agriculture,
     R/o Bhaktapur, Taluka Degloor,
     District Nanded.                                      Petitioner
      

                 Versus
   



     01 State of Maharashtra,
          through its Secretary,
          Co-operation Department,
          Mantralaya, Mumbai-32.





     02 Divisional Joint Registrar,
          Co-operative Societies, Latur
          Division, Latur and Returning
          Officer for Election of Nanded
          District Central Cooperative 





          Bank Ltd., Central Administrative
          Building, Second Floor, Latur.

     03 State Co-operative Election
          Authority, Maharashtra State,
          Pune, through its Secretary.                     Respondents


     Mr.A.V.Patil, advocate for the petitioner.




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                                   WITH
                    (12) WRIT PETITION NO.4028 OF 2015




                                                 
     Mahadeo s/o Kondiba Jadhav
     (Representative of Vividh Karyakari
     Seva Sahakari Society Ltd., Vijora,
     Tq. Vashi, District Osmanabad),




                                                
     age: 49 years, Occ: Agril.,
     R/o Vijora, Tq. Vashi,
     District Osmanabad.                                  Petitioner

                 Versus




                                    
     01 The State of Maharashtra,
                      
          through its Secretary,
          Cooperation, 85, Textile Deptt.,
          Maharashtra State, Mantralaya,
          Mumbai-400 032. 
                     
     02 District Co-operative Election Officer
          @ Divisional Joint Registrar,
          Co-operative Societies, Osmanabad
      

          Division, Osmanabad.
   



     03 The Maharashtra State 
          Co-operative Election Authority,
          Pune, District Pune.                            Respondents





     Mr.H.T.Gaikwad, advocate for the petitioner.

                                   WITH
                    (13) WRIT PETITION NO.4029 OF 2015





     Namdeo s/o Maroti Ghadage,
     (Representative of Vividh Karyakari
     Seva Sah. Society Ltd., Pimpalgaon 
     (K), Tq. Vashi, District Osmanabad),
     age: 50 years, Occ: Agril.,
     R/o Rui, Tq. Vashi,
     District Osmanabad.                                  Petitioner

                 Versus




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     01 The State of Maharashtra,
          through its Secretary,
          Cooperation & Textile Deptt.,




                                               
          Maharashtra State, Mantralaya,
          Mumbai - 400 032..  

     02 The District Co-operative Election Officer




                                              
          (Divisional Joint Registrar,
          Co-operative Societies, Osmanabad
          Division, Osmanabad).

     03 The Maharashtra State Cooperative




                                   
          Election Authority, Pune,
          District Pune.                                Respondents
                     
     Mr.H.T. Gaikwad,  advocate for the petitioner.
                    
                                  WITH
                   (14) WRIT PETITION NO.4030 OF 2015

     Rahul s/o Maharudra Mote,
      

     (Representative of Banganga
     Sahakari Sakhar Karkhana Ltd.,
   



     Ida-Jawala, Tq. Bhoom,
     District Osmanabad),
     age: 38 years, Occ: Agril.,
     R/o Girwali, Tq. Bhoom,
     District Osmanabad.                                Petitioner





                 Versus

     01 The State of Maharashtra,
          through its Secretary,





          Cooperation & Textile Deptt.,
          Maharashtra State, Mantralaya,
          Mumbai - 400 032..  

     02 The District Co-operative Election Officer
          (Divisional Joint Registrar,
          Co-operative Societies, Osmanabad
          Division, Osmanabad).




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     03 The Maharashtra State Cooperative




                                                                       
          Election Authority, Pune,
          District Pune.                                Respondents




                                               
     Mr.H.T. Gaikwad,  advocate for the petitioner.

                                  WITH




                                              
                   (15) WRIT PETITION NO.4031 OF 2015

     Ranjeet s/o Manik Gaikwad,
     (Representative of Vividh Karyakari
     Seva Sah. Society Ltd., Saramkundi, 




                                   
     Tq. Vashi, District Osmanabad),
     age: 32 years, Occ: Agril.,
                     
     R/o Saramkundi,  Tq. Vashi,
     District Osmanabad.                                Petitioner

                 Versus
                    
     01 The State of Maharashtra,
          through its Secretary,
          Cooperation & Textile Deptt.,
      

          Maharashtra State, Mantralaya,
          Mumbai - 400 032..  
   



     02 The District Co-operative Election Officer
          (Divisional Joint Registrar,
          Co-operative Societies, Osmanabad
          Division, Osmanabad).





     03 The Maharashtra State Cooperative
          Election Authority, Pune,
          District Pune.                                Respondents





     Mr.H.T. Gaikwad,  advocate for the petitioner.

                                  WITH
                   (16) WRIT PETITION NO.4072 OF 2015

     Sugriv s/o Atmaram Kokate,
     (Representative of Vividh Karyakari
     Seva Sah. Society Ltd., Hatola, 




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     Tq. Vashi, District Osmanabad),




                                                                       
     age: 45 years, Occ: Agril.,
     R/o Pangari, Tq. Vashi,
     District Osmanabad.                                Petitioner




                                               
                 Versus

     01 The State of Maharashtra,




                                              
          through its Secretary,
          Cooperation & Textile Deptt.,
          Maharashtra State, Mantralaya,
          Mumbai - 400 032..  




                                   
     02 The District Co-operative Election Officer
          (Divisional Joint Registrar,
                     
          Co-operative Societies, Osmanabad
          Division, Osmanabad).

     03 The Maharashtra State Cooperative
                    
          Election Authority, Pune,
          District Pune.                                Respondents
      

     Mr.H.T. Gaikwad,  advocate for the petitioner.
   



                                  WITH
                   (17) WRIT PETITION NO.4073 OF 2015

     Deorao s/o Vishnupant Kature,
     (Representative of Dnyandeo Bigar Sheti





     Sahakari Pat Sanstha Ltd.,
     Chinchpur (Dhage), Tq. Bhoom,
     District Osmanabad),
     age: 44 years, Occ: Agril.,
     R/o Chinchpur (Dhage), Tq.Bhoom,





     District Osmanabad.                                Petitioner

                 Versus

     01 The State of Maharashtra,
          through its Secretary,
          Cooperation & Textile Deptt.,
          Maharashtra State, Mantralaya,
          Mumbai - 400 032..  




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     02 The District Co-operative Election Officer
          (Divisional Joint Registrar,
          Co-operative Societies, Osmanabad




                                                 
          Division, Osmanabad).

     03 The Maharashtra State Cooperative
          Election Authority, Pune,




                                                
          District Pune.                                  Respondents


     Mr.H.T. Gaikwad,  advocate for the petitioner.




                                   
                                  WITH
                   (18) WRIT PETITION NO.4076 OF 2015
                      
     01 Kisan Bank Staff Co-operative
         Credit Society Limited, Latur,
         through its delegate
                     
         Vyankat Govindraj Shinde,
         age: 50 years, Occ: service,
         R/o Sahayog Co-operative 
         Housing Society, Nilanga, 
      

         Tq.Nilanga, District Latur.
   



     02 Ajim Shikshak Patsanstha Ltd.,
          Ausa, Tq. Ausa, District Latur,
          through its delegate
          Prabhakar Ramchandra Panchal,
          age: 42 years, Occ: service,





          R/o Ajim College, Ausa,
          Tq.Ausa, District Latur.

     03 Rena Sakhar Karmachari
          Sahakari Patsanstha Limited,





          through its delegate
          Ravishankar Balbhimrao Barmade,
          age: 40 years, Occ: service,
          R/o Old Ausa Road, Latur,
          District Latur.

     04 Kadriya Karmachari Sahakari
          Patsanstha Limited Ausa,
          through its delegate




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          Shri M.O. Pathan,




                                                                         
          age: 45 years, Occ: service,
          R/o Kadriyanagar, Ausa,
          Tq.Ausa, District Latur.




                                                 
     05 Shri Sant Govind Smarak Shikshak
          Patsanstha, Wanjarwada, 
          through its delegate




                                                
          Shrikant Janardhanrao Kulkarni,
          age: 40 years, Occ: service,
          Wanjarwada, District Latur.

     06 Jailaxmi Shikshan va Shiksheketar




                                        
          Karmachari Sahakari Patsanstha
          Ltd., Panchincholi, through its
                       
          delegate Shri Vikas Vikram Jadhav,
          age: 35 years, Occ: service,
          R/o Panchincholi, District Latur.
                      
     07 Shamlal Memorail Cash Credit
          Society Limited, Udgir,
          through its delegate
          Shri Vasant Sangram Gokhale,
      

          age: 42 years, Occ: service,
          R/o Banshelke Road, Udgir,
   



          Tq. Udgir, District Latur.

     08 Latur Taluka Magasvargiya
          Veejkarmachari Patsanstha Ltd.,
          Latur, through its delegate





          Shri Dattatraya Kisan Gawali,
          age: 45 years, Occ: service,
          R/o Anandnagar, Tathagat Chowk,
          Latur, District Latur.





     09 Sheshnath Maharaj Pagardar Patsanstha
          Ltd, Devni, through its delegate
          Shri Revan Siddaya Kashinath
          Malbhage, age: 45 years, 
          Occ: service, R/o Devni, Tq.Devni,
          District Latur.

     10 Samir Shikshan Sahakari Patsanstha,
          Limited, Latur, through its delegate




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           Ashir Khudaratulla,




                                                                         
           age: 28 years, Occ: service,
           R/o Gandhi Chowk,
           Behind Post Office, Latur,




                                                 
           District Latur.

     11 Maharashtra Rajya Madhyamik va
          Uccha Madhyamik Shikshak Mandal




                                                
          Karmachari Sahakari Patsanstha Ltd.,
          through its delegate Madhukar 
          Rajaram Phutane, age: 46 years,
          Occ: service, R/o Driver Colony, 
          Old Ausa Road, Latur, Dist.Latur.




                                         
     12 Lalbahadur Shastri Vidyalaya
                       
          Sevakanchi Sahakari Patsanstha Ltd.,
          Udgir, through its delegate
          Reddy Vyankat Ramreddi,
          age: 53 years, Occ: service,
                      
          R/o Degloor Road, Naik Chowk,
          Udgir, Tq. Udgir, District Latur.

     13 Latur Zilla Doorsanchar Karmachari
      

          Shakari Patsanstha Limited, Latur,
          through its delegate
   



          Chandrakant Shripati Mahajan,
          age: 50 years, Occ: service,
          R/o Old Ausa Road, Latur,
          District Latur.





     14 Basveshwar Salary Owners
          Credit Cooperative Society Ltd.,
          through its delegate
          Ramakant Vaijnath Swami,
          age: 43 years, Occ: service,





          R/o Narayannagar, Latur,
          District Latur.

     15 Sarvajanik Bandhkam Vibhag
          Karmachari Sahakari Patsanstha
          Ltd., through its delegate
          Digambar Shriniwas Kulkarni,
          age: 56 years, Occ: service,
          R/o Deshpande Nagar, Latur,




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           District Latur.




                                                                         
     16  Latur Zilla Sahakar Khate
          (Audit Wing) Sahakari 




                                                 
          Patsanstha, Latur, through 
          its delegate Shri Kewalram 
          Virendra Sharnappa,
          age: 50 years, Occ: service,




                                                
          R/o Ausa Road, Latur,
          District Latur.

     17 Dr.Mohammad Iqubal Urdu
          Shikshak Sahakari Patsanstha




                                        
          Limited, Latur, through its
          delegate Maheboob Amin Jamadar,
                        
          age: 45 years, Occ: service,
          R/o Aman Colony, Latur,
          District Latur.
                       
     18 Saneguruji Madhyamik va Uccha
          Madhyamik Shikshak Sahakari
         Patsanstha Limited, Ausa,
         through its delegate
      

         Vyankat Pandurang Suryawanshi,
         age: 52 years, Occ: service,
   



         R/o Sarola, Tq. Ausa,
         District Latur.

     19 Dwar Ubharni Yantriki Karmachari
          Sahakari Patsanstha Limited,





          Latur, through its delegate
          Shri Shivaji Vitthal Somwanshi,
          age: 45 years, Occ: service,
          R/o Driver Colony, Latur,
          District Latur.





     20 Udeshwar Shikshan va Shikeshatar
          Karmachari Sahakari Patsanstha 
          Ltd., Sawargaon, Tq. Devni, 
          District Latur, through its delegate
          Vijaykumar Shripatrao Biradar,
          age: 45 years, Occ: service,
          R/o Sawargaon, Tq. Devni,
          District Latur.                                 Petitioners




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                  Versus

     01 The State of Maharashtra,




                                                   
          through the Secretary for
          Cooperation, Textile and
          Handloom  Departmentt,
          Mantralaya, Mumbai.        




                                                  
     02 The Divisional Joint Registrar,
          Co-operative Societies and the
          District Co-operative Election
          Officer, Latur District Central




                                       
          Co-operative Bank Limited,
          Latur, District Latur.
                      
     03 The Maharashtra State Cooperative
          Election Commission, 
          Maharashtra State, Central Building
                     
          Pune.                                             Respondents


     Mr.V.D.Hon,   Senior   Counsel   i/by   Mr.A.V.Hon,   advocate   for 
      

     petitioners.
   



                                   WITH
                    (19) WRIT PETITION NO.4078 OF 2015

     01 Dinkar s/o Shankarrao Patil
         (Representative of Vividh Karyakari





         Seva Sahakari Society Ltd., Nagpur,
         Tq.Lohara, District Osmanabad,
         age: 52 years, Occ: Agril.,
         R/o Nagpur, Tq. Lohara, 
         District Osmanabad.





     02 Smt.Indubai w/o Manik Suryawanshi,
          (Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Mogha 
          (K), Tq.Lohara, District Osmanabad,
          age: 65 years, Occ: Agril.,
          R/o Mogha (K), Tq.Lohara,
          District Osmanabad.




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     03 Shri Madhukar s/o Devidas Chavan,




                                                                          
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Batagali,
          Tq.Lohara, District Osmanabad,




                                                  
          age: 58 years, Occ: Agril.,
          R/o Batagali, Tq.Lohara, District
          Osmanabad.




                                                 
     04 Balaji s/o Ram Gund,
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Malegaon,
          Tq.Lohara, District Osmanabad,
          age: 55 years, Occ: Agril.,




                                     
          R/o Malegaon, Tq. Lohara,
          District Osmanabad.                              Petitioners

                 Versus
                      
     01 The State of Maharashtra,
                     
          through its Secretary,
          Cooperation & Textile Deptt.,
          Maharashtra State, Mantralaya,
          Mumbai - 400 032..  
      


     02 The District Co-operative Election Officer
   



          (Divisional Joint Registrar,
          Co-operative Societies, Aurangabad
          Division, Aurangabad.

     03 The State Cooperative





          Election Authority, 
          Maharashtra State, Pune,                         Respondents


     Mr.L.C.Patil,  advocate for  petitioners.





                                   WITH
                    (20) WRIT PETITION NO.3908 OF 2015

     Gopalreddy s/o Balreddy Pullgour,
     age: 45 years, Occ: Agriculture,
     R/o Shahapur, Tq. Degloor,
     District Nanded.                                      Petitioner




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                 Versus




                                                                         
     01 The State of Maharashtra,
          through its Secretary,




                                                 
          Cooperation Department,
          Mantralaya, Mumbai-32.   

     02 The State Cooperative




                                                
          Election Authority,
          2nd Floor, New Central Building,
          Ambedkar Wellesly Rd., Pune,
          Maharashtra-411 001. 




                                     
     02 The Divisional Joint Registrar,
          Co-operative Societies, Latur
                      
          Division, Latur, and
          Returning Officer for election of
          Nanded District Central Co-operative
          Bank Ltd., Central Administrative
                     
          Building, Second floor, Latur.                  Respondents


     Mr.Umakant B. Deshmukh,  advocate for the petitioner.
      


                                   WITH
   



                    (21) WRIT PETITION NO.3910 OF 2015

     Maroti s/o Siddhram Nagalgave,
     age: 65 years, Occ: Agriculture,
     R/o Achegaon, Tq. Degloor,





     District Nanded.                                     Petitioner

                 Versus

     01 The State of Maharashtra,





          through its Secretary,
          Cooperation Department,
          Mantralaya, Mumbai-32.   

     02 The State Cooperative
          Election Authority,
          2nd Floor, New Central Building,
          Ambedkar Wellesly Rd., Pune,
          Maharashtra-411 001. 




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     03 The Divisional Joint Registrar,
          Co-operative Societies, Latur
          Division, Latur, and




                                                 
          Returning Officer for election of
          Nanded District Central Co-operative
          Bank Ltd., Central Administrative
          Building, Second floor, Latur.                  Respondents




                                                
     Mr.Umakant B. Deshmukh,  advocate for the petitioner.

                                   WITH




                                     
                    (22) WRIT PETITION NO.3911 OF 2015
                      
     Ranjitsinh s/o Shivajirao Patil,
     age: major, Occ:  Agriculture,
     R/o 1118, Ram Mandir, Patil 
     Galli, Kaij, Tq. Kaij, Dist. Beed.
                     
     (Representative of Vividh Karyakari
     Seva Sahakari Society Ltd., Kaij,
     Tq.Kaij, District Beed.                              Petitioner
      

                 Versus
   



     01 The State of Maharashtra,
          through the Secretary,
          Cooperation & Textile Department,
          Mantralaya, Mumbai.        





     02  The Secretary, 
           State Cooperative
           Election Authority,
           Maharashtra State, Pune 





     03 The District Co-operative Election 
          Officer, Beed District Central
          Co-operative Bank Ltd., Beed and
          Divisional Joint Registrar,
          Co-operative Societies, Latur
          Division, Latur,

     04  The Chief Executive Officer,
          Beed District Central Co-operative 




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           Bank Ltd., Beed.                                Respondents




                                                                          
     Mr.V.V.. Deshmukh,  advocate for the petitioner.




                                                  
                                   WITH
                    (23) WRIT PETITION NO.3912 OF 2015




                                                 
     Madhavrao s/o Sambhaji Dhage,
     age: 35 years, Occ:  Agriculture,
     R/o At Post Vajirgaon, Tq.Naigaon-
     Khergaon, District Nanded.
     (Representative of Vividh Karyakari




                                     
     Seva Sahakari Society Ltd., Vajirgaon,
     Post Barbada, Tq.Naigaon-Khargaon,
     District Nanded.

                  Versus
                        ig                                 Petitioner
                      
     01 The State of Maharashtra,
          through the Secretary,
          Cooperation & Textile Department,
          Mantralaya, Mumbai.        
      


     02  The Secretary, 
   



           State Cooperative
           Election Authority,
           Maharashtra State, Pune 

     03 The District Co-operative Election 





          Officer, Nanded District Central
          Co-operative Bank Ltd., Nanded and
          Divisional Joint Registrar,
          Co-operative Societies, Latur
          Division, Latur,





     04  The Chief Executive Officer,
          Nanded District Central Co-operative 
           Bank Ltd., Nanded.                                       Respondents


     Mr.V.V.. Deshmukh,  advocate for the petitioner.

                                      WITH




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                    (24) WRIT PETITION NO.3913 OF 2015




                                                                        
     Uttam s/o Dattoba Kakade,
     age: major, Occ:  Agriculture,




                                                
     R/o At Post Sabla, Tq.Kaij, 
     District Beed.
     (Representative of Vividh Karyakari
     Seva Sahakari Society Ltd., Sabla,




                                               
     Tq.Kaij, District Beed.                             Petitioner

                 Versus

     01 The State of Maharashtra,




                                     
          through the Secretary,
          Cooperation & Textile Department,
                      
          Mantralaya, Mumbai. 

     02  The Secretary, 
                                     


           State Cooperative
                     
           Election Authority,
           Maharashtra State, Pune 

     03 The District Co-operative Election 
      

          Officer, Beed District Central
          Co-operative Bank Ltd., Beed and
   



          Divisional Joint Registrar,
          Co-operative Societies, Latur
          Division, Latur,

     04  The Chief Executive Officer,





          Beed District Central Co-operative 
          Bank Ltd., Beed.                               Respondents


     Mr.V.V.. Deshmukh,  advocate for the petitioner.





                                   WITH
                    (25) WRIT PETITION NO.3914 OF 2015

     Shankarrao s/o Ramchandrarao Patil,
     age: 55 years, Occ: Agriculture,
     R/o Bembara,  Tq. Degloor,
     District Nanded.                                    Petitioner




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                 Versus




                                                                         
     01 The State of Maharashtra,
          through its Secretary,




                                                 
          Cooperation Department,
          Mantralaya, Mumbai-32.   

     02 The State Cooperative




                                                
          Election Authority,
          2nd Floor, New Central Building,
          Ambedkar Wellesly Rd., Pune,
          Maharashtra-411 001. 




                                     
     03 The Divisional Joint Registrar,
          Co-operative Societies, Latur
                      
          Division, Latur, and
          Returning Officer for election of
          Nanded District Central Co-operative
          Bank Ltd., Central Administrative
                     
          Building, Second floor, Latur.                  Respondents


     Mr.Umakant B. Deshmukh,  advocate for the petitioner.
      


                                   WITH
   



                    (26) WRIT PETITION NO.3915 OF 2015

     Vividh Karyakari Seva Sahakari
     Society Ltd., Dongargaon,
     Tq. Naigaon (Kh), Dist. Nanded,





     through its Nominee
     Govindrao s/o Marotrao Jadhav,
     age: 45 years, Occ: Agril.,
     R/o Dongargaon, Tq. Naigaon (Kh),
     District Nanded.                                     Petitioner





                 Versus

     01 The State of Maharashtra,
          through its Secretary,
          Marketing & Textile Department,
          Mantralaya, Mumbai-32.   

     02 The Returning Officer/Election 




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          Officer of Nanded District Central




                                                                            
          Co-operative Bank, and Divisional
          Joint Registrar, Cooperative Societies,
          Latur.




                                                    
     03 The District Deputy Registrar,
          Co-operative Societies, Nanded,
          District Nanded.




                                                   
     04 The Maharashtra State
          Cooperative Election Authority,
          Central Administrative Building,
          Shivajinagar, Pune.




                                     
     05 Nanded District Central Cooperative
                      
          Bank, Head Office near Shivaji Chowk,
          Nanded, Tq. & District Nanded,
          through its General Manager.                       Respondents
                     
     Mr.S.B.Ghatol Patil,  advocate for the petitioner.

                                   WITH
      

                    (27) WRIT PETITION NO.3916 OF 2015
   



     Jaysing s/o Hullappa Salgare,
     age: 52 years, Occ: Agriculture,
     R/o Tumbarpalli, Tq. Degloor,
     District Nanded.                                        Petitioner





                  Versus

     01 The State of Maharashtra,
          through its Secretary,
          Cooperation Department,





          Mantralaya, Mumbai-32.   

     02 The State Cooperative
          Election Authority,
          2nd Floor, New Central Building,
          Ambedkar Wellesly Rd., Pune,
          Maharashtra-411 001. 

     03 The Divisional Joint Registrar,




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          Co-operative Societies, Latur




                                                                         
          Division, Latur, and
          Returning Officer for election of
          Nanded District Central Co-operative




                                                 
          Bank Ltd., Central Administrative
          Building, Second floor, Latur.                  Respondents




                                                
     Mr.Umakant B. Deshmukh,  advocate for the petitioner.

                                   WITH
                    (28) WRIT PETITION NO.3917 OF 2015




                                       
     01 Marotirao s/o Jaywantrao Wyavhare,
          age: 48 years, Occ: Agricultural,
                      
          R/o Dongargaon, Tq. Mukhed,
          District Nanded.

     02 Gandhiji s/o Baburao Pawar,
                     
          age: 52 years, Occ: Agril.,
          R/o Amdura, Tq.Mudkhed,
          District Nanded.
      

     03 Mahadev s/o Bapuji Gadhe,
          age: 50 years, Occ: Agril.,
   



          R/o Takli, Tq. Mudkhed,
          District Nanded.

     04 Balaji s/o Kishan Kure,
          age: 52 years, Occ: Agril.,





          R/o Khujda, Tq. Mudkhed,
          District Nanded.

     05 Chakradhar s/o Purwaji Jadhav,
          age: 47 years, Occ: Agril.,





          R/o Devapur, Tq. Mudkhed,
          District Nanded.

     06 Mahadav s/o Toloba Khansule,
          age: 65 years, Occ: Agril.,
          R/o Wasari, Tq.Mudkhed,
          District Nanded.

     07 Govindrao s/o Digambar Khansule,




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          age: 50 years, Occ: Agriculture,




                                                                          
          R/o M. Wadi, Niyamatulapur,
          Tq. Mudkhed, Dist. Nanded.




                                                  
     08 Gayabai s/o Gangaram Khansule,
          age: 65 years, Occ: Agril.,
          R/o Kambalj, Tq. Mudkhed,
          District Nanded.




                                                 
     09 Vidyanand s/o Laximikantrao Choudhary,
          age: 54 years, Occ: Agril.,
          R/o Mudkhed, Tq. Mudkhed,
          District Nanded.                                 Petitioners




                                     
                 Versus
                      
     01  The State of Maharashtra,
           through the State Co-operative
           Election Authority,
                     
           Maharashtra State, Pune.

     02 The District Co-operative
          Returning Officer, Nanded,
      

          District Central Co-operative 
          Bank Ltd., Nanded,
   



          Tq. & District Nanded.

     03 The Returning Officer,
          For the election of District
          Central Co-operative Bank Ltd.,





          Nanded, Tq. & Dist.Nanded.

     04 The District Central Cio-operative
          Bank Ltd., Nanded, Dist.Nanded,
          through its Managing Director.                   Respondents





     Mr.V.D.Salunke, advocate for  petitioners.

                                   WITH
                    (29) WRIT PETITION NO.3918 OF 2015

     Rajendra s/o Nivrutti Patil,
     age: 45 years, Occ: Agriculture,




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     R/o Martoli, Tq.Degloor,




                                                                         
     District Nanded.                                     Petitioner

                 Versus




                                                 
     01 The State of Maharashtra,
          through its Secretary,
          Cooperation Department,




                                                
          Mantralaya, Mumbai-32.   

     02 The State Cooperative
          Election Authority,
          2nd Floor, New Central Building,




                                     
          Ambedkar Wellesly Rd., Pune,
          Maharashtra-411 001. 
                      
     03 The Divisional Joint Registrar,
          Co-operative Societies, Latur
          Division, Latur, and
                     
          Returning Officer for election of
          Nanded District Central Co-operative
          Bank Ltd., Central Administrative
          Building, Second floor, Latur.                  Respondents
      
   



     Mr.Umakant B. Deshmukh,  advocate for the petitioner.

                                   WITH
                    (30) WRIT PETITION NO.3919 OF 2015





     Ravan s/o Dhondiba Ankamwar,
     age: 48 years, Occ: Agriculture,
     R/o Bagan Takali, Tq. Degloor,
     District Nanded.                                     Petitioner





                 Versus

     01 The State of Maharashtra,
          through its Secretary,
          Cooperation Department,
          Mantralaya, Mumbai-32.   

     02 The State Cooperative
          Election Authority,




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          2nd Floor, New Central Building,




                                                                         
          Ambedkar Wellesly Rd., Pune,
          Maharashtra-411 001. 




                                                 
     03 The Divisional Joint Registrar,
          Co-operative Societies, Latur
          Division, Latur, and
          Returning Officer for election of




                                                
          Nanded District Central Co-operative
          Bank Ltd., Central Administrative
          Building, Second floor, Latur.                  Respondents




                                     
     Mr.Umakant B. Deshmukh,  advocate for the petitioner.
                       ig          WITH
                    (31) WRIT PETITION NO.3920 OF 2015

     01 Sampat Nivrutti Kakade,
                     
         age: 49 years, Occ: service,
         R/o Jawalga, Tq. Ausa,
         District Latur,
         through its delegate
      

         Vidhyaniketan Madhyamik
         Vidyalaya Karmachari Sahakari
   



         Path Sanstha Ltd., Jawalga (PO),
         Tq.Ausa, District Latur. 

     02 Rajendra Mahadu Mane,
          age: 40 years, Occ: service, R/o





          Ausa, Tq. Ausa, District Latur,
          through its delegate
          Mukteshwar Tantrik Kamgar Vij
          Karmachari Sahakari Pat Sanstha
          Ltd., Ausa, District Latur. 





     03 Sayyd Hamid Chand Saheb,
          age: 42 years, Occ: service,
          R/o Satdharwdi, Tq.Ausa,
          District Latur,
          through its delegate
          Sudharshan Karmayachari
          Sahakari Path Sanstha Ltd.,
          Satdharwadi, Tq.Ausa,




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           District Latur.




                                                                           
     04 Dattatraya Bhagwan Giri,
          age: 48 years, Occ: service,




                                                   
          R/o Civil Hospital Latur, 
          Tq. & Dist. Latur, 
          through its delegate
          Tritiya Shreni Tantrik Shaskiya




                                                  
          Vaidhakiay Mahavidhyalaya Va
          Rugnalayain Karmachari
          Sahakari Path Sanstha
          Maryadit, Latur, Dist.Latur. 




                                        
     05 Bhimrao Mahadev Kamble,
          age: 54 years, Occ: service,
                        
          R/o Mitra Nagar, Latur,
          Tq. & District Latur; 
          through its delegate
          Latur Zilla Parishad Arogya
                       
          Karmachari Sahakari Path
          Sanstha, Maryadit Latur,
          District Latur. 
      

     06 Dattatraya Bandopantrao Shelke,
          age: 35 years, Occ: service,
   



          R/o Malegaon (Kh), Tq.Ahmedpur,
          District Latur,  through its
          delegate Ahmedpur Taluka Gat 
          Sachiv Path Sanstha, Maryadit,
          Ahmedpur, District Latur. 





     07 Shriniwas Baburao Jadhav (Patil),
          29 years, Occ: service,
          R/o Parimal Vidhyalaya, Latur,
          Tq. & District Latur, through its





          delegate Parimal Shikshan va 
          Shikshaketar Karmachari Sahakari
          Path Sanstha Maryadit, Latur,
          District Latur.

     08  Anant Digambar Gaikwad,
           age: 54 years, Occ: service,
           R/o Mitranagar, Latur, Tq. & District
           Latur, through its delegate




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          Krushi Karmayachari Sahakari Path




                                                                          
          Sanstha Maryadit, Latur, Dist.Latur.

     09 Bhaskar Baburao Gaikwad,




                                                  
          age: 32 years, Occ: service,
          R/o Sugaon, Tq. Chakur, Dist.Latur,
          through its delegate Shri Sant Nana
          Mauli Karmayachari Sahakari Path




                                                 
          Sanstha Maryadit, Sugaon, 
          Tq.Chakur, District Latur.

     10 Sidram Malikarjun Mitkari,
          age: 48 years, Occ: service,




                                     
          R/o Nilanga, Tq. Nilanga, Dist.Latur,
          through its delegate
                      
          Khajagi Prathamik, Madhyamik Va
          Uccha Madhayamik Shikshak 
          Sahakari Path Sanstha Maryadit,
          Kelgaon, Nilanga, District Latur.
                     
     11 Harichandra Venkati Sabde,
          age: 48 years, Occ: service,
          R/o Dnyaneshwar nagar, Latur,
      

          through Education Society Seva
          Sahakari Path Sanstha Maryadit,
   



          Latur, District Latur.

     12 Yunus Abdul Raheman Bagwan,
          age: 5 1 years, Occ: service, R/o
          Renapur, Tq. Renapur, Dist.Latur,





          through its delegate
          Shramik Vidyut Kamgar
          Sahakari Path Sanstha Maryadit,
          Renapur, District Latur.





     13 Devidas Nivruttirao Kandarphale,
          age: 45 years, Occ: service,
          R/o Ahmedpur, Tq.Ahmedpur,
          District Latur, through its delegate,
          Zilla Parishad Shikshan Sahakari
          Path Sanstha, Maryadit Ahmedpur,
          District Latur.

     14 Baburao Madhavrao Jadhav,




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           age: 50 years, Occ: service,




                                                                           
           R/o Kunki, Tq. Jalkot, Dist.Latur,
           through its delegate
           Kau. Madhavrao Jadhav




                                                   
           Karmachari Sahakari Path Sanstha
           Maryadit Kunki, Tq.Jalkot,
           District Latur.




                                                  
     15 Arjunsinh Jaysinh Thakur,
          age: 48 years, Occ: service,
          R/o Latur, Tq. & Dist.Latur,
          through its delegate
          Dattusinh Chavan Prashala 




                                       
          Sevakachi Sahakari Path 
          Sanstha Maryadit, Latur,
                      
          District Latur.

     16 Shivhar Manmath Swami,
          age: 42 years, Occ: service,
                     
          R/o Chakur, Tq. Chakur, Dist.Latur,
          through its delegate
          Zilla Parishad Shikshak Sahakari
          Path Sanstha Maryadit, Latur,
      

          District Latur.                                   Petitioners
      
   



                    Versus

     01 The State of Maharashtra,
          through the Secretary for
          Cooperation, Textile and





          Handloom  Departmentt,
          Mantralaya, Mumbai.        

     02 The Divisional Joint Registrar,
          Co-operative Societies and the





          District Co-operative Election
          Officer, Latur District Central
          Co-operative Bank Limited,
          Latur, District Latur.                            Respondents


     Mr.V.D.Hon,   Senior   Counsel   i/by   Mr.A.V.Hon,   advocate   for 
     petitioners.




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                                  WITH




                                                                          
                   (32) WRIT PETITION NO.3921 OF 2015

     01 Seva Sahakari Sanstha Ltd.,




                                                  
          Barad, A/P Barad, Tq.Mudkhed,
          District Nanded, through its 
          Nominee Shri Sunil Sudhakarrao
          Deshmukh, age: 34 years, 




                                                 
          Occ: Agril., R/o Barad, Tq.Mudkhed,
          District Nanded.

     02 Vividh Karyakari Seva Sahakari
          Society Ltd., Barad, Tq.Mudkhed,




                                    
          District Nanded, through its 
          Nominee, Sanjay Shankarrao 
                      
          Deshmukh, age: 55 years, Occ:
          Agril., R/o Barad, Tq. Mudkhed,
          District Nanded.
                     
     03 Seva Sahakari Sanstha Ltd., 
          Saregaon, At Saregaon, Post: Mughat,
          Tq.Mudkhed, Dist. Nanded, through
          its Nominee Govindrao Deorao 
      

          Khansole, age: 60 years, Occ: Agril.,
          R/o Saregaon, Tq. Mudkhed,
   



          District nanded.

     04 Seva Sahakari Sanstha Ltd., 
          Nageli, Tq. Mudkhed, District Nanded,
          through its Nominee - 





          Govindrao Wamanrao Shinde,
          age: 55 years, Occ: Agril.,.
          R/o Nageli, Tq. Mudkhed,
          District Nanded.





     05 Seva Sahakari Sanstha Ltd., Mugat,
          Tq.Mudkhed, District Nanded,
          through its Nominee
          Shobhatai Gopinathrao Mungal,
          age: 45 years, Occ: Agril. & Household,
          R/o Mugat, Tq. Mudkhed,
          District Nanded.

     06 Seva Sahakari Sanstha Ltd., Malkotha,




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           A/p Malkotha, Tq. Mudkhed,




                                                                            
           District Nanded, through its 
           Nominee Digambar Nagoba Shinde,
           age: 50 years, Occ: Agril.,




                                                    
           R/o Malkotha, Tq. Mudkhed,
           District nanded.

     07  Seva Sahakari Sanstha Ltd., Wai,




                                                   
           Tq. Mudkhed, District nanded,
           through its Nominee 
           Venkatrao Manikrao Tarodekar,
           age: 55 years, Occ: Agril.,
           R/o Wai, Tq. Mudkhed,




                                     
           District Nanded.
                      
     08 Seva Sahakari Sanstha Ltd.,
          Rui-Pimpalgaon, Tq. Mudkhed,
          District Nanded, through its
          Nominee Govindrao Deorao Khansole,
                     
          age: 60 years, Occ: Agril.,
          R/o Saregaon, Tq. Mudkhed,
          District Nanded.                                   Petitioners
       
      


                  Versus
   



     01 The State of Maharashtra,
          through its Secretary,
          Marketing & Textile Department,
          Mantralaya, Mumbai-32.   





     02 The Returning Officer/Election 
          Officer of Nanded District Central
          Co-operative Bank, and Divisional
          Joint Registrar, Cooperative Societies,





          Latur.

     03 The District Deputy Registrar,
          Co-operative Societies, Nanded,
          District Nanded.

     04 The Maharashtra State
          Cooperative Election Authority,
          Central Administrative Building,




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          Shivajinagar, Pune.




                                                                        
     05 Nanded District Central Cooperative
          Bank, Head Office near Shivaji Chowk,




                                                
          Nanded, Tq. & District Nanded,
          through its General Manager.                    Respondents




                                               
     Mr.S.B.Ghatol Patil,  advocate for the petitioner.

                                   WITH
                    (33) WRIT PETITION NO.3922 OF 2015




                                     
     Savita w/o Bapurao Pawar,
     age: major, Occ:  Agriculture,

     District Beed.
                      
     R/o At Post Savleshwar, Tq.Kaij, 

     (Representative of Vividh Karyakari
     Seva Sahakari Society Ltd., Savleshwar,
                     
     Tq.Kaij, District Beed.                              Petitioner

                 Versus
      

     01 The State of Maharashtra,
          through the Secretary,
   



          Cooperation & Textile Department,
          Mantralaya, Mumbai.        

     02  The Secretary, 
           State Cooperative





           Election Authority,
           Maharashtra State, Pune 

     03 The District Co-operative Election 
          Officer, Beed District Central





          Co-operative Bank Ltd., Beed and
          Divisional Joint Registrar,
          Co-operative Societies, Latur
          Division, Latur,

     04  The Chief Executive Officer,
          Beed District Central Co-operative 
          Bank Ltd., Beed.                                Respondents




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     Mr.V.V.. Deshmukh,  advocate for the petitioner.

                                   WITH




                                                    
                    (34) WRIT PETITION NO.3923 OF 2015

     Chudawa (A) Vividh Karyakari
     Seva Sahakari Society Ltd.,




                                                   
     Chudawa, Tq. Purna, District Parbhani,
     through its Nominee,
     Shri Devidas Kalyanrao Desai,
     age: 35 years, Occ: Agril.,
     R/o Chudawa, Tq. Purna,




                                     
     District Parbhani.                                      Petitioners
       
                      
                  Versus

     01 The State of Maharashtra,
                     
          through its Secretary,
          Marketing & Textile Department,
          Mantralaya, Mumbai-32.   
      

     02 The Returning Officer/Election 
          Officer of Nanded District Central
   



          Co-operative Bank, and Divisional
          Joint Registrar, Cooperative Societies,
          Latur.

     03 The District Deputy Registrar,





          Co-operative Societies, Parbhani,
          District Parbhani.

     04 The Maharashtra State
          Cooperative Election Authority,





          Central Administrative Building,
          Shivajinagar, Pune.                                Respondents


     Mr.S.B.Ghatol Patil,  advocate for the petitioner.

                                   WITH
                    (35) WRIT PETITION NO.3924 OF 2015




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     Vithalrao s/o Rajendra s/o Nivrutti Patil,




                                                                          
     age: 52 years, Occ: Agriculture,
     R/o Valag, Tq.Degloor,
     District Nanded.                                      Petitioner




                                                  
                 Versus

     01  State of Maharashtra,




                                                 
          through its Secretary,
          Cooperation Department,
          Mantralaya, Mumbai-32.   

     02 State Cooperative




                                      
          Election Authority,
          2nd Floor, New Central Building,
                      
          Ambedkar Wellesly Rd., Pune,
          Maharashtra-411 001. 

     03 The Divisional Joint Registrar,
                     
          Co-operative Societies, Latur
          Division, Latur, and
          Returning Officer for election of
          Nanded District Central Co-operative
      

          Bank Ltd., Central Administrative
          Building, Second floor, Latur.                   Respondents
   



     Mr.Umakant B. Deshmukh, advocate for the petitioner.

                                   WITH
                    (36) WRIT PETITION NO.3925 OF 2015





     Seva Sahakari Sanstha Maryadit,
     Takalsingh, through Sandeep s/o
     Pandurang Kumkar, age: 28 years,
     Occ: Agrill, R/o Takalsingh, Tq.Ashti,





     District Beed.                                        Petitioners

           Versus

     01 The State of Maharashtra,
          through Secretary,
          Department of Cooperation,
          Mantralaya, Mumbai-32.




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     02 The State Cooperative Election




                                                                            
          Commissioner, Maharashtra 
          State, Pune, Old Central Building,
          Pune.




                                                    
     03 The Secretary,
          State Cooperative Election Authority,
          Maharashtra State, Central Building,




                                                   
          Pune.

     04 The District Election Officer,
          Beed, District Central Cooperative
          Bank Ltd., Beed and Joint Divisional




                                     
          Joint Registrar, Cooperative Societies,
          Latur, Tq. & District Beed.
                       
     05 The Beed District Central Cooperative
          Bank Ltd., Beed, Tq. & District
          Beed, through its Managing Director.
                      
     06 The District Deputy Registrar,
          Cooperative Societies, Beed, 
          Tq. & District Beed.                               Respondents
      


     Mr.N.L.Jadhav,   advocate   with   Mr.M.S.Bhosale,   advocate   for   the 
   



     petitioner.

                                    WITH 
                     (37) WRIT PETITION NO. 3868 OF 2015





     01    Parbhani Jilha Gramoudyog Karmachari
           Sevkanchi Sahakari Patsashta Maryadit
           Parbhani Tq. & Dist. Parbhani
           through its Member/Representative :-
           Shri Atmaram Ghansham Khandare, 





           Age : 55 years, Occ : Agril., 
           R/o Parbhani, Tq. & Dist. Parbhani. 

     02    Jeeanjyoti Vidyut Kamgar
           Aawodogik Sahakari Patsanstha Maryadit
           Parbhani, Tq. & Dist. Parbhani
           through its Member / Representative :-
           Sau. Usha Vasantrao Bhagwate, 
           Age : 42 years, Occ : Agril., 




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          R/o Parbhani, Tq. & Dist. 




                                                                      
          Parbhani. 

     03   Parbhani Jilha Bharat Sanchar




                                              
          Nigam Ltd., Karmachari
          Sahkari Patsanstha Ltd., Parbhani
          through its Member/ Representative :-
          Shri Mohan Bhagwantrao Shinde, 




                                             
          Age : 55 years, Occ : Agril., 
          R/o Shaniwar Bazar, Parbhani
          Tq. & Dist. Parbhani. 

     04   Model Karmachari Sahakari 




                                 
          Patpedhi S.M. Parbhani
          Dist. Parbhani. 
                    
          Through its member / Representative :-
          Shri Eknath Laxmanrao Jadhav, 
          Age :  50 years, Occ : Agril., 
          R/o, Parbhani, Tq. & Dist.
                   
          Parbhani. 

     05   Parbhani Jilha Dekhresh Sah.
          S. Karma S. Patpedhi Maryadit
      

          Parbhani, Tq. & Dist. Parbhani. 
          Through its Member/ Representative :-
   



          Shri Eknath Laxmanrao Jadhav, 
          Age : 50 years, Occ : Agril., 
          R/o Parbhani, Tq. & Dist. 
          Parbhani. 





     06   Parbhani Jilha Samaj Kalyan
          Karma. Sah. Patsanstha Maryadit
          Parbhani, Tq. & Dist. Parbhani. 
          Through its Member /Representative :-
          Shri Bapurao Manik Andhare, 





          Age : 65 years, Occ : Agril., 
          R/o, Parbhani, Tq.  Dist. Parbhani. 

     07   Parivartan Mahila Sway. Saha.
          Bachat Gat, Patsanstha, 
          Parbhani, Tq. & Dist. Parbhani
          through its Member /Representative :-
          Sau. Faujiya Tahsin Khan, 
          Age : 40 years, Occ : Agril., 




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          R/o, Parbhani, Tq. & Dist. Parbhani. 




                                                                     
     08   Mahalaxmi Mahila Nagri
          Patsanstha, Daithana, 




                                             
          Tq. & Dist. Parbhani
          through its Member / Representative :-
          Prerna Warpudkar, 
          Age : 40 years, Occ : Agril., 




                                            
          R/o, Parbhani, Tq. & Dist. 
          Parbhani. 

     09   Umri V.K.S.S. Parbhani, 
          Tq. & Dist. Parbhani




                                 
          trough its Member / Representative :-
          Shri Panditrao Govindrao Mundhe, 
                    
          Age : 50 years, Occ : Agril., 
          R/o, Pimpaldari, Tq. Gangakhed, 
          Dist. Parbhani. 
                   
     10   Pimpaldari V.K.S.S. Society
          Ltd., Pimpaldari, 
          Tq. Gangakhed, Dist. Parbhani
          through its Member / Representative :-
      

          Shri Panditrao Govindrao Mundhe, 
          Age : 50 years, Occ : Agril., 
   



          R/o Pimpaldari, Tq. Gangakhed, 
          Dist. Parbhani. 

     11   Isad Vividh Karyakari Seva Sahakari
          Sanstha Maryadit Isad, 





          Tq. Gangakhed, Dist. Parbhani
          trough its Member / Representative :-
          Shri Shahurao Sudam Satpute, 
          Age : 39 years, Occ : Agril., 
          R/o, Isad, Tq. Gangakhed, 





          Dist. Parbhani. 

     12   Muli Vividh Karyakari Seva Sahakari
          Society Ltd., Muli, Tq. Gangakhed, 
          Dist. Parbhani
          trough its Member / Representative :-
          Shri Madhav Sahebrao Bhosale, 
          Age : 55 years, Occ: Agril., 
          R/o, Muli, Tq. Gangakhed, ,




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          Dist. Parbhani. 




                                                                    
     13   Indira Gandhi Rokel Vitarak
          Sahakari Sanstha, Gangakhed, 




                                            
          Tq. Gangakhed, Dist. Parbhani
          trough its Member / Representative :-
          Shri. Madhav Sahebrao Bhosale, 
          Age : 45 years, Occu : Agril., 




                                           
          R/o, Gangakhed, Tq.Gangakhed, 
          Dist. Parbhani. 

     14   Mannath Krushi Vikas Sahkari
          Sanstha Maryadit Kodri, 




                                 
          Tq. Gangakhed, Dist. Parbhani
          trough its Member / Representative :-
                    
          Shankar Laxman Latpate, 
          Age : 42 years, Occ : Agril., 
          R/o, Kodri, Tq. Gangakhed, 
          Dist. Parbhani. 
                   
     15   Shubham Mahila Udyog Sahakari
          Sanstha Maryadit, Kodri, 
          Tq. Gangakhed, Dist. Parbhani
      

          trough its Member / Representative :-
          Sau. Satuabhama Uttamrao Latpate
   



          Age : 40 years, Occ: Agril., 
          R/o, Kodri, Tq. Gangakhed, 
          Dist. Parbhani. 

     16   Dnyaneshwari Mahila Grah Udyog





          Sahakari Sanstha Maryadit, 
          Kodri, Tq. Gangakhed, Dist. Parbhani
          trough its Member / Representative :-
          Sau. Dnyaneshwari Sureshrao Latpate, 
          Age : 55 years, Occ : Agril., 





          R/o, Kodri, Tq. Gangakhed, 
          Dist. Parbhani. 

     17   Sopan Kaka Maharaj Pani 
          Vapar Sahakari Sanstha Maryadit, 
          Kodri, Tq. Gangakhed, 
          Dist. Parbhani
          trough its Member / Representative :-
          Shri Suresh Manikrao Latpate, 




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           Age : 40 years, Occ : Agril., 




                                                                         
           R/o, Kodri, Tq. Gangakhed, 
           Dist. Parbhani




                                                 
     18    Vishwakarma Sushikshit Berojgar
           Sahakari Sanstha Maryadit, Kodri, 
           Tq. Gangakhed, Dist. Parbhani
           trough its Member / Representative :-




                                                
           Shri Manik Kondiba Savant, 
           Age : 50 years, Occ : Agril., 
           R/o, Kodri, Tq. Gangakhed, 
           Dist. Parbhani. 
                                                          Petitioners




                                    
           Versus

     01
                      
           District Co-operative Election Officer @
           Divisional Joint Registrar, 
           Co-operative Societies, Aurangabad
                     
           Dist. Aurangabad. 

     02    District Deputy Registrar, 
           Co-operative Societies, 
      

           Parbhani, Dist. Parbhani
   



     03    Sate Co-operative Election 
           Authority, Maharashtra State, 
           Pune.                                          Respondents

     Mr.M.S.Deshmukh, advocate for the petitioner 





                                   WITH 
                    (38) WRIT PETITION NO. 3873 OF 2015

     Balasaheb S/o Sambhaji Thombare





     Age     : years, Occ : Agril., 
     R/o. Undri, Tq. Kaij, Dist. Beed.
     [representative of Vividh Karyakari Seva 
     Sahakari Ltd.,
     Undri, Tq. Kaij, Dist. Beed]                         Petitioner

           Versus

     01    The State of Maharashtra, 




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           Through its Secretary, 




                                                                         
           Co-operation and Textile
           Department, Mantralaya, 
           Mumbai-32. 




                                                 
     02    The Secretary, 
           State Co-operative Election Authority, 
           Maharashtra State, Pune. 




                                                
     03    The District Co-operative Election Officer, 
           Beed District Central Co-opearive bank, 
           Ltd., Beed and Divisional Joint Registrar, 
           Co-operative Societies, Aurangabad, 




                                    
           Division Latur. 

     04
                      
           The Chief Executive Officer, 
           Beed District Central Co-operative Bank,
           Ltd., Beed.                              Respondents
                     
     Mr.T.G.Gaikwad, advocate for the petitioner 
                                      
      

                                   WITH 
                 (39) WRIT PETITION NO.  3874 OF 2015
   



     Chitaman Dnyanoba Choure
     Age :     years, Occ: Agril., 
     R/o. Jivchi Wadi, 
     Tq. Kaij, Dist Beed 





     [representative of Vividh Karyakari Seva 
     Sahakari Ltd., 
     Jivachi Wadi, Tq. Kaij, Dist. Beed]                  Petitioner

           Versus





     01    The State of Maharashtra, 
           Through its Secretary, 
           Co-operation and Textile
           Department, Mantralaya, 
           Mumbai-32. 

     02    The Secretary, 
           State Co-operative Election Authority, 




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          Maharashtra State, Pune. 




                                                                       
     03   The District Co-operative Election Officer, 
          Beed District Central Co-opearive bank, 




                                               
          Ltd., Beed and Divisional Joint Registrar, 
          Co-operative Societies, Aurangabad, 
          Division Latur. 




                                              
     04   The Chief Executive Officer, 
          Beed District Central Co-operative Bank,
          Ltd., Beed.                              Respondents




                                   
     Mr.T.G.Gaikwad, advocate for the petitioner 
                                      
                      ig           WITH 
                 (40) WRIT PETITION NO. 3875 OF 2015 

     The Vividh Karyakari Seva Sahakari
                    
     Society Ltd., Manaki, 
     Tq. Deoni, Dist. Latur, 
     Through its Chairman, 
     Ramesh S/O Shankarrao Biradar, 
      

     Aged 45 years, Occ : Agril., 
     R/o. Manaki, Tq. Doni, 
   



     Dist. Latur                                         Petitioner

          Versus

     01   The State of Maharasthra, 





          Through the Secretary, 
          In the Department of Co-operation, 
          Mantralaya, Mumbai-32. 

     02   The State Co-operative Election 





          Commissioner, Maharashtra State, 
          Pune, Old Central Building, Pune. 

     03   The Secretary, 
          State Co-operative Election Authority, 
          Maharashtra State, Central Building, 
          Pune. 

     04   The District Election Officer, 




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           Latur District Central Co-operative




                                                                         
           Bank Ltd., Latur and 
           Divisional Joint Registrar, 
           Co-operative Societies, Latur. 




                                                 
           Tq. & Dist. Nanded.                            Respondents


     Mr. V.M.Maney, advocate for the petitioner 




                                                
                                       
                                   WITH 
                 (41) WRIT PETITION NO. 3876 OF 2015

     Vijaykumar S/o Shivaji Tapse




                                    
     Age:   years, Occ : Agril., 
     R/o.  Chandan savargaon, 
                      
     Ta. Kaij, Dist. Beed. 
     [representative of Vividh Karyakari Seva 
     Sahakari Ltd.,
     Chandansavargaon, Tq. Kaij, Dist. Beed.]             Petitioner
                     
           Versus

     01    The State of Maharashtra, 
      

           through its Secretary, 
           Co-operation and Textile
   



           Department, Mantralaaya, 
           Mumbai-32. 

     02    The Secretary, 
           State Co-operative Election Authority, 





           Maharashtra State, Pune. 

     03    The District Co-operative Election Officer, 
           Beed District Central Co-operative bank
           Ltd., Beed and Divisional Joint Registrar, 





           Co-operative Societies, Aurangabad 
           Division, Latur

     04    The Chief Executive Officer, 
           Beed District Central Co-operative 
           Bank Ltd., Beed.                               Respondents




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     Mr.T.G.Gaikwad, advocate for the petitioner 




                                                                        
                                  .      
                                   WITH 
                 (42) WRIT PETITION NO. 3877 OF 2015




                                                
     Shivprasad S/o. Balasaheb Borade, 
     Age: Major, Years, Occu : Agri., 
     R/o : At Post Gotegaon, Tq. Kaij, 




                                               
     Dist. Beed. 
     (Representative of Vividh Karyakari
     Seva Sahakari Society Ltd., Gotegaon, 
     Tq. Kaij, Dist. Beed).                              Petitioner




                                   
          Versus

     01
                     
          The State of Maharashtra, 
          through its Secretary, 
          Co-operation and Textile
          Department, Mantralaaya, 
                    
          Mumbai-32. 

     02   The Secretary, 
          State Co-operative Election Authority, 
      

          Maharashtra State, Pune. 
   



     03   The District Co-operative Election Officer, 
          Beed District Central Co-operative bank
          Ltd., Beed AND Divisional Joint Registrar, 
          Co-operative Societies, Aurangabad 
          Division, Latur





     04   The Chief Executive Officer, 
          Beed District Central Co-operative 
          Bank Ltd., Beed.                               Respondents





     Mr.V.V.Deshmukh, advocate for the petitioner 
                                     
                                  WITH
                 (43) WRIT PETITION NO. 3878 OF 2015 

     Balaji s/o Maroti Patil,
     Age : - 47 years, Occu. Agri., 
     R/o Panchincholi, Tq. Nilanga, 
     Dist. Latur




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     (Representative of Panchincholi,




                                                                       
     Vividh Karyakari Seva Sahakari
     Mayadit, Tq. Nilanga, 
     Dist. Latur )                                               Petitioner




                                               
           Versus

     01    The State of Maharashtra, 




                                              
           Through its Secretary, 
           Co-operation and Textile Department,
           Mantralaya, Mumbai-32. 

     02    The District Co-operative Election




                                   
           Officer for Latur District Central 
           Co-operative Bank Latur and 
                      
           Divisional Joint Registrar, 
           Co-operative Societies Latur Division, 
           Latur
                     
     03    Vividh Karyakari Seva Sahakari
           Maryadit, Panchincholi, Tq. Nilanga, 
           Dist. Latur 
           through its Secretary                        Respondents
      
   



     Mr.S.G.Rudrawar, advocate for the petitioner 

                                    WITH 
                    (44) WRIT PETITION NO. 3879 OF 2015 





     Sheshrao s/o Manikrao Gundre, 
     Age : - 45 years, Occu. Agri., 
     R/o Badur, Tq. Nilanga, 
     Dist. Latur
     (Representative of Badur





     Vividh Karyakari Seva Sahakari
     Mayadit, Tq. Nilanga, 
     Dist. Latur  )                                     Petitioner

           Versus

     01    The State of Maharashtra, 
           Through its Secretary, 
           Co-operation and Textile Department,




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           Mantralaya, Mumbai-32. 




                                                                         
     02    The District Co-operative Election
           Officer for Latur District Central 




                                                 
           Co-operative Bank Latur and 
           Divisional Joint Registrar, 
           Co-operative Societies Latur Division, 
           Latur




                                                
     03    Vividh Karyakari Seva Sahakari
           Maryadit, Badur, Tq. Nilanga, 
           Dist. Latur 
           through its Secretary                          Respondents




                                    
     Mr.S.G.Rudrawar, advocate for the petitioner 
                       ig           WITH 
                    (45) WRIT PETITION NO.  3880 OF 2015
                     
     Vijay Balbhim Jadhav
     Age:   years, Occ : Agril., 
     R/o. Nandurghat
     Ta. Kaij, Dist. Beed. 
      

     [representative of Vividh Karyakari Seva 
     Sahari Ltd.,
   



     Nandurghat, Tq. Kaij, Dist. Beed.]                   Petitioner

           Versus

     01    The State of Maharashtra, 





           through its Secretary, 
           Co-operation and Textile
           Department, Mantralaaya, 
           Mumbai-32. 





     02    The Secretary, 
           State Co-operative Election Authority, 
           Maharashtra State, Pune. 

     03    The District Co-operative Election Officer, 
           Beed District Central Co-operative bank
           Ltd., Beed and Divisional Joint Registrar, 
           Co-operative Societies, Aurangabad 
           Division, Latur




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     04    The Chief Executive Officer, 
           Beed District Central Co-operative 
           Bank Ltd., Beed.                               Respondents




                                                 
     Mr.T.G.Gaikwad, advocate for the petitioner 




                                                
                                   WITH 
                    (46) WRIT PETITION NO. 3881 OF 2015

     Dr. Chandraprakash Vitthalrao Nagime, 
     Age : 56 years, Occ : Medical Practitioner




                                    
     and agriculture, r/o. Chakur, Tal: Chakur, 
     Dist : Latur.                                        Petitioner

           Versus
                       
     01    The State of Maharashtra, 
                      
           Through its Secretary, 
           Co-operation and Textile Department,
           Mantralaya, Mumbai-32. 
      

     02]   The District Co-operative Election
           Officer for Latur District Central 
   



           Co-operative Bank Latur and 
           Divisional Joint Registrar, 
           Co-operative Societies Latur Division, 
           Latur





     03    Chakur Taluka Sahakari Kharedi
           Vikri Sangh Maryadit, Chakur, 
           Tal: Chakur, Dist : Latur, 
           Through its Manager                            Respondents





     Mr.V.D.Gunale, advocate for the petitioner 

                                     WITH 
                      (47) WRIT PETITION NO. 3882 OF 2015 

     Omprakash S/o Narayan Mohite, 
     Age  :    years, Occ.  : Agril, 
     R/o Tarnali Kaij, Tq. Kaij, Dist. Beed




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     [representative of Vividh Karyakari 




                                                                        
     Seva Sahakari
     Ltd. Tarnali Kaij, Tq. Kaij, Dist. Beed]             Petitioner




                                                
           Versus

     01    The State of Maharashtra
           Through its Secretary, 




                                               
           Co-operation and Textile
           Department, Mantralaya, 
           Mumbai-32. 

     02    The Secretary, 




                                     
           State Co-operative Election Autority, 
           Maharashtra State, Pune. 

     03
                      
           The District Co-operative Election Officer, 
           Beed District Central Co-opertive bank, 
           Ltd., Beed and Divisional Joint Registrar, 
                     
           Co-operative Societies, Aurangabad
           Division, Latur. 

     04    The Chief Executive Officer, 
      

           Beed District Central Co-operative Bank
           Ltd., Beed.                                    Respondents
   



     Mr.T.G.Gaikwad, advocate for the petitioner 

                                    WITH





                     (48) WRIT PETITION NO. 3883 OF 2015

     Rukmin Baburao Narute
     Age :- years, Representative of 
     V.K.S.S. Society Ltd. Pithapuri, 





     R/o. Pithapuri, Tq. Paranda
     Dist. Osmanabad.                                     Petitioner

           Versus

     01    The State of Maharashtra
           Through its Secretary
           Co-operation and textile Department
           Mantralaya, Mumbai-32. 




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     02    The District Co-operative Election 
           Officer (Divisional Joint Registrar,
           Co-operative Societies, 




                                                  
           Osmanabad Division, 
           Osmanabad.                                      Respondents




                                                 
     Mr.A.S.More, advocate for the petitioner 

                                     WITH 
                      (49) WRIT PETITION NO. 3884 OF 2015




                                    
     Seva Sahakari Sanstha Maryadit
     Belgaon, through sow Suman
                      
     w/o Jalindar Pokale, Age, 37, 
     Occu. Agri. & Household
     R/o Beedsangavi, Tq. Ashti
     District Beed.,                                       Petitioner
                     
           Versus

     01    The State of Maharashtra
      

           Through Secretary
           Department Cooperation
   



           Mantralay, Mumbai-32. 

     02    The State Cooperative Election Commissioner
           Maharashtra State Pune, 
           Old Central Building Pune. 





     03    The Secretary State Cooperative 
           Election authority Maharashtra State
           Central Building, Pune. 





     04    The District Election Officer, 
           Beed District Centarl Cooperative 
           Bank Ltd. Beed and Joint Divisional 
           Joint Registrar Cooperative Societies
           Latur Tq. & District. Beed. 

     05    The Beed District Central cooperative 
           Bank Ltd., Beed, Tq. & district
           Beed, through its Managing Director




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     06   The District Deputy Registrar, 
          Cooperative Societies, Beed, Tq. and 
          District Beed.                      Respondents




                                              
     Mr.N.L.Jadhav, advocate for the petitioner 
                                       
                                   WITH 




                                             
                 (50) WRIT PETITION NO. 3885 OF 2015 

     Sow. Smita w/o Vijaykumar Patil
     Age 62 years, Occ-Agriculture / household
     R/o Mujalga, Tq. Degloor, Dist. Nanded.           Petitioner




                                  
          Versus

     01
                    
          State of Maharashtra, 
          Through its Secretary, 
          co-operation Department, 
                   
          Mantralaya, Mumbai-32. 

     02   State  Co-operative Election Authority, 
          2nd floor, New Central Building, 
      

          Ambedkar Wellesly rd, Pune, 
          Maharashtra 411001
   



     03   Divisional Joint Registrar Co-operative
          Societies, Latur Division, Latur
          And Returning Officer for election of 
          Nanded  District Central Co-operative





          Bank Ltd., Central administrative Building, 
          Second floor, Latur.                      Respondents

     Mr.U.B.Deshmukh, advocate for the petitioner 
                                     





                                 WITH 
                 (51) WRIT PETITION NO. 3886 OF 2015

     The Vividh Karyakari Seva Sahakari
     Society Ltd., Jawalga, 
     Tq. Deoni, Dist. Latur, 
     Through its Chairman, 
     Wamanrao s/o Kishanrao Patil, 
     Aged 68 years, Occu: Agril., 




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     R/o. Jalwalga, Tq. Deoni, 




                                                                         
     Dist. Latur  
                                                          Petitioner
           Versus




                                                 
     01    The State of Maharashtra, 
           Through the Secretary, 
           In the Department of Co-operation, 




                                                
           Mantralaya, Mumbai-32. 

     02    The State Co-operative Election 
           Commissioner, Maharashtra State, 
           Pune, Old Central Building, Pune.




                                   
     03    The Secretary, 
                      
           State Co-operative Election Authority, 
           Maharashtra State, Central Building, 
           Pune. 
                     
     04    The District Election Officer, 
           Latur District Central Cooperative 
           Bank Ltd., Latur and 
           Divisional Joint Registrar, 
      

           Co-operative Societies, Latur. 
           Tq. & Dist. Nanded. 
   



     05    The Latur District Central 
           Co-operative Bank Ltd., latur, 
           Tq. & Dist. Latur, 
           Through its Managing Director. 





     06    The District Deputy Registrar, 
           Co-operative Societies, Latur, 
           Tq. & Dist. Latur.                             Respondents





     Mr.V.M.Maney, advocate for the petitioner 

                                   WITH 
                    (52) WRIT PETITION NO. 3887 OF 2015

     The Tivatghyal Vividh Karyakari Seva
     Sahakari Society Ltd., Tivatghyal, 
     Tq. Chakur, Dist. Latur, 
     Through its Chairman, 




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     Balaji s/o Sopan Tivghale, 




                                                                          
     Aged 40 years, Occ : Agril., 
     R/o. Tivatghyal, Tq. Chakur, 
     Dist. Latur.                                          Petitioner




                                                  
           Versus

     01    The State of Maharashtra, 




                                                 
           Through the Secretary, 
           In the Department of Co-operation, 
           Mantralaya, Mumbai-32. 

     02    The State Co-operative Election 




                                    
           Commissioner, Maharashtra State,
           Pune, Old Central Building, Pune. 

     03
                      
           The Secretary, 
           State Co-operative Election Authority, 
           Maharashtra State, Central Building, 
                     
           Pune. 

     04    The District Election Officer, 
           Latur District Central Co-operative 
      

           Bank Ltd., Latur and 
           Divisional Joint Registrar, 
   



           Co-operative Societies, Latur. 
           Tq. & Dist. Nanded. 

     05    The Latur District Central 
           Co-operative Bank Ltd., Latur, 





           Tq. & Dist. Latur, 
           Through its Managing Director 

     06    The District Deputy Registrar, 
           Co-operative Societies,  Latur, 





           Tq. and Dist. Latur.                            Respondents

     Mr.V.M.Maney, advocate for the petitioner 
                                      
                                   WITH
                  (53) WRIT PETITION NO. 3888 of 2015

     Dhananjay s/o Namdeo Chame
     Age - 48 years, Occ- Agriculture




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     r/o Bhadi, Tq. Latur, 




                                                                         
     Dist. Latur
     (representative of Bhadi Vividh
     Kayekari Seva Sahakari Society




                                                 
     Ltd., Tq. & Dist. Latur)                             Petitioner

          Versus




                                                
     01   The State of Maharashtra
          Through the Its Secretary
          Co-operation and Textile
          Department, Mantralaya, 
          Mumbai-32. 




                                   
     02   The District Co-operative 
                     
          Returning Officer, for the election 
          of Latur Dist. Central Co-operative
          Bank Ltd., Latur
          Tq. & Dist. Latur. 
                    
     03   The Bhadi
          Vividh Kayekari Seva 
          Sahakari Society Ltd., 
      

          Tq. & Dist. - Latur, 
          Through its Secretary
   



     04   The District Central 
          Co-operative Bank Ltd., Latur
          Dist. Latur through its 
          Managing Director.                              Respondents





     Mr.V.D.Gunale, advocate for the petitioner 
                                       
                                   WITH 





                  (54) WRIT PETITION NO. 3889 OF 2015

     01   Shri Vijay s/o Balajirao Dhondge, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Bachoti, 
          Tq. Kandhar, Dist. Nanded. 
          Age : 38 years, Occu. Agri., 
          R/o. Bachoti, 
          Tq. Kandhar, Dist. Nanded. 




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     02   Shri Shrihari Bhujanga Jadhav, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Nandwan, 




                                               
          at Post Nandwan, Tq. Kandhar, 
          Dist. Nanded. 
          Age : 39 years, Occu. Agri., 
          R/o : At post Nandwan, Tq. Kandhar, 




                                              
          Dist. Nanded.                            Petitioners

          Versus

     01   The State of Maharashtra, 




                                   
          Through its Secretary, 
          Co-operation & Textile Deptt., 
                     
          Maharashtra State, Mantralaya, 
          Mumbai- 400 032. 

     02   The District Co-operative Election 
                    
          Officer (Divisional Joint Registrar at 
          Latur), of Nanded District Central 
          Cooperative Bank Ltd., Nanded, 
          having its office at Central Administrative 
      

          Building, 2nd floor, Latur. 
   



     03   The State Co-operative Election 
          Authority, Maharashtra State,
          Pune.                                          Respondents





     Mr.A.A.Mukhedkar, advocate for the petitioner 
                                      
                                 WITH 
                 (55) WRIT PETITION NO. 3890 OF 2015





     01   Shri Pralhad s/o Hanmantrao Phajge, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Majre Savangi, 
          Tq. Loha, Dist. Nanded.
          Age : 50 years, Occu. Agri.
          R/o. Majre Savangi, 
          Tq. Loha, Dist. Nanded. 

     02   Shri Sanjay s/o Bhimrao Karhale, 




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          (Representative of Vividh Karyakari Seva




                                                                      
          Sahakari Society Ltd., Anteshwer, 
          at Post Anteshwar, Tq. Loha, 
          Dist. Nanded. 




                                             
          Age : 39 years, Occu. Agri., 
          R/o : At Post Anteshwar, Tq. Loha, 
          Dist. Nanded. 




                                            
     03   Smt. Balaji s/o Sambhaji Jadhav, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Dongaon, 
          At post Dongaon, Tq. Loha, 
          Dist. Nanded 




                                  
          Age : 40 years, Occu. Agri., 
          R/o : At Post Dongaon, Tq. Loha, 


     04
                    
          Dist. Nanded. 

          Shri Ganesh s/o Resmaji Tate, 
          (Representative of Vividh Karyakari Seva 
                   
          Sahakari Society Ltd., Pokhri, 
          At Post Pokhri, Tq. Loha, 
          Dist. Nanded. 
          Age : 55 years, Occu. Agri.
      

          At Post Pokhri, Tq. Loha, 
          Dist. Nanded. 
   



     05   Smt. Anita w/o Jagdeo Mane, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Kiroda, ,
          at Post Kiroda, Tq. Loha, Dist. Nanded





          Age : 50 years, Occu. Agri..
          R/o At post kiroda, Tq. Loha, 
          Dist. Nanded. 

     06   Shri Vishnudas s/o Sopanrao Chavan, 





          (representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Ghotka, 
          at Post Ghotka, Tq. Loha, Dist. Nanded 
          Age : 48 years, Occu. Agri.
          At Post Ghotka, Tq. Loha, 
          Dist. Nanded. 

     07   Shri Shivraj s/o Trimbak Gorkate, 
          (Representative of Vividh Karyakari Seva 




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          Sahakari Society Ltd., Shelgaon, 




                                                                      
          at Post Shelgaon, Tq. Loha, 
          Dist. Nanded. 
          Age : 40 years, Occu. Agri.




                                              
          At Post Shelgaon, Tq. Loha, 
          Dist. Nanded. 

     08   Smt. Ragina w/o Pandit Shinde, 




                                             
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Dhakni, 
          At Post Dhakni, Tq. Loha,
          District Nanded. 
          Age : 45 years, Occu. Agri., 




                                  
          At Post Dhakni, Tq. Loha, 
          District Nanded. 

     09
                    
          Shri Govinda s/o Santoba Chitalkar, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Borgaon, 
                   
          At Post Boragon, Tq. Loha
          Dist. Nanded, 
          Age : 55 years, Occu. Agri.
          At Post Borgaon, Tq. Loha, 
      

          Dist. Nanded. 
   



     10   Smt. Lalitabai w/o Shamrao Suryawanshi
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Chitali, 
          At Post Chitali, Tq. Loha, 
          Dist. Nanded. 





          Age : 55 years, Occu. Agri., 
          At Post Chitali, Ttq. Loha, 
          Dist. Nanded. 

     11   Shri Digambar s/o Naryan Korde, 





          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Hippaga Chitali, 
          At Post Hippaga Chitali, Tq. Loha, 
          Dist. Nanded. 
          Age : 50 years, Occu. Agri.
          At Post Hippaga Chitali, Tq. Loha, 
          Dist. Nanded. 

     12   Mr. Jilani s/o Rehmansha, 




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          (Representative of Vividh Karyakari Seva 




                                                                     
          Sahakari Society Ltd., Raiwadi, 
          At post Raiwadi, Tq. Loha, Dist. Nanded 
          Age : 55 years, Occu. Agri.




                                             
          R/o. At Post Raiwadi, Tq. Loha, 
          Dist. Nanded. 

     13   Shri Bhimrao s/o Dhondiba Sonwale, 




                                            
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., sunegaon, 
          At Post Sunegaon, Tq. Loha, 
          Dist. Nanded, 
          Age : 48 years, Occu. Agri.




                                 
          R/o. At post Sunegaon, 
          Tq. Loha, Dist. Nanded. 

     14
                    
          Shri Lokdoji s/o Kishan Dhage, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Pimpalgaon Dhage,
                   
          At Post Pimplegaon Dhage, Tq. Loha, 
          Dist. Nanded. 
          Age : 35 years, Occu. Agri. 
          R/o. At Post Pimpalgaon Dhage, 
      

          Tq. Loha, Dist. Nanded. 
   



     15   Shri Narayan S/o Ramrao Chudavkar, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Loha, 
          Tq. Loha, Dist. Nanded , 
          Age 62 years, Occu. Agri.





          R/o : Loha, Tq. Loha, Dist. Nanded. 

     16   Shri Balaji s/o Bhimrao Kshirsagar, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Adgaon, 





          at Post Adgaon, Tq. Loha, Dist. Nanded, 
          Age : 57 years, Occu. Agri. 
          R/o.: At Post Adgaon, Tq. Loha, Dist. Nanded. 

     17   Shri Raosaheb s/o Nagorao Hilal, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., at Khambegaon, 
          At Post Khambegaon, Tq. Loha, 
          Dist. Nanded. 




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          Age : 60 years, Occu. Agri. 




                                                                        
          R/o. At Post Khambegaon, 
          Tq. Loha, Dist. Nanded. 




                                                
     18   Shri Nitin s/o Madhavrao Gire, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., at Zari
          at Post Zari, Tq. Loha, 




                                               
          Dist. Nanded. 
          Age : 35 years, Occu. Agri. 
          R/o. At Post Zari, 
          Tq. Loha, Dist. Nanded. 




                                  
     19   Mr. Uddhavrao s/o Kashiram Kodgaonkar, 
          (Representative of Vividh Karyakari Seva
                    
          Sahakari Society Ltd., at Kodgaon, 
          At Post Kodgaon, Tq. Loha, 
          Dist. Nanded. 
          Age : 58 years, Occu. Agri. 
                   
          R/o. At Post Kodgaon, Tq. Loha, 
          Dist. Nanded. 

     20   Shri Shivaji s/o Atmaram Phajge, 
      

          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Dagadsavangi, 
   



          At Post Dagadsavangi, Tq. Loha, 
          Dist. Nanded. 
          Age : 48 Years, Occ. Agri.
          R/o. At Post Dagadsavangi, Tq. Loha, 
          Dist. Nanded. 





     21   Smt. Sunita w/o Sandip Holge, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Berali Khurd, 
          at Post Berali Khurd, Tq. Loha, 





          Dist. Nanded. 
          Age : 25 Years, Occu. Agri. 
          R/o. At Post Berali Khurd, Tq. Loha, 
          Dist. Nanded. 

     22   Smt. Chavutrabai w/o Bhagwan Walke, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Walkewadi, 
          At Post Walkewadi, Tq. Loha, 




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          Dist. Nanded. 




                                                                       
          Age : 46 years, Occu. Agri. 
          R/o. At Post Walkewadi, Tq. Loha, 
          Dist. Nanded. 




                                               
     23   Gangadhar s/o Munjappa Holge, 
          Age : 42 years, Occ : Agri, R/o and 
          representative of VKS khadak Manjiri, 




                                              
          Tq. Loha, Dist. Nanded.                       Petitioners

          Versus

     01   The State of Maharashtra, 




                                  
          Through its Secretay, 
          Co-operation & Textile Deptt., 
                     
          Maharashtra State, Mantralaya, 
          Mumbai- 400 032. 

     02   The District Co-opperative Election 
                    
          Officer ( Divisional Joint Registrar
          at Latur), of Nanded District Centarl 
          Cooperative Bank Ltd., Nanded, having its 
          office at Central Administrative Building,
      

          2nd floor, Latur. 
   



     03   The State Co-operative Election 
          Authority, Maharashtra State, 
          Pune.                                         Respondents





     Mr.A.A.Mukhedkar, advocate for the petitioner 
                                      
                                 WITH 
                 (56) WRIT PETITION NO. 3891 OF 2015





     Shalubai W/o. Murlidhar More, 
     Age : Major Years, Occu : Agri, 
     R/o : At Post Bhalgaon
     Tq. Kaij, Dist. Beed. 
     (Representative of Vividh Karyakari 
     Seva Sahakari Society Ltd., Bhalgaon, 
     Tq. Kaij, Dist. Beed).                             Petitioner

          Versus




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     1]   The State of Maharashtra
          Through the Secretary, 
          Co-operation and Textile Department, 




                                                
          Mantralaya, Mumbai

     2]   The Secretary, 
          State Co-operative Election Authority, 




                                               
          Maharashtra Sate, Pune. 

     3]   The District Cooperative Election Officer, 
          Beed District Central Co-operative Bank
          Ltd., Beed AND Divisional Joint Registrar, 




                                  
          Co-operative Societies, Latur Division, Latur 

     4]
                    
          The Chief Executive Officer, 
          Beed District Central Co-operative Bank, 
          Ltd., Beed.                               Respondents
                   
     Mr.V.V.Deshmukh, advocate for the petitioner 
                                     
                                 WITH 
      

                  (57) WRIT PETITION NO. 3892 OF 2015 
   



     01   Bharat s/o Kisanrao Gabale, 
          Age 30 Years, Occu. Agriculture, 
          R/o. Pimplegaon (Gayake), Tq. Jintoor, 
          District Parbhani. 





     02   Ashok S/o Balasaheb Paul, 
          Age 40 Years, Occu. Agriculture, 
          R/o. Phala, Taluka Palam, 
          District Parbhani.                             Petitioners





          Versus

     01   The State of Maharashtra, 
          Through its Secretary, 
          Department of Co-operation, 
          Mantralaya, Mumbai.

     02   The Returning Officer, 
          for the election of Parbhani




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           District Central Co-operative Bank 




                                                                         
           Parbhani i.e. Deputy Collector 
           [Land Acquisition], Parbhani. 




                                                 
     03    District Co-operative Election Officer, 
           Parbhani i.e. Divisional Join Registrar, 
           Cooperative Societies, Aurangabad. 




                                                
     04    The State Co-operative Election 
           Authority, Central Building, Pune.             Respondents


     Mr.S.S.Jadhavar, advocate for the petitioner 




                                    
                                    WITH 
                      
                     (58) WRIT PETITION NO. 3893 OF 2015 

     The Achwala Vividh Karyakari Seva 
     Sahakari Society Ltd., Achwala, 
                     
     Tq. Deoni, Dist. Latur, 
     Through its Member, 
     Smt. Panchphula w/o Gangaram Karbhari, 
     Aged 68 years, Occu : Agril., 
      

     R/o. Achwala, Tq. Deoni, 
     Dist. Latur.                                         Petitioner
   



           Versus

     01    The State of Maharashtra,
           Through the Secretary,





           In th Department of Co-operation, 
           Mantralaya, Mumbai-32. 

     02    The State Co-operative Election 
           Commissioner, Maharashtra State, 





           Pune, Old Central Building, Pune. 

     03    The Secretary, 
           State Co-operative Election Authority,
           Maharashtra State, Central Building, 
           Pune.   

     04    The District Election Officer, 
           Latur District Central Co-operative Bank 




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           Ltd., Latur and Divisional 




                                                                        
           Joint Registrar, Co-operative Societies, 
           Latur, Tq. & Dist. Latur




                                                
     05    The Latur District Central Co-operative 
           Bank Ltd., Latur, 
           Tq. & Dist. Latu, 
           Through its Managing Director 




                                               
     06    The District Deputy Registrar, 
           Cooperative Societies, Latur, 
           Tq. & Dist. Latur                             Respondents




                                    
     Mr.V.M.Maney, advocate for the petitioner 
                       ig          WITH 
                    (59) WRIT PETITION NO.3894 OF 2015 
                     
     01    Seva Sahakari Sanstha Ltd.
           Patoda (TB), A/p. Patoda, Tq. Naigaon,
           Dist. Nanded, through its Nominee
      

           Shri Dattatraya Mahajan Alewad, 
           Age : 56 yearss, Occu: Agril. 
   



           R/o Patoda (TB), Tq. Naigaon, 
           Dist. Nanded. 

     02    Seva Sahakari Sanstha Ltd., 
           Acchauli, A/p Anchauli, Tq. Naigaon, 





           Dist. Nanded, through its Nominee
           Shri igambar Sambhaji More
           Age 39 years, Occu: Agril., 
           R/o. Aunchauli, Tq. Naigaon, 





     03    Seva Sahakari Sanstha Ltd., 
           Karla (TM) A/p. Karla Tq. Naigaon
           Dist. Nanded, through its Nominee
           Shri Balaji Kerba Wadje
           Age : 39 years, Occu : Agril., 
           R/o. Karla [TM] Tq. Naigaon, 
           Dist. Nanded. 

     04    Seva Sahakari Sanstha Ltd., 




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          Takli [TM], A/p. Takli, Tq. Naigaon, 




                                                                       
          Dist. Nanded, through its Nominee
          Shri Shankar Gangaram Patil, 
          Age : 65 years, Occu : Agril.




                                               
          R/o Takli [TM], Tq. Naigaon, 
          Dist. Nanded.                                 Petitioners
      
          Versus




                                              
     01   The State of Maharashtra 
          Through its Secretary, 
          Marketing and Textile 
          Department Mantralaya, 




                                     
          Mumbai-32. 

     02
                     
          The Returning Officer / Election Officer of 
          Nanded District Central Co-operative Bank, 
          AND Divisional Joint Registrar
          Co-operative Societies, Latur.
                    
     03   The District Deputy Registrar, 
          Co-operative Societies, Nanded
          District :  Nanded. 
      


     04   The Maharashtra Sate
   



          Cooperative Election Authority 
          Central administrative building
          Shivajinagar Pune. 

     05   Nanded District Central Co-operative 





          Bank, Head office near Shivaji Chok Nanded
          Tq. Dist. Nanded 
          Through its General Manager             Respondents





     Mr.S.D.Ghatol Patil, advocate for the petitioner 
                                        
                                    WITH 
                 (60) WRIT PETITION NO. 3895 OF 2015  

     Manohar s/o Gangaram Pawar
     Age : 50 years, Occu. Agril., 
     R/o. Viral, Tq. Jalkot, 
     Dist : Latur.                                      Petitioner




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           Versus

     01    The State of Maharashtra, 




                                               
           Through its Secretary, 
           Co-operation and Textile Department, 
           Mantralaya, Mumbai-32. 




                                              
     02    The District Co-operative Election 
           Officer for Latur District Cental 
           Co-operative Bank Latur and 
           Divisional Joint Registrar Co-operative 
           Societies, Latur Division, Latur 




                                   
     03    Vividh Karkari Seva Sahakari Society 
                     
           Ltd., Viral, Tq. Jalkot, Dist. Latur 
           Through its Chairman 
                    
     04    District Central Co-operative Bank 
           Ltd., Latur, Tq. & Dist. Latur 
           Through its Managing Director                Respondents
      


     Mr.V.D.Gunale, advocate for the petitioner 
   



                                       
                                   WITH 
                  (61) WRIT PETITION NO. 3896 OF 2015 





     Seva Sahakari Sanstha Maryadit
     Matkuli, through Ramdas S/o 
     Sudhakar Doke, Age 43 years, 
     Occu. Agri., R/o Matkuli, Tq. Ashti
     Dist. Beed.                                        Petitioner





           Versus

     01    The State of Maharashtra 
           Through Secretary, 
           Department Cooperation
           Mantralay, Mumbai -32. 

     02    The State Cooperative Election 




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           Commissioner, Maharashtra State,




                                                                       
           Pune, Old Centarl Building Pune. 

     03    The Secretary State Cooperative 




                                               
           Election authority Maharashtra State
           Central Building,, Pune. 

     04    The District Election Officer, 




                                              
           Beed, District Central Cooperative 
           Bank Ltd., Beed and Joint Divisional 
           Registrar Cooperative  Societies 
           Latur Tq. & Dist. Beed. 




                                   
     05    The Beed District Central Cooperative 
           Bank Ltd., Beed, Tq. & Dist. Beed, 


     06
                     
           through its Managing Director 

           The District Deputy Registrar, 
           Cooperative Societies, Beed, Tq. & 
                    
           District Beed.                               Respondents

     Mr.N.L.Jadhav, advocate for the petitioner.
      

                                  WITH
                   (62) WRIT PETITION NO.3821 OF 2015
   



     Chudawa (B) Vividha Karyakari Seva Sahakari
     Society Ltd. Chudawa, Tq. Purna, Dist Parbhani,
     Through its Nominee,
     Shri. Vilas Bhagwanrao Desai,





     Age: 31 years, Occu: Agril.,
     R/o. Chudawa, Tq. Purna,
     Dist. Parbhani                           Petitioner

           VERSUS





     01    The State of Maharashtra
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai-32

     02    The Returning Officer/Election Officer of
           Parbhani District Central Co-operative Bank,
           And Divisional Joint Registrar




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           Co-operative Societies, Aurangabad




                                                                        
     03    The District Deputy Registrar,
           Co-operative Societies, Parbhani,




                                                
           District : Parbhani

     04    The Maharashtra State
           Cooperative Election Authority,




                                               
           Central Administrative Building,
           Shivajinagar, Pune                   Respondents


     Mr S. B. Ghatol Patil, Advocate for petitioner




                                    
                                  WITH
                      
                   (63) WRIT PETITION NO.3822 OF 2015

     Sonkhed Vividha Karyakari Seva Sahakari
     Society Ltd. Sonkhed, Tq. Purna, Dist Parbhani,
                     
     Through its Nominee,
     Shri. Ganpat Bapurao Suryawanshi,
     Age: 40 years, Occu: Agril.,
     R/o. Sonkhed, Tq. Purna,
      

     Dist. Parbhani                            Petitioner
   



           VERSUS

     01    The State of Maharashtra
           Through its Secretary,
           Marketing & Textile Department,





           Mantralaya, Mumbai-32

     02    The Returning Officer/Election Officer of
           Parbhani District Central Co-operative Bank,
           And Divisional Joint Registrar





           Co-operative Societies, Aurangabad

     03    The District Deputy Registrar,
           Co-operative Societies, Parbhani,
           District : Parbhani

     04    The Maharashtra State
           Cooperative Election Authority,
           Central Administrative Building,




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           Shivajinagar, Pune                            Respondents




                                                                        
     Mr S. B. Ghatol Patil, Advocate for petitioner




                                                
                                  WITH
                   (64) WRIT PETITION NO.3823 OF 2015




                                               
     Pangra-Purna Vividha Karyakari Seva Sahakari
     Society Ltd. Pangra, Tq. Purna, Dist Parbhani,
     Through its Nominee,
     Shri. Sopan Santaram Dhone,
     Age: 32 years, Occu: Agril.,




                                    
     R/o. Pangra, Tq. Purna,
     Dist. Parbhani                            Petitioner

           VERSUS
                      
     01    The State of Maharashtra
                     
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai-32
      

     02    The Returning Officer/Election Officer of
           Parbhani District Central Co-operative Bank,
   



           And Divisional Joint Registrar
           Co-operative Societies, Aurangabad

     03    The District Deputy Registrar,
           Co-operative Societies, Parbhani,





           District : Parbhani

     04    The Maharashtra State
           Cooperative Election Authority,
           Central Administrative Building,





           Shivajinagar, Pune                   Respondents


     Mr S. B. Ghatol Patil, Advocate for petitioner

                                  WITH
                   (65) WRIT PETITION NO.3824 OF 2015

     Mamadapur Vividha Karyakari Seva Sahakari




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     Society Ltd. Mamadapur, Tq. Purna, Dist Parbhani,




                                                                        
     Through its Nominee,
     Shri. Munjaji Babanrao Kalbande,
     Age: 35 years, Occu: Agril.,




                                                
     R/o. Mamadapur, Tq. Purna,
     Dist. Parbhani                           Petitioner

           VERSUS




                                               
     01    The State of Maharashtra
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai-32




                                    
     02    The Returning Officer/Election Officer of
                      
           Parbhani District Central Co-operative Bank,
           And Divisional Joint Registrar
           Co-operative Societies, Aurangabad
                     
     03    The District Deputy Registrar,
           Co-operative Societies, Parbhani,
           District : Parbhani
      

     04    The Maharashtra State
           Cooperative Election Authority,
   



           Central Administrative Building,
           Shivajinagar, Pune                   Respondents


     Mr S. B. Ghatol Patil, Advocate for petitioner





                                  WITH
                   (66) WRIT PETITION NO.3825 OF 2015

     Dhanora Motiya Vividha Karyakari Seva Sahakari





     Society Ltd. Dhanora Motiya, Tq. Purna, Dist Parbhani,
     Through its Chairman,
     Shri. Nandkumar Laxman Dakhore,
     Age: 35 years, Occu: Agril.,
     R/o. Dhanora Motiya, Tq. Purna,
     Dist. Parbhani                           Petitioner

           VERSUS




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     01    The State of Maharashtra




                                                                        
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai-32




                                                
     02    The Returning Officer/Election Officer of
           Parbhani District Central Co-operative Bank,
           And Divisional Joint Registrar




                                               
           Co-operative Societies, Aurangabad

     03    The District Deputy Registrar,
           Co-operative Societies, Parbhani,
           District : Parbhani




                                    
     04    The Maharashtra State
                      
           Cooperative Election Authority,
           Central Administrative Building,
           Shivajinagar, Pune                   Respondents
                     
     Mr S. B. Ghatol Patil, Advocate for petitioner

                                  WITH
      

                   (67) WRIT PETITION NO.3826 OF 2015
   



     01    Shri. Vishwambhar S/o Janardhan Patil,
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd. Hasegao(Kaji), Tq. Kalamb, 
           Dist Osmanabad,
           Age: 71 Years, Occu. Agri.,





           R/o Hasegao(Kaji), Tq. Kalamb, 
           Dist. Osmanabad

     02    Shri. Shrihari S/o Sadashiv Lomte,
           (Representative of Vividh Karyakari Seva





           Sahakari Society Ltd. Jawla(Khu), Tq. Kalamb, 
           Dist Osmanabad,
           Age:  Years, Occu. Agri.,
           R/o Jawla(Khu), Tq. Washi,
           Dist. Osmanabad                           PetitionerS

           VERSUS

     01    The State of Maharashtra




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           Through its Secretary,




                                                                        
           Co-operation & Textile Deptt.,
           Maharashtra State, Mantralaya, 
           Mumbai-400 032




                                                
     02    The District Co-operative,
           Election Officer (Divisional
           Joint Registrar),




                                               
           Co. Op. Societies, Aurangabad Division,
           Aurangabad

     03    The State Co-operative Election
           Authority, Maharashtra State,




                                    
           Pune                                 Respondents
                      
     Mr L. C. Patil, Advocate for petitioners

                                   WITH
                     
                    (68) WRIT PETITION NO.3827 OF 2015

     Prakash s/o Bapurao Patil,
     Age: 56 years, Occ. Agri.,
      

     R/o Bakali, Tq. Shirur Anantpal,
     Dist. Latur
   



     (Representative of Bakali Vividh Karyakari
     Seva Sahakari Maryadit, Tq. Shirur Anantpal,
     Dist Latur)                                         Petitioner

           VERSUS





     01    The State of Maharashtra
           Through its Secretary,
           Co-operation & Textile Deptt.,
           Mantralaya, Mumbai-32





     02    The District Co-operative Election
           Officer for Latur District
           Central Co-operative Bank, Latur
           and Divisional Joint Registrar,
           Co-operative Societies Latur Division,
           Latur

     03    Vividh Karyakari Seva Sahakari 




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          Maryadit, Bakali, Tq. Shirur Anantpal,




                                                                      
          Dist. Latur
          Through its Secretary              Respondents




                                              
     Mr S. G. Rudrawar, Advocate for petitioner

                                  WITH




                                             
                   (69) WRIT PETITION NO.3828 OF 2015

     Pandurang s/o Pundalik Shirure,
     Age: 56 years, Occ. Agri.,
     R/o Bewnal, Tq. Shirur Anantpal,




                                   
     Dist. Latur
     (Representative of Bewnal Vividh Karyakari

     Dist Latur)
                     
     Seva Sahakari Maryadit, Tq. Shirur Anantpal,
                                                       Petitioner

          VERSUS
                    
     01   The State of Maharashtra
          Through its Secretary,
          Co-operation & Textile Deptt.,
      

          Mantralaya, Mumbai-32
   



     02   The District Co-operative Election
          Officer for Latur District
          Central Co-operative Bank, Latur
          and Divisional Joint Registrar,
          Co-operative Societies Latur Division,





          Latur

     03   Vividh Karyakari Seva Sahakari 
          Maryadit, Bewnal, Tq. Shirur Anantpal,
          Dist. Latur





          Through its Secretary             Respondents


     Mr S. G. Rudrawar, Advocate for petitioner

                                  WITH
                   (70) WRIT PETITION NO.3829 OF 2015

     Rajkumar s/o Rangrao Niture,




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     Age: 44 years, Occ. Agri.,




                                                                         
     R/o Nitur, Tq. Nilanga,
     Dist. Latur
     (Representative of Nitur Vividh Karyakari




                                                 
     Seva Sahakari Maryadit, Tq. Nilanga,
     Dist Latur)                                          Petitioner

           VERSUS




                                                
     01    The State of Maharashtra
           Through its Secretary,
           Co-operation & Textile Deptt.,
           Mantralaya, Mumbai-32




                                   
     02    The District Co-operative Election
                     
           Officer for Latur District
           Central Co-operative Bank, Latur
           and Divisional Joint Registrar,
           Co-operative Societies Latur Division,
                    
           Latur

     03    Vividh Karyakari Seva Sahakari 
           Maryadit, Nitur, Tq. Nilanga,
      

           Dist. Latur
           Through its Secretary                 Respondents
   



     Mr S. G. Rudrawar, Advocate for petitioner

                                  WITH





                   (71) WRIT PETITION NO.3830 OF 2015

     01    Shri. Limbaji S/o Bapurao Somwanshi,
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd. Narangwadi(P), Tq. Omerga,





           Dist Osmanabad,
           Age: 50 Years, Occu. Agri.,
           R/o Narangwadi(P), Tq. Omerga,
           Dist Osmanabad

     02    Shri. Jitendra S/o Marutirao Shinde,
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd. Omerga, Tq. Omerga,
           Dist Osmanabad,




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          Age:  53 Years, Occu. Agri.,




                                                                        
          R/o Omerga, Tq. Omerga,
          Dist Osmanabad




                                                
     03   Shri. Shahuraj S/o Ramrao Jadhav,
          (Representative of The Omerga Salery Akose
          Ltd. Omerga, Tq. Omerga,
          Dist Osmanabad,




                                               
          Age:  42 Years, Occu. Agri.,
          R/o Omerga, Tq. Omerga,
          Dist Osmanabad

     04   Shri. Ashok S/o Bargali Dhudbhate,




                                  
          (Representative of The Gunjoti 
          Emoloies Co-Op. Credit  Society Ltd. Gunjoti,
                    
          Tq. Omerga,Dist Osmanabad,
          Age:  51 Years, Occu. Agri.,
          R/o Gunjoti, Tq. Omerga,
          Dist Osmanabad
                   
     05   Saw. Rukminbai W/o Venkat Ingale,
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd. Sawalsur, Tq. Omerga,
      

          Dist Osmanabad,
          Age:  65 Years, Occu. Agri.,
   



          R/o Sawalsur, Tq. Omerga,
          Dist Osmanabad

     06   Saw. Chabubai W/o Suresh Babalsure,
          (Representative of Vividh Karyakari Seva





          Sahakari Society Ltd. Naichakur, Tq. Omerga,
          Dist Osmanabad,
          Age:  55 Years, Occu. Agri.,
          R/o Naichakur, Tq. Omerga,
          Dist Osmanabad





     07   Saw. Mirabai S/o Narsing Chavan,
          (Representative of Vimukt Jati Mazur
          Sahakari Society Ltd. Balsur, Tq. Omerga,
          Dist Osmanabad,
          Age:  48 Years, Occu. Agri.,
          R/o Balsur, Tq. Omerga,
          Dist Osmanabad                      PetitionerS




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           VERSUS




                                                                        
     01    The State of Maharashtra
           Through its Secretary,




                                                
           Co-operation & Textile Deptt.,
           Maharashtra State, Mantralaya, 
           Mumbai-400 032




                                               
     02    The District Co-operative,
           Election Officer (Divisional
           Joint Registrar),
           Co. Op. Societies, Aurangabad Division,
           Aurangabad




                                    
     03    The State Co-operative Election

           Pune
                      
           Authority, Maharashtra State,
                                                         Respondents
                     
     Mr L. C. Patil, Advocate for petitioners

                                         WITH
                          (72) WRIT PETITION NO.3832 OF 2015
      


     Nila Kantheshwar Vividha Karyakari Seva Sahakari
   



     Society Ltd. Nila Kantheshwar, Tq. Purna, Dist Parbhani,
     Through its Nominee,
     Shri. Balasaheb Kishanrao Suriyawanshi,
     Age: 35 years, Occu: Agril.,
     R/o. Nila, Tq. Purna,





     Dist. Parbhani                            Petitioner

           VERSUS

     01    The State of Maharashtra





           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai-32

     02    The Returning Officer/Election Officer of
           Parbhani District Central Co-operative Bank,
           And Divisional Joint Registrar
           Co-operative Societies, Aurangabad




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     03    The District Deputy Registrar,




                                                                        
           Co-operative Societies, Parbhani,
           District : Parbhani




                                                
     04    The Maharashtra State
           Cooperative Election Authority,
           Central Administrative Building,
           Shivajinagar, Pune                   Respondents




                                               
     Mr S. B. Ghatol Patil, Advocate for petitioner

                                   WITH




                                    
                    (73) WRIT PETITION NO.3835 OF 2015
                      
     Smt. Naynatai W/o Nanasaheb Jadhaver
     (Representative of Adrash Mahila Biger Sheti
     Sahakari Pat Society Ltd. Ratnapur, Tq. Kalamb,
     Dist Osmanabad,
                     
     Age:  Years, Occu. Agri.,
     R/o Ratnapur, Tq. Kalamb,
     Dist Osmanabad                                Petitioner
      

           VERSUS
   



     01    The State of Maharashtra
           Through its Secretary,
           Co-operation & Textile Deptt.,
           Maharashtra State, Mantralaya, 
           Mumbai-400 032





     02    The District Co-operative,
           Election Officer (Divisional
           Joint Registrar),
           Co. Op. Societies, Aurangabad Division,





           Aurangabad

     03    The State Co-operative Election
           Authority, Maharashtra State,
           Pune                                          Respondents


     Mr L. C. Patil, Advocate for petitioners




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                                   WITH




                                                                        
                    (74) WRIT PETITION NO.3836 OF 2015

     Shri. Vittal S/o Suresh Vachane,




                                                
     (Representative of Lohara High School Teacher
     Sevak Sahakari Pat Society Ltd. Lohara,
     Tq. Lohara,Dist Osmanabad,
     Age: 35 Years, Occu. Agri.,




                                               
     R/o Lohara, Tq. Lohara,
     Dist Osmanabad                                Petitioner

           VERSUS




                                    
     01    The State of Maharashtra
           Through its Secretary,
                      
           Co-operation & Textile Deptt.,
           Maharashtra State, Mantralaya, 
           Mumbai-400 032
                     
     02    The District Co-operative,
           Election Officer (Divisional
           Joint Registrar),
           Co. Op. Societies, Aurangabad Division,
      

           Aurangabad
   



     03    The State Co-operative Election
           Authority, Maharashtra State,
           Pune                                          Respondents





     Mr L. C. Patil, Advocate for petitioners

                                   WITH
                    (75) WRIT PETITION NO.3840 OF 2015





     Dhotra Vividha Karyakari Seva Sahakari
     Society Ltd. Dhotra, Tq. Purna, Dist Parbhani,
     Through its Nominee,
     Shri. Vithalrao Mahadaji Khaire,
     Age: 62 years, Occu: Agril.,
     R/o. Dhotra, Tq. Purna,
     Dist. Parbhani                            Petitioner

           VERSUS




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     01    The State of Maharashtra
           Through its Secretary,
           Marketing & Textile Department,




                                                
           Mantralaya, Mumbai-32

     02    The Returning Officer/Election Officer of
           Parbhani District Central Co-operative Bank,




                                               
           And Divisional Joint Registrar
           Co-operative Societies, Aurangabad

     03    The District Deputy Registrar,
           Co-operative Societies, Parbhani,




                                    
           District : Parbhani

     04
                      
           The Maharashtra State
           Cooperative Election Authority,
           Central Administrative Building,
           Shivajinagar, Pune                   Respondents
                     
     Mr S. B. Ghatol Patil, Advocate for petitioner
      

                                  WITH
                   (76) WRIT PETITION NO.3842 OF 2015
   



     01    Kausadi Vividha Karyakari Seva Sahakari
           Society Ltd. Kausadi, Tq. Jintur, Dist Parbhani,
           Through its Member Representative
           Hanumant Harinarayan Somani,





           Age: 52 years, Occu: Agri.,
           R/o. Kausadi, Tq. Jintur,
           Dist. Parbhani

     02    Bhogaon Vividha Karyakari Seva Sahakari





           Society Ltd. Bhogaon, Tq. Jintur, Dist Parbhani,
           Through its Member Representative
           Krushkanat Shivajirao More,
           Age: 34 years, Occu: Agri.,
           R/o. Bhogaon, Tq. Jintur,
           Dist. Parbhani

     03    Ambarwadi  Vividha Karyakari Seva Sahakari
           Society Ltd. Ambarwadi, Tq. Jintur, Dist Parbhani,




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          Through its Member Representative




                                                                      
          Shivajirao Vitthal Ghuge,
          Age: 52 years, Occu: Agri.,
          R/o. Ambarwadi, Tq. Jintur,




                                              
          Dist. Parbhani

     04   Pimpalgaon Kurhadi Vividha Karyakari
          Seva Sahakari Society Ltd. Pimpalgaon Kurhadi, 




                                             
          Tq. Jintur, Dist Parbhani,
          Through its Member Representative
          Rambhau Gopichand Jadhav,
          Age: 45 years, Occu: Agri.,
          R/o. Pimpalgaon Kurhadi, Tq. Jintur,




                                  
          Dist. Parbhani

     05
                    
          Jogwada Vividha Karyakari Seva Sahakari
          Society Ltd. Jogwada, Tq. Jintur, Dist Parbhani,
          Through its Member Representative
          Shankar Udhavrao Mudhvar,
                   
          Age: 35 years, Occu: Agri.,
          R/o. Jogwada, Tq. Jintur,
          Dist. Parbhani
      

     06   Malegaon Kausadi Vividha Karyakari Seva 
          Sahakari Society Ltd. Malegaon Kausadi, 
   



          Tq. Jintur, Dist Parbhani,
          Through its Member Representative
          Annapurnabai Ashruba Thite,
          Age: 55 years, Occu: Agri.,
          R/o. Malegaon Kausadi, Tq. Jintur,





          Dist. Parbhani

     07   Waghi Bobade Vividha Karyakari Seva
          Sahakari Society Ltd. Waghi Bobade, 
          Tq. Jintur, Dist Parbhani,





          Through its Member Representative
          Trimbakrao Balasaheb Rohinkar,
          Age: 40 years, Occu: Agri.,
          R/o. Waghi Bobade, Tq. Jintur,
          Dist. Parbhani

     08   Asegoan Vividha Karyakari Seva Sahakari
          Society Ltd. Asegaon, Tq. Jintur, Dist Parbhani,
          Through its Member Representative




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          Madhukar Raosaheb Pawar,




                                                                        
          Age: 49 years, Occu: Agri.,
          R/o. Asegaon, Tq. Jintur,
          Dist. Parbhani




                                                
     09   Pimpri (Kh) Vividha Karyakari Seva Sahakari
          Society Ltd. Pimpri (Kh), Tq. Jintur, Dist Parbhani,
          Through its Member Representative




                                               
          Balasaheb Ramrao Gite,
          Age: 32 years, Occu: Agri.,
          R/o. Pimpri (Kh), Tq. Jintur, Dist Parbhani

     10   Adgaon Khan Vividha Karyakari Seva Sahakari




                                   
          Society Ltd. Adgaon Khan, Tq. Jintur, Dist Parbhani,
          Through its Member Representative
                     
          Sau. Vidhya Limbaji Khandagale,
          Age: 27 years, Occu: Agri.,
          R/o. Adgaon Khan, Tq. Jintur, Dist Parbhani
                    
     11   Limbala Vividha Karyakari Seva Sahakari
          Society Ltd. Limbala, Tq. Jintur, Dist Parbhani,
          Through its Member Representative
          Ramesh Bhimrao Darade,
      

          Age: 38 years, Occu: Agri.,
          R/o. Limbala, Tq. Jintur, Dist Parbhani
   



     12   Itoli Vividha Karyakari Seva Sahakari
          Society Ltd. Itoli, Tq. Jintur, Dist Parbhani,
          Through its Member Representative
          Sau. Vandana Tulshiram Kodare,





          Age: 50 years, Occu: Agri.,
          R/o. Itoli, Tq. Jintur, Dist Parbhani,

     13   Dhamdham Vividha Karyakari Seva Sahakari
          Society Ltd. Dhamdham, Tq. Jintur, Dist Parbhani,





          Through its Member Representative
          Waman Raibhan Kukade,
          Age: 43 years, Occu: Agri.,
          R/o. Dhamdham, Tq. Jintur, Dist Parbhani

     14   Ajamabad Vividha Karyakari Seva Sahakari
          Society Ltd. Ajamabad, Tq. Palam, Dist Parbhani,
          Through its Member Representative
          Dinkar Manikrao Jadhav,




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          Age: 40 years, Occu: Agri.,




                                                                       
          R/o. Ajamabad, Tq. Palam, Dist Parbhani

     15   Khadi Vividha Karyakari Seva Sahakari




                                              
          Society Ltd. Khadi, Tq. Palam, Dist Parbhani,
          Through its Member Representative
          Girjaji Balasaheb Nile,
          Age: 28 years, Occu: Agri.,




                                             
          R/o. Khadi, Tq. Palam, Dist Parbhani

     16   Chatori Vividha Karyakari Seva Sahakari
          Society Ltd. Chatori, Tq. Palam, Dist Parbhani,
          Through its Member Representative




                                   
          Dnyanoba Mugaji Paike,
          Age: 40 years, Occu: Agri.,


     17
                    
          R/o. Chatori, Tq. Palam, Dist Parbhani

          Wadi (Bk) Vividha Karyakari Seva Sahakari
          Society Ltd. Wadi, Tq. Palam, Dist Parbhani,
                   
          Through its Member Representative
          Jaywant Ganpatrao Gaikwad,
          Age: 45 years, Occu: Agri.,
          R/o. Wadi (Bk), Tq. Palam, Dist Parbhani
      


     18   Kupta Vividha Karyakari Seva Sahakari
   



          Society Ltd. Kupta, Tq. Selu, Dist Parbhani,
          Through its Member Representative
          Naryanrao Digambarrao Salunke,
          Age: 49 years, Occu: Agri.,
          R/o. Selu, Tq. Palam, Dist Parbhani





     19   Dasala Vividha Karyakari Seva Sahakari
          Society Ltd. Dasala, Tq. Selu, Dist Parbhani,
          Through its Member Representative
          Ashok Anandrao Gajmal,





          Age: 51 years, Occu: Agri.,
          R/o. Dasala, Tq. Selu, Dist Parbhani      PetitionerS

          VERSUS

     01   The District Co-operative Election Officer,
          @ Divisional Joint Registrar
          Co-operative Societies, Aurangabad,
          District  Aurangabad




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     02    The District Deputy Registrar,
           Co-operative Societies, Parbhani,
           District : Parbhani                  Respondents




                                                
     Mr S. P. Sonpawale, Advocate for petitioners




                                               
                                  WITH
                   (77) WRIT PETITION NO.3852 OF 2015

     01    Varkhed Vividha Karyakari Seva Sahakari
           Ltd. at Varkhed, Tq. Pathri, Dist Parbhani,




                                    
           Through its Representative
           Radhakisan S/o Panditrao Kanase,
                     
           Age: 41 years, Occu: Agri.,
           R/o. Varkhed, Tq. Pathri,
           Dist. Parbhani
                    
     02    Vadi Vividha Karyakari Seva Sahakari
           Ltd. at Vadi, Tq. Pathri, Dist Parbhani,
           Through its Representative
           Sau. Shardabai W/o Devidas  Shinde,
      

           Age: 51 years, Occu: Household & Agri.,
           R/o. Vadi, Tq. Pathri,
   



           Dist. Parbhani

     03    Pathargavhan Vividha Karyakari Seva Sahakari
           Ltd. at Pathargavhan, Tq. Pathri, Dist Parbhani,
           Through its Representative





           Tulshiram S/o Pandurang  Bhosale,
           Age: 30 years, Occu: Agri.,
           R/o. Pathargavhan, Tq. Pathri,
           Dist. Parbhani





     04    Pathri Vividh Karyakari Seva Sahakari
           Ltd. at Pathri, Tq. Pathri, Dist Parbhani,
           Through its Representative
           Durani Hannah Kha Majid Kha
           Age: 52 years, Occu: Agri.,
           R/o. Pathri, Tq. Pathri,
           Dist. Parbhani

     05    Limba Vividh Karyakari Seva Sahakari




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          Ltd. at Limba, Tq. Pathri, Dist Parbhani,




                                                                      
          Through its Representative
          Eknath  S/o Limbaji Dalve,
          Age: 39 years, Occu: Agri.,




                                              
          R/o. Limba, Tq. Pathri,
          Dist. Parbhani

     06   Kansur Vividh Karyakari Seva Sahakari




                                             
          Ltd. at Kansur, Tq. Pathri, Dist Parbhani,
          Through its Representative
          Sau. Prabhavati W/o Eknathrao Shinde,
          Age: 38 years, Occu: Household & Agri.,
          R/o. Kansur, Tq. Pathri,




                                  
          Dist. Parbhani

     07
                    
          Gunj (Kh) Vividh Karyakari Seva Sahakari
          Ltd. at Gunj (Kh), Tq. Pathri, Dist Parbhani,
          Through its Representative
          Sau. Taramati W/o Dagadu Patane,
                   
          Age: 46 years, Occu: Household & Agri.,
          R/o. Gunj (Kh), Tq. Pathri,
          Dist. Parbhani
      

     08   Javala Zutta Vividh Karyakari Seva Sahakari
          Ltd. at Javala  Zutta, Tq. Pathri, Dist Parbhani,
   



          Through its Representative
          Sau. Kamal W/o Rustumrao Zutte,
          Age: 40 years, Occu: Household & Agri.,
          R/o. Javala Zutta, Tq. Pathri,
          Dist. Parbhani





     09   Simurgavhan Vividh Karyakari Seva Sahakari
          Ltd. at Simurgavhan, Tq. Pathri, Dist Parbhani,
          Through its Representative
          Sau. Suman W/o Chakradhar Ugale,





          Age: 28 years, Occu: Household & Agri.,
          R/o. Simurgavhan, Tq. Pathri,
          Dist. Parbhani

     10   Umara Vividh Karyakari Seva Sahakari
          Ltd. at Umara, Tq. Pathri, Dist Parbhani,
          Through its Representative
          Anirudha S/o Subhashrao Kolhe,
          Age: 28 years, Occu: Household & Agri.,




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          R/o. Umara, Tq. Pathri,




                                                                      
          Dist. Parbhani

     11   Waghala Vividh Karyakari Seva Sahakari




                                              
          Ltd. at Waghala, Tq. Pathri, Dist Parbhani,
          Through its Representative
          Ganesh S/o Tatyasaheb Ghumare,
          Age: 38 years, Occu: Agri.,




                                             
          R/o. Waghala, Tq. Pathri,
          Dist. Parbhani

     12   Mudgal Vividh Karyakari Seva Sahakari
          Ltd. at Mudgal, Tq. Pathri, Dist Parbhani,




                                   
          Through its Representative
          Sambhaji S/o Gangadhar Kasabkar,
                    
          Age: 52 years, Occu: Agri.,
          R/o. Mudgal, Tq. Pathri,
          Dist. Parbhani
                   
     13   Banegaon Vividh Karyakari Seva Sahakari
          Ltd. at Banegaon, Tq. Pathri, Dist Parbhani,
          Through its Representative
          Sau. Aruna W/o Narayanrao Adhav,
      

          Age: 32 years, Occu: Household & Agri.,
          R/o. Banegaon, Tq. Pathri,
   



          Dist. Parbhani

     14   Gopegaon Vividh Karyakari Seva Sahakari
          Ltd. at Gopegaon, Tq. Pathri, Dist Parbhani,
          Through its Representative





          Sau. Pushpa W/o Bhagwatrao Giram,
          Age: 38 years, Occu: Household & Agri.,
          R/o. Gopegaon, Tq. Pathri,
          Dist. Parbhani





     15   Kasapuri Vividh Karyakari Seva Sahakari
          Ltd. at Kasapuri, Tq. Pathri, Dist Parbhani,
          Through its Representative
          Govind S/o Uttamrao Kolhe,
          Age: 43 years, Occu: Agri.,
          R/o. Kasapuri, Tq. Pathri,
          Dist. Parbhani

     16   Renakhali Vividh Karyakari Seva Sahakari




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           Ltd. at Renakhali, Tq. Pathri, Dist Parbhani,




                                                                       
           Through its Representative
           Ramdas S/o Dyanoba Harkal,
           Age: 40 years, Occu: Agri.,




                                               
           R/o. Renakhali, Tq. Pathri,
           Dist. Parbhani                       PetitionerS

           VERSUS




                                              
     01    District Co-operative Election Officer@
           Divisional Joint Registrar,
           Co-operative Societies, Aurangabad
           Dist. Aurangabad




                                   
     02    District Deputy Registrar,
                     
           Co-operative Societies, Parbhani,
           District : Parbhani

     03    The State Co-operative Election Authority,
                    
           Maharashtra State, Pune                    Respondents


     Mr V. D. Salunke & B. A. Shinde, Advocates for petitioners
      


                                  WITH
   



                   (78) WRIT PETITION NO.3854 OF 2015

     Vividha Karyakari Seva Sahakari
     Society Ltd. Malegaon, Tq. Naigaon (Kh), Dist Nanded,
     Through its Nominee,





     Shri. Mohan S/o Dattram Shinde,
     Age: 35 years, Occu: Agril.,
     R/o. Malegaon, Tq. Naigaon (Kh),
     Dist. Nanded                                    Petitioner





           VERSUS

     01    The State of Maharashtra
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai-32

     02    The Returning Officer/Election Officer of
           Parbhani District Central Co-operative Bank,




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           And Divisional Joint Registrar




                                                                        
           Co-operative Societies, Aurangabad

     03    The District Deputy Registrar,




                                                
           Co-operative Societies, Parbhani,
           District : Parbhani

     04    The Maharashtra State




                                               
           Cooperative Election Authority,
           Central Administrative Building,
           Shivajinagar, Pune

     05    Nanded District Central Co-operative Bank,




                                    
           Head Office near Shivaji Chok Nanded,
           Tq. Dist Nanded
                      
           Through its General Manager              Respondents


     Mr S. B. Ghatol Patil, Advocate for petitioner
                     
                                  WITH
                   (79) WRIT PETITION NO.3855 OF 2015
      

     Prabhakar S/o Ambadasrao Dharmadhikari,
     Age: 35 years, Occu: Agri.,
   



     R/o. At post Barbada, Tq. Naigaon-Khergaon,
     Dist. Nanded
     (Representative of Vividh Karyakari
     Seva Sahkari Society Ltd. Barbada,
     Tq. Naigaon-Khergaon, Dist. Nanded).                Petitioner





           VERSUS

     01    The State of Maharashtra
           Through its Secretary,





           Co-operation and Textile Department,
           Mantralaya, Mumbai

     02    The Secretary,
           State Co-operative Election Authority,
           Maharashtra State, Pune

     03    The District Co-operative Election Officer,
           Nanded District Central Co-operative Bank,




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          Ltd. Nanded AND Divisional Joint Registrar,




                                                                      
          Co-operative Societies, Latur Division, Latur

     04   The Chief Executive Officer,




                                              
          Nanded District Central Co-Operative Bank,
          Ltd., Nanded.                      Respondents




                                             
     Mr V. V. Deshmukh, Advocate for petitioner

                                 WITH
                  (80) WRIT PETITION NO.3856 OF 2015




                                  
     01   Abdul Sattar S/o Abdul Gani,
          Age: 49 years, Occu: Agri.,
                     
          R/o. Sillod, Tq. Sillod, Dist. Aurangabad
          (Representative of Sillod Taluka Shetkari 
          Sahkari Kapus Ginning and Pressing 
          Prakriya Santha Ltd. Sillod, Tq. Sillod,
                    
          Dist. Aurangabad).

     02   Prabhakar S/o Manikrao Palodkar,
          Age: 56 years, Occu: Agri.,
      

          R/o. Sillod, Tq. Sillod, Dist. Aurangabad
          (Representative of Siddheshwar Sahkari 
   



          Vastroudhoyog  Santha Ltd. Sillod, Tq. Sillod,
          Dist. Aurangabad).                         Petitioners

          VERSUS





     01   The State of Maharashtra
          Through its Secretary,
          Co-operation and Textile Department,
          Mantralaya, Mumbai





     02   The Secretary,
          State Co-operative Election Authority,
          Maharashtra State, Pune

     03   The District Co-operative Election Officer,
          Aurangabad District Central Co-operative Bank,
          Ltd. Aurangabad AND Divisional Joint Registrar,
          Co-operative Societies, Aurangabad Division, Aurangabad




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     04   The Chief Executive Officer,




                                                                       
          Aurangabad District Central Co-Operative
          Bank, Ltd., Aurangabad.                  Respondents




                                               
     Mr K. J. Suryawanshi, Advocate for petitioners

                                  WITH




                                              
                   (81) WRIT PETITION NO.3857 OF 2015

     The Yeldara Vividh Karyakari Seva
     Sahakari Society Ltd., Yeldara,
     Tq. Jalkot, Dist. Latur,




                                  
     Through its Director,
     Venkati S/o Dadarao Pawar,
                     
     Age: 45 years, Occu: Agril.,
     R/o. Yeldara, Tq. Jalkot,
     Dist. Latur                                        Petitioner
                    
          VERSUS

     01   The State of Maharashtra
          Through its Secretary,
      

          In the Department of Co-operation,
          Mantralaya, Mumbai-32
   



     02   The State Co-operative Election
          Commissioner, Maharashtra State
          Pune, Old Central Building, Pune





     03   The Secretary,
          State Co-operative Election Authority,
          Maharashtra State, Central Building,
          Pune





     04   The District Election Officer,
          Latur District Central Co-operative Bank,
          Ltd. Latur  AND Divisional Joint Registrar,
          Co-operative Societies, Latur 
          Tq. & Dist. Latur

     05   The Latur District Central 
          Co-Operative Bank, Ltd., Latur,
          Tq. & Dist. Latur,




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          Through its Managing Director




                                                                       
     06   The District Deputy Registrar,
          Co-operative Societies, Latur,




                                               
          Tq. And Dist. Latur                           Respondents


     Mr V. M. Mane, Advocate for petitioners




                                              
                                  WITH
                   (82) WRIT PETITION NO.3858 OF 2015

     The Takalgaon Vividh Karyakari Seva




                                  
     Sahakari Society Ltd., Takalgoan,
     Tq. Chakur, Dist. Latur,
                     
     Through its Chairman,
     Ganpat s/o Rawan Mane,
     Aged: 50 years, Occu: Agril.,
     R/o. Takalgaon, Tq. Chakur,
                    
     Dist. Latur                                        Petitioner

          VERSUS
      

     01   The State of Maharashtra
          Through its Secretary,
   



          In the Department of Co-operation,
          Mantralaya, Mumbai-32

     02   The State Co-operative Election
          Commissioner, Maharashtra State





          Pune, Old Central Building, Pune

     03   The Secretary,
          State Co-operative Election Authority,
          Maharashtra State, Central Building,





          Pune

     04   The District Election Officer,
          Latur District Central Co-operative Bank,
          Ltd. Latur  AND Divisional Joint Registrar,
          Co-operative Societies, Latur 
          Tq. & Dist. Latur

     05   The Latur District Central 




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          Co-Operative Bank, Ltd., Latur,




                                                                       
          Tq. & Dist. Latur,
          Through its Managing Director




                                               
     06   The District Deputy Registrar,
          Co-operative Societies, Latur,
          Tq. And Dist. Latur                           Respondents




                                              
     Mr V. M. Mane, Advocate for petitioners

                                  WITH
                   (83) WRIT PETITION NO.3859 OF 2015




                                  
     The Bansawargaon Vividh Karyakari Seva
                     
     Sahakari Society Ltd., Bansawargaon,
     Tq. Chakur, Dist. Latur,
     Through its Member,
     Ganpat s/o Bhujangrao Kawthe,
                    
     Age: 45 years, Occu: Agril.,
     R/o. Bhatsangvi, Tq. Chakur,
     Dist. Latur                                        Petitioner
      

          VERSUS
   



     01   The State of Maharashtra
          Through its Secretary,
          In the Department of Co-operation,
          Mantralaya, Mumbai-32





     02   The State Co-operative Election
          Commissioner, Maharashtra State
          Pune, Old Central Building, Pune

     03   The Secretary,





          State Co-operative Election Authority,
          Maharashtra State, Central Building,
          Pune

     04   The District Election Officer,
          Latur District Central Co-operative Bank,
          Ltd. Latur  AND Divisional Joint Registrar,
          Co-operative Societies, Latur 
          Tq. & Dist. Latur




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     05   The Latur District Central 
          Co-Operative Bank, Ltd., Latur,
          Tq. & Dist. Latur,




                                               
          Through its Managing Director

     06   The District Deputy Registrar,
          Co-operative Societies, Latur,




                                              
          Tq. And Dist. Latur                           Respondents


     Mr V. M. Mane, Advocate for petitioners




                                  
                                  WITH
                   (84) WRIT PETITION NO.3860 OF 2015

     01
                     
          Shri. Narayan S/o Pandurang Nannaware,
          (Representative of Samarth Nagari Sakhari
          Pat Sanstha Ltd. Tuljapur, Tq. Tuljapur, 
                    
          Dist Osmanabad,
          Age: 46 Years, Occu. Agri.,
          R/o Tuljapur, Tq. Tuljapur,
          Dist. Osmanabad
      


     02   Shri. Vinod S/o Vilasrao Gagane,
   



          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd. Tuljapur, Tq. Tuljapur, 
          Dist Osmanabad,
          Age:  40 Years, Occu. Agri.,
          R/o Tuljapur, Tq. Tuljapur,





          Dist. Osmanabad                            PetitionerS

          VERSUS

     01   The State of Maharashtra





          Through its Secretary,
          Co-operation & Textile Deptt.,
          Maharashtra State, Mantralaya, 
          Mumbai-400 032

     02   The District Co-operative,
          Election Officer (Divisional
          Joint Registrar),
          Co. Op. Societies, Aurangabad Division,




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           Aurangabad




                                                                        
     03    The State Co-operative Election
           Authority, Maharashtra State,




                                                
           Pune                                 Respondents


     Mr L. C. Patil, Advocate for petitioners




                                               
                                   WITH
                    (85) WRIT PETITION NO.3861 OF 2015

     01    Suryekant s/o Vithalrao Shelke,




                                    
           Age: 60 Years, Occu. Agri.,
           R/o Mahmadaur, Tq. Latur,
           Dist. Latur
                      
           (Representative of Sakhari
           Sahitya Mudranalaya, Latur,
           Tq. & Dist. Latur                    Petitioner
                     
           VERSUS

     01    The State of Maharashtra
      

           Through its Secretary,
           Co-operation & Textile Deptt.,
   



           Mantralaya, Mumbai- 32

     02    The District Co-operative,
           Returning Officer, for the 
           election of Latur Dist. 





           Central C-operative Bank Ltd.,
           Latur,
           Tq. & Dist. Latur

     03    The Sahakari Sahitya





           Mudranalaya, Latur,
           Tq. & Dist. Latur
           Through its Manager

     04    The District Central Co-operative
           Bank Ltd., Latur,
           Dist. Latur
           Through its Managing Director                 Respondents




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     Mr V. D. Gunale, Advocate for petitioner

                                  WITH




                                                 
                   (86) WRIT PETITION NO.3863 OF 2015

     01    Mahadeo Karbhari Gholave,
           Age:  Years, Occu. Agril.,




                                                
           R/o Pimpalgavhan, Post. Vida,
           Tq. Kaij, Dist. Beed
           (Representative of Vividh Karyakari Seva Sakhari Ltd.
           Pimpalgavhan, Post Vida, 
           Tq. Kaij, Dist. Beed                      Petitioner




                                    
           VERSUS

     01
                      
           The State of Maharashtra
           Through its Secretary,
           Co-operation & Textile Deptt.,
                     
           Mantralaya, Mumbai- 32

     02    The Secretary,
           State Co-operative Election Authority,
      

           Maharashtra State, Pune
   



     03    The District Co-operative Election officer,
           Beed District Central Co-operative Bank,
           Ltd. Beed and Divisional Joint Registrar,
           Co-operative Societies, Aurangabad
           Division, Latur





     04    the Chief Executive Officer,
           Beed District Central Co-operative
           Bank Ltd., Beed                                Respondents





     Mr T. G. Gaikwad, Advocate for petitioner


                                  WITH 
                   (87) WRIT PETITION NO.3864 OF 2015

     01    Padminbai W/o Shrihari Chopane,
           Age:  Years, Occu. Agril.,




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           R/o Yusufwadgaon,




                                                                         
           Tq. Kaij, Dist. Beed
           (Representative of Vividh Karyakari Seva Sakhari Ltd.
           Yusufwadgaon, 




                                                 
           Tq. Kaij, Dist. Beed                      Petitioner

           VERSUS




                                                
     01    The State of Maharashtra
           Through its Secretary,
           Co-operation & Textile Deptt.,
           Mantralaya, Mumbai- 32




                                    
     02    The Secretary,
           State Co-operative Election Authority,


     03
                      
           Maharashtra State, Pune

           The District Co-operative Election officer,
           Beed District Central Co-operative Bank,
                     
           Ltd. Beed and Divisional Joint Registrar,
           Co-operative Societies, Aurangabad
           Division, Latur
      

     04    the Chief Executive Officer,
           Beed District Central Co-operative
   



           Bank Ltd., Beed                                Respondents


     Mr T. G. Gaikwad, Advocate for petitioner





                                  WITH
                   (88) WRIT PETITION NO.3865 OF 2015

     01    Vilas Dnayoba Lakhe,
           Age: 48 Years, Occu. Agril.,





           R/o Khodas, Post. Adas,
           Tq. Kaij, Dist. Beed
           (Representative of Vividh Karyakari Seva Sakhari Ltd.
           Khodas, Post Adas, 
           Tq. Kaij, Dist. Beed)                     Petitioner

           VERSUS

     01    The State of Maharashtra




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           Through its Secretary,




                                                                         
           Co-operation & Textile Deptt.,
           Mantralaya, Mumbai- 32




                                                 
     02    The Secretary,
           State Co-operative Election Authority,
           Maharashtra State, Pune




                                                
     03    The District Co-operative Election officer,
           Beed District Central Co-operative Bank,
           Ltd. Beed and Divisional Joint Registrar,
           Co-operative Societies, Aurangabad
           Division, Latur




                                    
     04    The Chief Executive Officer,
                      
           Beed District Central Co-operative
           Bank Ltd., Beed                                Respondents
                     
     Mr T. G. Gaikwad, Advocate for petitioner

                                  WITH
                   (89) WRIT PETITION NO.3866 OF 2015
      


     The  Vividh Karyakari Seva
   



     Sahakari Society Ltd., Takli (Valandi),
     Tq. Deoni, Dist. Latur,
     Through its Chairman,
     Namdeo s/o Pandharinath Bhosale,
     Age: 56 years, Occu: Agril.,





     R/o. Talkli (Valandi), Tq. Deoni,
     Dist. Latur                                          Petitioner

           VERSUS





     01    The State of Maharashtra
           Through its Secretary,
           In the Department of Co-operation,
           Mantralaya, Mumbai-32

     02    The State Co-operative Election
           Commissioner, Maharashtra State
           Pune, Old Central Building, Pune




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     03    The Secretary,




                                                                        
           State Co-operative Election Authority,
           Maharashtra State, Central Building,
           Pune




                                                
     04    The District Election Officer,
           Latur District Central Co-operative Bank,
           Ltd. Latur  AND Divisional Joint Registrar,




                                               
           Co-operative Societies, Latur 
           Tq. & Dist. Nanded

     05    The Latur District Central 
           Co-Operative Bank, Ltd., Latur,




                                   
           Tq. & Dist. Latur,
           Through its Managing Director

     06
                     
           The District Deputy Registrar,
           Co-operative Societies, Latur,
           Tq. And Dist. Latur                           Respondents
                    
     Mr V. M. Mane, Advocate for petitioners
      

                                  WITH 
                   (90) WRIT PETITION NO.3867 OF 2015
   



     Nandabai w/o Shivaji Darade,
     Age: 45 years, Occu: Agril & Household,
     R/o. Waghebabulgaon, Tq. Kaij,
     Dist. Beed





     (Representative of Seva Sahakari Sanstha Ltd., 
     Waghebabhulgaon, Tq. Kaij,
     District Beed                                   Petitioner

           VERSUS





     01    The State of Maharashtra
           Through its Secretary,
           Co-operation and Textile 
           Department, Mantralaya,
           Mumbai

     02    The Secretary,
           State Co-operative Election




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           Authority, Maharashtra State




                                                                          
           Pune

     03    The District Co-operative Election Officer,




                                                  
           Beed District Central Co-operative
           Bank Ltd., Beed and Divisional Joint
           Registrar, Co-operative Societies, Latur




                                                 
     04    The Chief Executive Officer,
           Beed District Central Co-operative Bank,
           Ltd. Beed                                Respondents




                                    
     Mr Amit T. Ghute, Advocate for petitioners 
       
                       ig          WITH
                   (91) WRIT PETITION NO. 3555 OF 2015

     Bhagwan s/o Wamanrao Patil
                     
     (Representative of Sindhi Kamath
     VKSS Society, Tq. Devani,
     District Latur)
     Age 57 years, occ. Agril
      

     r/o Goundgaon (Vijaynagar)
     Tq. Devani, Dist. Latur.                              Petitioner
   



           versus

     01    The State of Maharashtra
           Through its Secretary





           Co-operation and Textile department
           Maharashtra State, Mantralaya,
           Mumbai.

     02    The District Cooperative





           Election Officer (Divisional
           Joint Registrar, Co.op.
           Societies, Latur Division,
           Latur.                                          Respondents

     Mr. N.P. Patil Jamalpurkar, advocate for the Petitioner.

                                    WITH
                    (92)  WRIT PETITION NO. 3607 OF 2015




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     01    Vividh karyakari Seva Sah.
           Society Ltd., Allur
           Tq. Omerga, District Osmanabad




                                                
           Through its Chairman
           Laxman s/o Nagappa Munale
           Age 50 years, occ. Agril.,
           r/o Allur, Tq. Omerga,




                                               
           District Osmanabad.

     02    Vividh Karyakari Seva Sahakari
           Sanstha Maryadit, Supatgaon,
           Tq. Omerga, Dist. Osmanabad




                                    
           Through its Vice Chairman
           Rajappa s/o yeshwant Hendale
                      
           Age 45 years, occ. Agril,
           r/o Supatgaon, Tq. Omerga
           District Osmanabad.                           Petitioners
                     
           versus

     01    The State of Maharashtra
           Through its Secretary
      

           Co-operation and Textile department
           Maharashtra State, Mantralaya,
   



           Mumbai.

     02    The District Cooperative
           Election Officer (Divisional
           Joint Registrar, Co.op.





           Societies,  Osmanabad Division 
           Osmanabad.

     03    The State Co-operative Election
           Authority, Maharashtra State,





           Pune.                                         Respondents

     Mr. N.P. Patil Jamalpurkar, advocate for the Petitioner.


                                    WITH
                    (93)  WRIT PETITION NO. 3648 OF 2015

     01    Vijaykumar Mukundrao Kale




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          Age 56 years, Occ. Service




                                                                       
          R/o Vishalnagar, Latur
          District Latur
          Delegate of Manjra Shetkari




                                              
          Sahakari Sakhar karkhana Sevkanchi
          Sahakari Pat Sanstha Limited at
          Chincholirao Wadi,
          Tq. & District Latur.




                                             
     02   Mahadeo Ramling Khichade
          Age 35 years, occ. Service
          R/o Almala, Tq. Ausa
          District Latur




                                   
          Delegate of Ausa taluka Shikshak
          Sahakari Patsanstha Limited
                     
          Ausa, Tq. Ausa
          District Latur.                                        Petitioners

          versus
                    
     01   The State of Maharashtra
          Through its Secretary
          Co-operation, Textile and
      

          Handloom department
          Mantralaya,
   



          Mumbai.

     02   The Divisional Joint Registrar
          Co-operative Societies, and the
          District Co-operative Election Officer





          Latur District Central Co-operative
          Bank Limited, Latur
          District Latur.                               Respondents

     Mr. V.D. Hon, Senior Counsel instructed by Mr. V.R. Hon, advocate 





     for the Petitioners.

                                    WITH
                     (94) WRIT PETITION NO. 3654 OF 2015

     The Chakur Vishal Vividh karyakari
     Seva Sahakari Society Ltd., Chakur
     Tq. Chakur, Dist. Latur
     Through its Chairman




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     Vithal s/o Namdeorao Makne




                                                                         
     Aged 60 years, occ. Agril,
     r/o Chakur, Tq. Chakur
     Dist. Latur.                                                  Petitioner




                                                 
           versus

     01    The State of Maharashtra




                                                
           Through the Secretary,
           In the Department of Co-operation,
           Mantralya, Mumbai 302

     02    The State Co-operative Election




                                    
           Commissioner, Maharashtra State
           Pune, Old Central Building,


     03
           Pune.
                       
           The Secretary,
           State Co-operative Election Authority,
                      
           Maharashtra State, Central Building,
           Pune.

     04    The District Election Officer,
      

           Latur District Central Co-operative
           Bank Ltd., Latur and
   



           Divisional Joint Registrar,
           Co-operative Societies, Latur
           Tq. & Dist. Nanded.

     05    The Latur District Central





           Co-operative Bank Ltd., Latur
           Tq. & Dist. Latur,
           Through tis Managing Director.

     06    The District Deputy Registrar,





           Co-operative Societies, Latur
           Tq and Dist. Latur.                                     Respondents

     Mr. V.P. Latange, advocate for the Petitioner.


                                     WITH
                      (95) WRIT PETITION NO. 3662  OF 2015




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     01    Shri Rahul S/o Kakasaheb Patil




                                                                       
           (Representative of Vividh karyakari Seva
           Sahakari Society Ltd. Sastur, Tq. Lohara,
           Dist. Osmanabad)




                                               
           Age 45 years, occ. Agril,
           R/o Sastur, Tq. Lohara
           Dist. Osmanabad.




                                              
     02    Shri Tanaji s/o Vitthal Jadhav,
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Holi, Tq. Lohara
           Dist. Osmanabad)
           Age 41 years, occ. Agril,




                                   
           4/o Holi, Tq. Lohara,
           Dist. Osmanabad.

     03
                      
           Shri Anant s/o Subhash Gore,
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Nagral, Tq.Lohara
                     
           Dist. Osmanabad)
           Age 48 years, occ. Agril,
           r/o Nagral, Tq. Lohara
           Dist. Osmanabad.                                      Petitioners
      


           versus
   



     01    The State of Maharashtra
           Through its Secretary,
           Co-operation & Textile Deptt.,
           Maharashtra State, Mantralaya





           Mumbai 400 0302

     02    The District Co-operative,
           Election Officer (Divisional
           Joint Registrar)





           Co. Op. Societies, Aurangabad Division,
           Aurangabad.

     03    The State Co-operative Election
           Authority, Maharashtra State
           Pune.                                        Respondents

     Mr. S.S. Dande, advocate for the Petitioner.




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                                  WITH
                  (96) WRIT PETITION NO. 3663 OF 2015




                                             
     01   Shri Ashok s/o Pundlik Patil
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd. Jalkot, Tq. Tuljapur
          Dist. Osmanabad.)




                                            
          Age 45 years, occ. Agril
          R/o Jalkot, Tq. Tuljapur,
          Dist. Osmanabad.

     02   Shri Dhanaji S/o Muhari Jadhav




                                  
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Shahapur, Tq. Tuljapur
                    
          Dist. Osmanabad)
          Age 45 years, occ. Agri.
          R/o Shahapur, Tq. Tuljapur,
          Dist. Osmanabad.
                   
     03   Shri Mahadeo S/o Yeshwant Jadhav,
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Deosinga(T),
      

          Tq. Tuljapur,
          Dist. Osmanabad.
   



          Age 45 years, occ. Agri.
          R/o Deosinga(T), Tq. Tuljapur
          Dist. Osmanabad.

     04   Shri Vasant S/o Sopan Kadam





          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Pimpla(K)
          Tq. Tuljapur, Dist. Osmanabad
          Age 60 years, occ. Agril,
          R/o Pimpla(K), Tq. Tuljapuar





          Dist. Osmanabad.

     05   Shri Ananda s/o Shripati Bhosale
          (Representative of Vividh Karyakari Seva
          Sahakri Society Ltd. Gandhora, 
          Tq. Tuljapur, Dist. Osmanabad.
          Age 34 years, occ. Agri.
          R/o Gandhora, Tq. Tuljapur
          Dist. Osmanabad.




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     06   Shri Gopinath s/o Mahadeo Takmoge,
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Deokurali, 




                                             
          Tq. Tuljapur, Dist. Osmanabad.
          Age 65 years, occ. Agril,
          R/o Deokurali, Tq. Tuljapur,
          Dist. Osmanabad.




                                            
     07   Shri Santosh S/o Ramdas Bobade,
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Savargaon,
          Tq. Tuljapur, Dist. Osmanabad.




                                 
          Age 36 years, occ. Agri.
          R/o Savargaon, Tq. Tuljapur,


     08
                    
          Dist. Osmanabad.

          Shri Babasaheb S/o Krishnath Deokate,
          (Representative of Vividh Karyakari Seva
                   
          Sahakari Society Ltd., Wadgaon (D),
          Tq. Tuljapur, Dist. Osmanabad
          Age 50 years, occ. Agri.
          R/o Wadgaon (D), Tq. Tuljapur,
      

          Dist. Osmanabad.
   



     09   Shri Kashinath s/o Ramu Bandgar
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd, Arli(B), 
          Tq. Tuljapur, Dist. Osmanabad
          Age 55 years, Occ. Agri.,





          R/o Arli(B), Tq. Tuljapur,
          Dist. Osmanabad.

     10   Shri Shivaji S/o Sitaram Ghate
          (Representative of Vividh Karyakari Seva





          Sahakari Society Ltd., Dahiwadi,
          Tq. Tuljapur, Dist. Osmanbad.
          Age 65 years, occ. Agri.
          R/o Dahawadi, Tq. Tuljapur,
          Dist. Osmanabad.

     11   Shri Dinesh s/o Baburao Thombre
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Borul, 




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          Tq. Tuljapur, Dist. Osmanabad.




                                                                     
          Age 35 years, Occ. Agril
          R/o Borul, Tq. Tuljapur,
          Dist. Osmanabad.




                                             
     12   Shri Makrant s/o Mukund Dongre
          (Representative of Vividh karyakari Seva
          Sahakari Society Ltd., Mangrul, 




                                            
          Tq. Tuljapur, Dist. Osmanabad
          Age 32 years, occ. Agri.
          r/o Mangrul, Tq. Tuljapur,
          Dist. Osmanabad.




                                 
     13   Shri Kashinath S/o Ambadas Shendge
          (Representative of Vividh Karyakari Seva
                    
          Sahakari Society Ltd., Lohagaon,
          Tq. Tuljapur, Dist. Osmanabad
          Age 55 years, occ. Agril,
          R/o Lohagaon, Tq Tuljapur,
                   
          Dist. Osmanabad.

     14   Shri Pandurang S/o Bhagwan Wadje
          (Representative of Vividh Karyakari Seva
      

          Sahakari Society Ltd., Chivri (O),
          Tq. Tuljapur, Dist. Osmanabad
   



          Age 45 years, occ. Agri.
          R/o Chivri (O), Tq. Tuljapur,
          Dist. Osmanabad.

     15   Shri Tukaram S/o Bhagwan Dhakne





          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Pimpla (K),
          Tq. Tuljapur, Dist. Osmanabad
          Age 65 years, occ. Agri.
          R/o Pimpla (K), Tq. Tuljapur,





          Dist. Osmanabad.                         Petitioners

          versus

     01   The State of Maharashtra
          Through its Secretary,
          Co-operation & Textile Deptt.,
          Maharashtra State, Mantralaya,
          Mumbai 400 0302




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     02    The District Co-operative
           Election Officer (Divisional
           Joint Registrar,




                                                  
           Co. Op. Societies, 
           Aurangabad Division,
           Aurangabad.




                                                 
     03    The State Co-operative Election
           Authority, Maharashtra State,
           Pune.                                           Respondents

     Mr. N.R. Pawade, advocate for the Petitioner.




                                    
                                    WITH


     01
                      
                    (97) WRIT PETITION NO. 3664 OF 2015

           Shri Rangnath S/o Vitthalrao Wakankar
           (Representative of Vividh Karyakari Seva
                     
           Sahakari Societyy Ltd., Nathara,
           Tq. Pathari, Dist. Parbhani
           Age 45 years, Occ. Agri.
           R/o Nathara, Tq. Pthari,
      

           Dist. Parbhani.
   



     02    Babasaheb S/o Shripatreao Giram
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Bhabhalgaon
           Tq. Pathari, Dist. Parbhani
           Age major, Occ. Agri.





           R/o Nathara, Tq. Pathari
           Dist. Parbhani.                                          Petitioners

           versus





     01    The State of Maharashtra
           Through its Secretary
           Co-operation & Textile Deptt.,
           Maharashtra State, Mantralaya,
           Mumbai 400 0302

     02    The District Co-operative
           Election Officer (Divisional
           Joint Registrar)




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           Co. Op. Societies, 




                                                                         
           Aurangabad Division,
           Aurangabad.




                                                 
     03    The State Co-operative Election
           Authority, Maharashtra State
           Pune.                                          Representatives




                                                
     Mr. L.C. Patil, advocate for Petitioners.

                                   WITH
                    (98) WRIT PETITION NO. 3667 of 2015




                                     
      
     01    Shri Dnyeshwar S/o Raosaheb Patil
                      
           (Representative of vividh Karyakari Seva
           Sahakari Society Ltd., Paranda
           Tq. Paranda, Dist. Osmanabad)
           Age 50 years, occ. Agri.
                     
           R/o Patil Galli, Paranda
           Tq. Paranda, Dist. Osmanabad.

     02    Shri Baburao s/o Narayan Gatkal
      

           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Khanapur,
   



           Tq. Paranda, Dist. Osmanabad)
           Age Major, Occ. Agri.
           R/o Khanapur, Tq. Paranda,
           Dist. Osmanabad.                                        Petitioners





           versus

     01    The State of Maharashtra
           Through its Secretary
           co-operation & Textile Deptt.





           Maharashtra State, Mantralya,
           Mumbai 400 032.

     02    The District Co-operative,
           Election Officer, (Divisional
           Joint Registrar)
           Co. Op. Societies, Osmanabad Division
           Osmanabad.




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     03    The State Co-operative Election




                                                                         
           Authority, Maharashtra State,
           Pune.                                          Respondents




                                                 
     Mr. L.C. Patil, advocate for Petitioners.




                                                
                                    WITH
                    (99) WRIT PETITION  NO. 3668 OF 2015

     01    Govindrao s/o Arjunrao Biradar
           (Representative of Bhopani




                                     
           VKSS Society, Tq. Devani,
           Dist. Latur)
                      
           Age 55 years, Occ. Agril.
           R/o Bhopani, Post. Honali
           Tq. Devani, Dist. Latur.
                     
     02    Kashinathrao Vitthalrao Biradar
           (Representative of Savargaon
           VKSS Society, Tq. Devani
           Dist. Latur.)
      

           Age 55 years, Occ. Agril,
           R/o Savargaon, Tq. Devani
   



           Dist. Latur.

     03    Subhashrao Babarao Patil
           (Representative of Ambegaon
           VKSS Society, Tq. Devani,





           District Latur)
           Age 54 years, Occ. Agril
           R/o Ambegaon, Tq. Devani
           Dist. Latur.                                   Petitioners





           versus

     01    The State of Maharashtra
           Through its Secretary
           Co-operation & Textile Department
           Mantralaya, Mumbai.

     02    The State Cooperative Election
           Authority, Mumbai




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     03    The District Co-operative
           Election Officer (Divisional
           Joint Registrar, Co-op.




                                                  
           Societies, Latur Division,
           Latur.                                          Respondents




                                                 
     Mr. R.S. Shinde, advocate for Petitioners.

                                    WITH
                    (100) WRIT PETITION NO. 3669 OF 2015




                                     
     Bharat S/o Tukaram Chamle
     Age 42 years, Occ. Agriculture
                      
     r/o Yeshwant Gruhanirman
     Sanstha,Udgir, Tq. Udgir,
     Dist. Latur.                                          Petitioner 
                     
           versus

     01    The State of Maharashtra
           Through the State Co-operative
      

           Election Authority,
           Maharashtra State, Pune
   



           Tq. & Dist. Pune.

     02    The District Co-operative
           Returning Officer, Latur
           Dist. Central Co-operative





           Bank Ltd., Latur
           Tq. & Dist. Latur.

     03    The Returning Officer
           For the election of District





           Central Co-operative Bank ltd,.
           Latur, Tq. & Dist. Latur.

     04    The Taluka Shetkari
           Sahakari Kharedi Vikri Sangh Ltd.
           Udgir, Dist. Latur
           Through its Manager

     05    The District Central




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           Co-operative Bank Ltd., Latur




                                                                         
           Dist. Latur, through its
           Managing Director.




                                                 
     06.   Prithviraj s/o Harischandra
           Sirsath, age major, 
           Chairman, 
           Priyadarshini Scheduled Tribe




                                                
           Co-operative Spinning Mill ltd.
           Latur. Dist. Latur                             Respondents


     Mr. V.D. Salunke, advocate for the Petitioner.




                                    
                                  WITH


     01
                      
                  (101) WRIT PETITION NO. 3673 OF 2015

           Kakasaheb Annarao Patil
           Age 34 years, Occ. Agril
                     
           Representative of Vividh
           karyakari Seva Sah. Sanstha
           Khed, Tq. Lohara, Dist. Osmanabad
      

     02    Suryakant Bhimrao Jadhav
           Age 40 years, Occ. Agril,
   



           Representative of Osmanabad
           Market Committee Employees
           Credit Co-op. Society, Osmanabad.

     03    Surendra Tatyarao Chavan





           Age 52 years, Occ. Agril
           Representative of Torana
           Vividh karyakari Seva Sah. Society,
           Tq. Lohara, Dist. Osmanabad





     04    Dilip Baburao Patil
           Age 45 years, Occ. Agril
           Representative of Wadgaon
           VKSS Society, Wadgaon
           Tq. Lohara, Dist. Osmanabad

     05    Bhujang Dadarao Karle
           Age 50 years, Occ. Agril
           Representative of VKSS Society




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          pandhari, Tq. Lohara




                                                                    
          dist. Osmanabad

     06   Suryakant Shankarappa Manikshetty




                                            
          Age 52 years, Occ. Agril
          Representative of VKSS Society
          Jewali, Tq. Lohara
          Dist. Osmanabad.




                                           
     07   Sanjay Hanmantrao Patil
          Age 40 years, Occ. Agril
          Representative of VKSS Society
          Bhosaga, Tq. Lohara,




                                 
          Dist. Osmanabad

     08
                    
          Girajappa Gundappa Kharoshe
          Age 45 years, occ. Agril
          Representative of VKSS Society
          Tq. Lohara, Dist. Osmanabad
                   
     09   Manikprabhu Marutiappa  Aalage
          age 55 years, occ. Agril,
          Representative of VKSS Society
      

          Aashta Kasar, Tq. Lohara
          District Osmanabad.
   



     10   Subhash Gyanba Rajure
          Age 55 years, occ. Agril
          Representative of VKSS Society
          Koregaon, Tq. Omerga





          District Osmanabad

     11   Suresh Shivappa Wadekar
          age 40 years, occ. Agril
          Representative of VKSS Society





          Jawala Bet, Tq. Omerga
          District Osmanabad

     12   Raju Sharannappa Hebale
          Age 48 years, Occ. Agril
          Representative of VKSS Society
          Diggi, Tq. Omerga,
          Dist. Osmanabad.




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     13   Shailajaj Basawraj Kasture




                                                                      
          age 40 years, occ. Agril
          Representative of VKSS Society
          Turoti, Tq. Omerga




                                              
          dist. Osmanabad.

     14   Prabhakar Pandurang Patil
          Age 45 years, occ. Agril




                                             
          Representative of VKSS Society
          Chandkal, Tq. Omerga
          Dist. Osmanabad

     15   Manjusha Jitendra Suryawanshi




                                 
          Age 40 years, occ. Agril
          Representative of VKSS Society
                    
          Aurad (Gunjoti) Tq. Omerga
          District Osmanabad

     16   Dagadu Kalidas More
                   
          age 40 years, occ. Agril
          Representative of VKSS Society
          Talmod, Tq. Omerga
          Dist. Osmanabad.
      


     17   Ramling Mahadevappa Mali
   



          Age 50 yars, occ. Agril
          Representative of VKSS Society
          Yeli, Tq. Omerga, Dist. Osmanabad

     18   Govind Vitthalrao Patil





          Age 45 years, occ. Agril
          Representative of VKSS Society
          Kantekur, Tq. Omerga
          District Osmanabad.





     19   Sangameshwar Vishwanath Ghale
          Representative of VKSS Society
          Kesar Jawalga, Tq. Omerga
          District Osmanabad

     20   Aashadevi Basawraj Patil
          Age 40 years, Occ. Agril
          Representative of VKSS Society
          Kotali, Tq.Omerga




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           District Osmanabad                              Petitioners




                                                                          
           versus




                                                  
     01    The State of Maharashtra
           Through its Secretary
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya




                                                 
           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional
           Joint Registrar, Co.op.




                                    
           Societies, Latur Division,
           Latur.

     03
                      
           The State Co-operative Election
           Authority, Maharashtra State
           Pune.                                           Respondents
                     
     Mr. N.P. Patil Jamalpurkar, advocate for Petitioners.
      

                                    WITH
                    (102) WRIT PETITION NO. 3678 OF 2015
   



     Seva Sahakari Sanstha Maryadit
     Patrud, Tq. Majalgaon, Dist. Beed
     Through its Chairman
     shri Deepakrao s/o Pralhadrao Shinde





     Age 53 years, Occ. Agril
     R/o Patrud, Tq. Majalgaon
     Dist. Beed.                                           Petitioner

           versus





     01    The State of Maharashtra
           Through the Secretary
           Co-operative Department,
           Mantralaya, Mumbai 400 032.

     02    The Maharashtra State Co-operative
           Election authority, Pune
           through its Secretary




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     03    The District Co-operative Election Officer
           The Beed District Central Co-operative Bank Ltd.
           Beed and the Divisional Joint Registrar Co-operative




                                                 
           Societies, Latur Division, Latur.

     04    The District Deputy Registrar
           Co-operative Societies Beed,




                                                
           Tq and Dist. Beed.                             Respondents


     Mr. A.A. Nimbalkar, advocate for the Petitioner.




                                   
                                    WITH
                    (103) WRIT PETITION NO. 3701 OF 2015
                      
     The vividh karyakari Seva Sahakari
     Society Ltd. Talegaon (Bho.)
     Tq. Deoni, Dist. Latur
                     
     Through its Chairman
     Bhagwan s/o Ramchandra Patil
     Aged 53 years, Occ. Agril
     R/o Talegaon (Bho), Tq. Deoni
      

     Dist. Latur                                          Petitioner
   



           versus

     01    The State of Maharashtra
           Through the Secretary
           In the Department of Co-operation





           Mantralaya, Mumbai 32.

     02    The State Co-operative Election
           Commissioner, Maharashtra State
           Pune, Old Central Building





           Pune.

     03    The Secretary,
           State Co-operative Election Authority
           Maharashtra State, Central Building,
           Pune.

     04    The District Election Officer
           Latur District Central Co-operative




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           Bank Ltd., Latur and 




                                                                          
           Divisional Joint Registrar
           Co-operative Societies, Latur
           Tq. & Dist. Nanded.




                                                  
     05    The Latur District Central
           Co-operative Bank Ltd. Latur
           Tq. & Dist. Latur




                                                 
           Through its Managing Director

     06    The District Deputy Registrar
           Co-operative Societies, Latur
           Tq. & Dist. Latur.                              Respondents




                                    
                      
     Mr. S.B. Gorde, advocate for Petitioner.


                                    WITH
                     
                    (104) WRIT PETITION NO. 3789 OF 2015

     Tarachand Pannalal Dungalwal
     (Representative of Vividhah Karyakari
      

     Seva Sahakari Sanstha Ltd.
     pargaon, Tq. Vashi, Dist. Osmanabad)
   



     Age 60 years, Occ. Agril
     R/o Pargaon, Tq. Vashi
     District Osmanabad                                    Petitioner

           versus





     01    The State of Maharashtra
           Through its Secretary
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya,





           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional Joint
           Registrar, Co-operative Societies,
           Osmanabad division, Osmanabad                   Respondents


     Mr. H.T. Gaikwad, advocate for Petitioner.




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                                    WITH
                    (105) WRIT PETITION NO. 3790 OF 2015




                                                 
     Sundar S/o Raosaheb Chavan
     (Representative of vividha Karyakari
     Seva Sahakari Sanstha Ltd.




                                                
     Pakhaud, Tq. Bhoom, District Osmanabad)
     Age 40 years, Occ. Agri
     R/o Pakharud, Tq. Bhoom,
     District Osmanabad                                   Petitioner 




                                    
           versus

     01
                      
           The State of Maharashtra
           Through its Secretary
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya,
                     
           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional Joint
      

           Registrar), Co-operative Societies,
           Osmanabad Division,
   



           Osmanabad                                      Respondents

     Mr. H.T. Gaikwad, advocate for the Petitioner.





                                    WITH
                    (106) WRIT PETITION NO. 3791 OF 2015

      
     Dattatray S/o Jaywantrao Shelke





     (Representative of Vividh karyakari
     Seva Sah. Society Ltd. Para,
     Tq. Vashi, District Osmanabad)
     Age 55 years, Occ. Agril
     R/o Para, Tq. Vashi
     District Osmanabad                                   Petitioner 

           versus




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     01    The State of Maharashtra




                                                                         
           Through its Secretary
           Cooperation & Textile Dept
           Maharashtra State, Mantralaya,




                                                 
           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional Joint




                                                
           Registrar) Co-operative Societies,
           Osmanabad Division, Osmanabad                  Respondents.

     Mr. H.T. Gaikwad, advocate for the Petitioner. 
      




                                   
                                   WITH
                  (107) WRIT PETITION NO. 3792 OF 2015
                      
     Sanjay S/o Janardhan Borade
     (Representative of Vividha Karyakari
     Seva Sahakari Sanstha Ltd.
                     
     Sawargaon, Tq. Bhoom, District Osmanabad
     Age 30 years, occ. Agri.
     R/o sawargaon, Tq. Bhoom,
     District Osmanabad                                   Petitioner 
      


           versus
   



     01    The State of Maharashtra
           Through its Secretary
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya





           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional Joint
           Registrar, Co-operative  Societies,





           Osmanabad Division, Osmanabad                  Respondents


     Mr. H.T. Gaikwad, advocate for the Petitioner.

                                    WITH
                    (108) WRIT PETITION NO. 3793 OF 2015

     Laxman s/o Namdeo Undre




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     (Representative of Vividha Karyakari




                                                                        
     Seva Sahakari Sanstha Ltd.
     Tandulwadi, Tq. Vashi, District Osmanabad
     Age 68 years, occ. Agri.




                                                
     R/o Tandulwadi, Tq. Vashi
     District Osmanabad                                  Petitioner 

           versus




                                               
     01    The State of Maharashtra
           Through its Secretary
           Cooperation & Textile Deptt
           Maharashtra State, Mantralaya




                                    
           Mumbai 400 032.

     02
                      
           The District Cooperative
           Election Officer (Divisional Joint
           Registrar), Coopeative Societies
           Osmanabad Division,
                     
           Osmanabad                                     Respondents

     Mr. H.T. Gaikwad, advocate for the Petitioner.
      


                                    WITH
   



                    (109) WRIT PETITION NO. 3794 OF 2015

     Jaysing S/o Manohar Gophane
     (Representative of Vividha karyakari
     Seva Sahakari Sanstha Ltd.





     Warewadgaon, Tq. Bhoom
     District Osmanabad)
     Age 45 years, occ. Agri,
     R/o Warewadgaon, Tq. Bhoom,
     District Osmanabad.                                 Petitioner 





           versus

     01    The State of Maharashtra
           Through its Secretary
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya
           Mumbai 400 032.




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     02    The District Cooperative




                                                                         
           Election Officer (Divisional Joint
           Registrar) Co-operative Societies,
           Osmanabad Division,




                                                 
           Osmanabad                                      Respondents


     Mr. H.T. Gaikwad, advocate for the Petitioner.




                                                
                                    WITH
                    (110) WRIT PETITION NO. 3795 OF 2015

     Shahaji S/o Digambar Darade




                                    
     (Representative of Shivaji Bhoom
     Taluka Shetkari Sahakari Kharedi Vikri
                      
     Sangh Ltd. Bhoom, Dist. Osmanabad)
     Age 59 years, Occ. Agri.
     R/o Bhoom, Tq. Bhoom,
     District Osmanabad.                                  Petitioner 
                     
           versus

     01    The State of Maharashtra
      

           Through its Secretary
           Cooperation & Textile Deptt.,
   



           Maharashtra State, Mantralaya
           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional Joint





           Registrar), Co-operative Societies,
           Osmanabad Division,
           Osmanabad.                                     Respondents





     Mr. H.T. Gaikwad, advocate for the Petitioner.

                                    WITH
                    (111) WRIT PETITION NO. 3796 OF 2015

     Ramdas S/o Goroba Humbe
     (Representative of Vividha Karyakari
     Seva Sahakari Sanstha Ltd.
     Chandwad, Tq. Bhoom, District Osmanabad)




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     Age 45 years, occ. Agri.




                                                                        
     R/o Chandwad, Tq. Bhoom,
     District Osmanabad                                  Petitioner 




                                                
           versus

     01    The State of Maharashtra
           Through its Secretary




                                               
           Cooperation & Textile Deptt.,
           Maharashtra State, Mantralaya
           Mumbai 400 032.

     02    The District Cooperative




                                    
           Election Officer (Divisional Joint
           Registrar, Co-operative Societies,

           Osmanabad
                      
           Osmanabad Division,
                                                         Respondents
                     
     Mr. H.T. Gaikwad, advocate for the Petitioner.

                                    WITH
                    (112) WRIT PETITION NO. 3797 OF 2015
      


     Anil s/o Uttamrao Mote
   



     (Representative of Vividha Karyakari
     Seva Sahakari Sanstha Ltd.
     Anjansonda, Tq. Bhoom, District Osmanabad)
     Age 50 years, Occ. Agri.
     R/o Anjansonda, Tq. Bhoom,





     District Osmanabad                                  Petitioner 

           versus

     01    The State of Maharashtra





           Through its Secretary
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya
           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional Joint
           Registrar) Co-operative Societies,
           Osmanabad Division, Osmanabad.                Respondents




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     Mr. H.T. Gaikwad, advocate for the Petitioner.




                                                
                                    WITH
                    (113) WRIT PETITION NO. 3798 OF 2015

     Madhav S/o Vithal Jadhav




                                               
     (Representative of Vividha Karyakari
     Seva Sahakari Sanstha Ltd.
     Dudhi, Tq. Paranda, District Osmanabad)
     Age 50 years, occ. Agri.
     R/o Dudhi, Tq. Paranda,




                                    
     District Osmanabad                                  Petitioner 



     01
           versus
                      
           The State of Maharashtra
           Through its Secretary
                     
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya
           Mumbai 400 032.
      

     02    The District Cooperative
           Election Officer (Divisional Joint
   



           Registrar) Co-operative Societies,
           Osmanabad Division,
           Osmanabad.                                    Respondents

     Mr. H.T. Gaikwad, advocate for the Petitioner.





                                    WITH
                    (114) WRIT PETITION NO. 3800 OF 2015

     Amil s/o Shivajirao Mote





     (Representative of Late Maharudrabappa
     Mote Nagri Sah. Pat Sanstha Ltd.
     Bhoom, Tq Bhoom, District Osmanabad
     Age 32 years, Occ. Agri.
     R/o Bhoom, Tq. Bhoom
     District Osmanabad                                  Petitioner 

           versus




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     01    The State of Maharashtra




                                                                         
           Through its Secretary
           cooperation & Textile Deptt.
           Maharashtra State, Mantralaya




                                                 
           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional Joint




                                                
           Registrar), Co-operative Societies,
           Osmanabad Division, Osmanabad                  Respondents


     Mr. H.T. Gaikwad, advocate for the Petitioner.




                                   
                       ig           WITH
                    (115) WRIT PETITION NO. 3801 OF 2015

     Balu s/o Banshi Jadhav
                     
     (Representative of Kanifnath Sikshak
     Sahakari Patpurwatha Sanstha Ltd.
     Ulup, Tq. Bhoom, District Osmanabad)
     Age 45 years, occ. Service
      

     R/o Pangri, Tq. Bhoom,
     District Osmanabad                                   Petitioner 
   



           versus

     01    The State of Maharashtra
           Through its Secretary





           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya
           Mumbai 400 032.

     02    The District Cooperative





           Election Officer (Divisional Joint
           Registrar) Cooperative Societies,
           Osmanabad Division, Osmanabad                  Respondents


     Mr. H. T. Gaikwad, advocate for the Petitioner.

                                    WITH
                    (116) WRIT PETITION NO. 3802 OF 2015




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     Rajendra s/o Hariba Gapat
     (Representative of Vividha Karyakari
     Seva Sahakari Sanstha Ltd.




                                                 
     Dindori, Tq. Bhoom, District Osmanabad
     Age 37 years, Occ. Agri,
     R/o Dindori, Tq. Bhoom,
     District Osmanabad.                                  Petitioner 




                                                
           versus

     01    The State of Maharashtra
           Through its Secretary




                                   
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya,


     02
                      
           Mumbai 400 032.

           The District Cooperative
           Election Officer (Divisional Joint
                     
           Registrar), Co-operative Societies,
           Osmanabad Division, Osmanabad                  Respondents

     Mr. H.T. Gaikwad, advocate for the Petitioner.
      
   



                                    WITH
                    (117) WRIT PETITION NO.3803 OF 2015

     Namdeo S/o Maroti Nagargoje
     (Representative of Vividha karyakari





     Seva Sahakari Sanstha Ltd.
     Jayawantnagar, Tq. Bhoom,
     District Osmanabad)
     Age 39 years, Occ. Agri.
     R/o Jayawant Nagar, Tq. Bhoom





     District Osmanabad.                                  Petitioner 

           versus

     01    The State of Maharashtra
           Through its Secretary
           Cooperation & Textile Deptt.
           Maharashtra State, Mantralaya
           Mumbai 400 032.




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     02    The District Cooperative
           Election Officer (Divisional Joint
           Registrar), Co-operative Societies,




                                                 
           Osmanabad Division, Osmanabad.                 Respondents

     Mr. H. T. Gaikwad, advocate for the Petitioner.




                                                
                                    WITH
                    (118) WRIT PETITION NO. 3804 OF 2015

     Giridhar s/o Kalyan Talake
     (Representative of Vividha Karyakari




                                   
     Seva Sahakari Sanstha Ltd.
     Hirwarada, Tq. Bhoom, District Osmanabad)
                      
     Age 35 years, occ. Agri.
     R/o Hirwarada, Tq. Bhoom,
     District Osmanabad                                   Petitioners
                     
           versus

     01    The State of Maharashtra
           Through its Secretary
      

           Cooperation & Textile Deptt.,
           Maharashtra State, Mantralaya
   



           Mumbai 400 032.

     02    The District Cooperative
           Election Officer (Divisional Joint
           Registrar), Co-operative Societies,





           Osmanabad Division, Osmanabad                  Respondents


     Mr. H.T. Gaikwad, advocate for the Petitioner.





                                    WITH
                    (119) WRIT PETITION NO. 3805 OF 2015

     01    Shri Vijay s/o Bhimrao Thorbole
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd. Pipalgao(Ko),
           Tq. Washi, Dist. Osmanabad
           Occ. Agril, r/o Pipalgaon(Ko)
           Tq. Washi, Dist. Osmanabad.




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     02    Shri Rajebhau s/o Anna Sukale
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd. Pipalgao(Lingi)




                                                 
           Tq. Washi, Dist. Osmanabad
           occ. Agril, r/o Pipalgaon(Lingi)
           Tq. Washi, Dist. Osmanabad




                                                
     03    Saw Indutai w/o Sudanrao Patil
           (Representative of Vividh karyakari Seva
           Sahakari Society ltd. Wadjji, Tq. Washi
           Dist. Osmanabad
           occ. Agril, r/o Wadji, Tq. Washi,




                                     
           Dist. Osmanabad.

     04
                      
           Shri Prashantrao s/o Panditrao Chede
           (Representative of Shivshakti Sahakari 
           Sakar Karkhana Ltd. Washi, Tq. Washi
           Dist. Osmanabad
                     
           occ. Agril, r/o Washi,
           dist. Osmanabad.                               Petitioners

           versus
      


     01    The State of Maharashtra
   



           Through its Secretary
           Co-operation & textile Deptt.
           Maharashtra State, Mantralaya,
           Mumbai 400 032.





     02    The District Co-operative
           Election Officer (Divisional Joint
           Registrar) Co.Op. Societies,
           Aurangabad Division,
           Aurarngabad.





     03    The State Co-operative Election
           Authority, Maharashtra State,
           Pune.                                          Respondents


     Mr. L.C. Patil, advocate for the Petitioners.




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                                    WITH




                                                                           
                    (120) WRIT PETITION NO. 3807 OF 2015

     Udhavrao s/o Ramrao Patil




                                                   
     (Representative of Osmanabad Taluka
     Shetkari Sahakari Kharedi Vikri Sangh Ltd.
     Osmanabad, 
     Age 50 years, occ. Agril.




                                                  
     r/o Osmanabad
     Dist. Osmanabad                                        Petitioner

           versus




                                    
     01    The State of Maharashtra
           through its Secretary
                      
           Co-operation & Textile Department,
           Maharashtra State, Mantralaya,
           Mumbai 400 032.
                     
     02    The District Co-operative Election
           Officer (Divisional Joint Registrar)
           Co-operative Societies,
           Osmanabad Division,
      

           Osmanabad.                                       Respondents
   



     Mr. A.S. More, advocate for the Petitioner.

                                    WITH
                    (121) WRIT PETITION NO. 3817 OF 2015





     Naoki Vividha Kryakari Seva Sahakari
     Society Ltd., Naoki
     Tq. Purna, Dist. Parbhani
     Through its Nominee





     shri Madhav Manikrao Bhusare
     age 55 years, occ. Agril,
     r/o Naoki, Tq. Purna,
     Dist. Parbhani                                         Petitioner

           versus

     01    The State of Maharashtra
           Through its Secretary




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           Marketing & Textile Department




                                                                         
           Mantralaya, Mumbai 32.

     02    The Returning Officer / Election Officer of




                                                
           Parbhani District Central Co-operative
           Bank, And Divisional Joint Registrar
           Co-operative Societies, Aurangabad.




                                               
     03    The District Deputy Registrar,
           Co-operative societies, Parbhani
           District Parbhani

     04    The Maharashtra State




                                    
           Cooperative Election Authority
           Central Administrative Building
                      
           Shivajinagar, Pune.                            Respondents


     Mr. S.B. Ghatol Patil, advocate for the Petitioner.
                     
                                    WITH
                    (122) WRIT PETITION NO. 3818 OF 2015
      

     Hivara (Bk) Vividha Karyakari Seva Sahakari
     Society ltd. Hivara (Bk), Tq. Purna
   



     Dist. Parbhani
     Through its Nominee
     Shri Munjaji Madhav Nadare
     age 20 years, occ. Agril,
     r/o Hivara (Bk), Tq. Purna





     Dist. Parbhani                                       Petitioners

           versus

     01    The State of Maharashtra





           Through its Secretary
           Marketing & Textile Department
           Mantralaya, Mumbai 32.

     02    The Returning Officer / Election Officer of
           Parbhani District Central Co-operative Bank
           And Divisional Joint Registrar
           co-operative Societies, Aurangabad.




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     03    The District Deputy Registrar




                                                                         
           Co-operative Societies, Parbhani
           District Parbhani.




                                                
     04    The Maharashtra State
           Cooperative Election Authority
           Central administration building
           Shivajinagar, Pune.                            Respondents 




                                               
     Mr. S.B. Ghatol Patil, advocate for the Petitioner.

                                    WITH




                                    
                    (123) WRIT PETITION NO. 3819 OF 2015
                      
     Dr. Sharad Shivajirao Patil
     age 55 years, occ. Medical Practice
     r/o Nilanga, Tq. Nilanga
     Dist. Latur
                     
     (Representative of Dr. Shivajirao Nilangekar
     Urban Co-operative Bank ltd.,
     Nilanga, Tq. Nilanga, Dist.Latur)                    Petitioner
      

           versus
   



     01    The State of Maharashtra
           Through its Secretary
           Co-operation and Textile Department
           Mantralaya, Mumbai 32.





     02    The District Co-operative Election
           Officer for Latur District Central
           Co-operative Bank Latur and
           Divisional Joint Registrar
           Co-operative Societies, 





           Latur Division,
           Latur.

     03    Dr. Shivajirao Nilangekar
           urban Co-operative Bank Ltd.
           Nilnga, Tq. Nilanga, Dist. Latur
           Through its Chairman                           Respondents




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     Mr. S.G. Rudrawar, advocate for the petitioner.




                                                                         
                                    WITH
                    (124) WRIT PETITION NO. 3820 OF 2015




                                                 
     Rupala Vividha Karyakari Seva Sahakari
     Society Ltd.
     Rupala, Tq. Purna, Dist. Parbhahi




                                                
     Through its Nominee
     Shri narayan Tukaram Gundale
     Age 52 years, occ. Agril,
     r/o Rupala, Tq. Purna
     Dist. Parbhani.                                      Petitioner 




                                    
           versus

     01
                      
           The State of Maharashtra
           Through its Secretary
           Marketing & Textile Department
                     
           Mantralaya, Mumbai 32

     02    The Returning Officer / Election Officer of
           Parbhani District Central Co-operative Bank,
      

           And Divisional Joint Registrar,
           Co-operative Societies, Aurangabad.
   



     03    The District Deputy Registrar,
           Co-operative Societies, Parbhani
           District Parbhani.





     04    The Maharashtra State
           Cooperative Election Authority
           Central administrative building
           Shivajinagr, Pune.                             Respondents





     Mr. S.B. Ghatol Patil, advocate for petitioner.


                                    WITH
                    (125) WRIT PETITION NO. 3897 OF 2015

     Hatkarwadi Vividh Karyakari Seva
     Sahakari Sanstha Ltd. at Hatkarwadi
     through its Member / Representatives




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     Shri Sheshrao Kondiba Jorwar




                                                                        
     age 55 years, occ. Agril,
     r/o Hatkarwadi, Tq.Manwath, 
     Dist. Parbhani                                      Petitioner 




                                                
           versus

     01    District Co-operative Election Officer




                                               
           @ Divisional joint Registrar
           Co-operative societies, Aurangabad
           Dist. Aurangabad.

     02    District Deputy Registrar,




                                    
           Co-operative societies,
           Parbhani, dist. Parbhani

     03
                      
           The State Co-operative Election
           Authority, Pune                               Respondents 
                     
     Mr. R. J. Nirmal, advocate for the Petitioner.
      


                                    WITH
   



                    (126) WRIT PETITION NO. 3900 OF 2015

     Gugali Dhamangaon vividh Karyakari 
     Seva Sahakari ltd. At Gugali
     Dhamangaon, Tq. Selu





     Dist. Parbhani
     Through its Representative
     Bhagirath s/o Maroti More
     Age 45 years, Occ. Agril,
     r/o Gugali Dhamangaon,





     Tq. Selu, Dist. Parbhani                            Petitioner

           versus

     01    District Co-operative Election Officer
           @ Divisional Joint Registrar,
           Co-operative Societies, Aurangabad.
           Dist. Aurangabad.




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     02    District Deputy Registrar




                                                                          
           Co-operative Societies,
           Parbhani, dist. Parbhani




                                                  
     03    The State Co-operative Election
           Authority, Maharashtra State
           Pune                                            Respondents




                                                 
     Mr. M.P. Kale, advocate for the Petitioner


                                    WITH




                                      
                    (127) WRIT PETITION NO. 3901 OF 2015
                      
     Vividha Karyakari Seva Sahakari Society
     Ltd. Manjaram Tq. Naigaon (Kh)
     Dist. Nanded
     Through its Nominee
                     
     Sow Vijayalaxmi W/o Shivaji Gaikwad
     Age 32 years, Occ. Agril
     r/o Manjaram, Tq. Naigaon (Kh)
     Dist. Nanded                                          Petitioner
      


           versus
   



     01    The State of Maharashtra
           Through its Secretary
           Marketing & Textile Department
           Mantralaya Mumbai 32.





     02    The Returning Officer / Election Officer of
           Nanded District Central Co-operative Bank,
           And Divisional Joint Registrar
           Co-operative Societies, Latur.





     03    The District Deputy Registrar
           Co-operative Societies, Nanded
           Dist. Nanded.

     04    The Maharashtra State
           Co-operative Election Authority
           Central Administrative Building
           Shivajinagar Pune.




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     05    Nanded District Central Co-operative Bank
           Head Office near Shivaji Chok Nanded
           Tq. & Dist. Nanded




                                                 
           Through its General Manager              Respondents

     Mr. S.B. Ghatol Patil, advocate for the petitioner.




                                                
                                    WITH
                    (128) WRIT PETITION NO. 3902 OF 2015

     The Vividh Karyakari Seva Sahakari




                                    
     Society Ltd. Borol
     Tq. Deoni, Dist. Latur
                      
     Through its Chairman
     Shivaji s/o Govindrao Devne
     aged 53 years, occ. Agril
     r/o Borol, Tq. Deoni
                     
     Dist. Latur                                          Petitioner 

           versus
      

     01    The State of Maharashtra
           Through the Secretary
   



           In the Department of Co-operation
           Mantralaya, Mumbai 32.

     02    The State Co-operative Election
           Commissioner, Maharashtra State,





           Central Bulding, Pune.

     03    The Secretary
           State Co-operative Election Authority,
           Maharashtra State, Central Building





           Pune.

     04    The District Election Officer
           Latur District Central Co-operative
           Bank Ltd., Latur and
           Divisional Joint Registrar,
           Co-operative societies, Latur
           Tq. & Dist. Nanded.




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     05    The Latur District Central




                                                                          
           Co-operative Bank Ltd., Latur
           Tq. & Dist. Latur
           Through its Managing Director




                                                  
     06    The District Deputy Registrar,
           Co-operative Societies, Latur,
           Tq. & Dist. Latur                               Respondents




                                                 
     Mr. V.M.Mane, advocate for the petitioner.


                                    WITH




                                    
                    (129) WRIT PETITION NO. 3904 OF 2015
                      
     Sow Subhadrabai w/o Pandharinath Patil
     age 45 years, occ. agriculture/household
     r/o Yedur, Tq. Degloor
     Dist. Nanded                                          Petitioner 
                     
           versus

     01    State of Maharashtra
      

           Through its Secretary
           co-operation Department
   



           Mantralaya, Mumbai 32

     02    State Co-operative Election Authority
           2nd Floor, New Central Building
           Ambedkar Wellesly Rd., Pune





           Maharashtra 411 001.

     03    Divisional Joint Registrar Co-operative
           Societies, Latur Division 
           Latur





           And Returning Officer for election of
           Nanded District Central Co-operative
           Bank Ltd., Central Administrative Building
           Second Floor, Latur.                     Respondents


     Mr. U.B. Deshmukh, advocate for the petitioner.




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                                   WITH




                                                                      
                   (130) WRIT PETITION NO. 3905 OF 2015

     Vijaykumar s/ o Santukrao Bondge




                                              
     age 55 years, occ. Agriculture
     r/o Ambulga, Tq. Degloor
     Dist. Nanded                                      Petitioner 




                                             
          versus

     01   State of Maharashtra
          Through its Secretary
          Co-operation Department,




                                  
          Mantralaya, Mumbai 32.

     02
                     
          State Co-operative Election Authority
          2nd Floor, New Central Building,
          Ambedkar Wellesly Rd, Pune
          Maharashtra 411 001.
                    
     03   Divisional Joint Registrar Co-operative
          Societies, Latur division,
          Latur
      

          And Returning Officer for election of
          Nanded District Central Co-operative Bank Ltd.
   



          Central Administrative Building,
          Second Floor, Latur.                     Respondents

     Mr. U. B. Deshmukh, advocate for the petitioner.





                                   WITH
                   (131) WRIT PETITION NO. 3906 OF 2015

     Seva Sahakari Sanstha Maryadit
     Daulwadgaon, 





     Through Murlidhar s/o Rangnath Fasale
     age 47 years, occ. Agri.
     r/o Daulwadgaon, Tq. Ashti
     Dist. Beed.                                       Petitioner 

          versus

     01   The State of Maharashtra
          Through Secretary




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           Department Cooperation




                                                                        
           Mantralaya, Mumbai 32.

     02    The State Cooperative Election Commissioner




                                                
           Maharashtra State Pune,
           Old Central Building, Pune

     03    The Secretary State Cooperative




                                               
           Election authority Maharashtra State
           Central Building, Pune

     04    The District Election Officer
           Beed, District Central Cooperative




                                    
           Bank Ltd., Beed and Joint Divisional
           Joint Registrar Cooperative Societies


     05
                      
           Latur, Tq. & Dist. Beed.

           The Beed District Central Cooperative
           Bank ltd., Beed, Tq. & Dist. Beed
                     
           through its Managing Director /
           Liquidator

     06    The District Deputy Registrar,
      

           Cooperative Societies, Beed
           Tq. & Dist. Beed.                             Respondents
   



     Mr. N.L. Jadhav, advocate for the petitioner.

                                    WITH 
                    (132) WRIT PETITION NO. 4418 of 2015  





     Trimbakrao s/o Shankarrao Deshmukh,
     Age : 55 years, Occ. Agri.,
     R/o Shiur, Tq. Hadgaon,
     Dist. Nanded.





     (Representative of Shiur Vividh
     Karyakari Seva Sahakari 
     Maryadit, Tq. Hadgaon,
     Dist. Nanded)                                       Petitioner

           Versus

     01    The State of Maharashtra,
           Through its Secretary,




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           Co-operation and Textile Department,




                                                                         
           Mantralaya, Mumbai - 32.

     02    The District Co-operative Election




                                                 
           Officer for Nanded District
           Central Co-operative Bank
           Nanded and Divisional Joint Registrar,
           Co-operative Societies Latur Division,




                                                
           Latur.

     03    Vividh Karyakari Seva Sahakari
           Maryadit, Shiur, Tq. Hadgaon,
           Dist. Nanded.




                                   
           Through its Secretary.                         Respondents
                     
     Mr. S. G. Rudrawar, advocate for the petitioner 

                                  WITH
                  (133) WRIT PETITION NO. 4419 of 2015  
                    
     Dattatray Wamanrao Bhange
     Age: 54 years, Occ.: Agril,
     R/o Saranisangwi, Tq. Kaij,
      

     Dist. Beed.
     (representative of Vividh Karyakari Seva 
   



     sahakari Ltd., Saranisangwi, Tq. Kaij,
     Dist. Beed)                                          Petitioner
           Versus

     01    The State of Maharashtra,





           Through its Secretary,
           Co-operation and Textile Department,
           Mantralaya, Mumbai - 32.

     02    The Secretary,





           State Co-operative Election Authority,
           Maharashtra State, Pune.

     03    The District Co-operative Election
           Officer, Beed District Central
           Co-operative Bank Ltd., Beed and
           Divisional Joint Registrar,
           Co-operative Societies, Aurangabad
           Division Latur.




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     04    The Chief Executive Officer,
           Beed District Central Co-operative Bank,
           Ltd. Beed.                               Respondents




                                                  
     Mr. T. G. Gaikwad, advocate for the petitioner 

                                    WITH




                                                 
                    (134) WRIT PETITION NO. 4420 OF 2015

     Wagheshwari Nagari Gramin Patsanstha
     Ltd. Waghe Babhulgaon, Tal. Kaji,
     Dist. Beed, Through




                                    
     Sushila Ganpatrao Morale,
     Age 59 years, Occ. Agri.,
                      
     R/o Banegaon, Post. Waghebabulgaon,
     Tal. Kaij, District Beed.                             Petitioner

           Versus
                     
     01    The State of Maharashtra,
           Through its Secretary,
           Co-operation Department,
      

           Mantralaya, Mumbai.
   



     02    The State Co-operative Election
           Commissioner,
           Maharashtra State, Pune,
           Old Central Building, Pune.





     03    The Secretary, State Co-operative
           Election Authority, Maharashtra State,
           Central Building, Pune.

     04    The District Election Officer, Beed,





           District Central Co-operative Bank
           Ltd., Beed and Divisional Joint
           Registrar Co-operative Societies,
           Latur, Tal. & District Beed.

     05    The Beed District Central Co-operative
           Bank Ltd., Beed, Tal. & Dist. Beed,
           Through its Managing Director.




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     06    The District Deputy Registrar,




                                                                          
           Co-operative Societies, Beed,
           Tal. & District Beed.                           Respondents




                                                  
     Mr. S. S. Thombre, advocate for petitioner

                                    WITH
                    (135) WRIT PETITION NO. 4424 OF 2015




                                                 
     01    Vithal S/o Tulshiram Budruk
           Age : 45 years, Occ. Agriculture,
           R/o. Pangri, Tq. Loha, Dist. Nanded




                                   
     02    Vithal S/o Sainappa Madge
           Age : 48 years, Occ. Agriculture,


     03
                      
           R/o. Aandga, Tq. Loha, Dist. Nanded

           Bhagwan S/o Govindrao Sirsath
           Age : 48 years, Occ. Agriculture,
                     
           R/o. Umra, Tq. Loha, Dist. Nanded

     04    Sambhaji S/o Ratan Ladane
           Age : 44 years, Occ. Agriculture,
      

           R/o. Harsad, Tq. Loha, Dist. Nanded
   



     05    Digambar S/o Tulshiram Yeole
           Age : 47 years, Occ. Agriculture,
           R/o. Pimpalgaon (Ye), Tq. Loha, 
           Dist. Nanded





     06    Shankar Guruappa Andhale
           Age : 55 years, Occ. Agriculture,
           R/o. Malegaon (Yatra), Tq. Loha, 
           Dist. Nanded                                    Petitioners





           Versus

     01    The State of Maharashtra
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai - 32

     02    The Returning Officer/ Election Officer
           of Nanded District Central Co-operative.




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          Bank and the Divisional Joint Registrar,




                                                                       
          Co-operative Societies, Latur

     03   The District Deputy Registrar,




                                               
          Co-operative Societies, Nanded
          Dist. Nanded

     04   The Maharashtra State Co-operative 




                                              
          Election Authority, Central Administrative
          Building, Shivajinagar, Pune.

     05   Nanded District Central Co-operative Bank
          Head Office : Near Shivaji Chowk, Nanded




                                   
          Tq. & Dist. Nanded
          Through its General Manager.             Respondents
                      ig           WITH
                   (136) WRIT PETITION NO. 4425 OF 2015
                    
     Krushi Utpan Bazar Samiti Karmachari
     Sahakari Pat Sanstha Ltd., Ahmedpur,
     Tq. Ahmedpur, Dist. Latur,
     Through its Chairman,
      

     Rajeev s/o Gokuldas Bhutada,
     Aged 55 years, Occu : Service,
   



     R/o. Ahmedpur, Tq. Ahmedpur,
     Dist. Latur.                                       Petitioner

          Versus





     01   The State of Maharashtra,
          Through its Secretary,
          In the Department of Co-operation,
          Mantralaya, Mumbai-32.





     02   The State Co-operative Election
          Commissioner, Maharashtra State, 
          Pune, Old Central Building, Pune.

     03   The Secretary, State Co-operative
          Election Authority, Maharashtra State,
          Central Building, Pune.

     04   The District Election Officer, 




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           Latur District Central Co-operative




                                                                          
           Bank Ltd., Latur and Divisional 
           Joint Registrar, Co-operative
           Societies, Latur. Tq. & Dist. Latur.




                                                  
     05    The Latur District Central Co-operative
           Bank Ltd., Latur, Tal. & Dist. Latur,
           Through its Managing Director.




                                                 
     06    The District Deputy Registrar,
           Co-operative Societies, Latur,
           Tal. & District Latur.                          Respondents




                                   
     Mr. V. M. Mane, advocate for petitioner
                       ig           WITH
                    (137) WRIT PETITION NO. 4426 OF 2015

     01    Nitish S./o Nilkanthrao Devane,
                     
           Age : 26 years, Occ: Agri.,
           R/o: Gadga, Tq. Naigaon, Dist. Nanded

     02    Kailas S/o Khushalrao Nalegave
      

           Age : 33 years, Occ: Agri.,
           R/o: Takali (TM) Post Rajoli
   



           Tq. Naigaon, Dist. Nanded.                      Petitioners

           Versus

     01    The State of Maharashtra





           Through the State Co-operative
           Election Authority,
           Maharashtra State, Pune

     02    The District Co-operative





           Returning Officer, Nanded,
           Dist. Central Co-operative
           Bank Ltd., Nanded,
           Tq. & Dist. Nanded.

     03    The Returning Officer
           For the election of District 
           Central Co-operative Bank Ltd.
           Nanded, Tq. & Dist. Nanded.




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     04    The District Central
           Co-operative Bank Ltd. Nanded,
           Dist. Nanded through its




                                                
           Managing Director.                            Respondents

     Mr. P. S. Koshti and Mr. Rahul Patil, advocates for petitioners




                                               
                                  WITH
                  (138) WRIT PETITION NO. 4432 OF 2015

     01    Seva Sahakari Sanstha Ltd.
           Takalgaon, Tq. Loha, Dist. Nanded,




                                    
           Through its Nominee
           Shri Kashinath Dattaram Lamdade
                      
           Age : 52 years, Occu : Agril.
           R/o. Takalgaon, Tq. Loha,
           Dist. Nanded.
                     
     02    Seva Sahakari Sanstha Ltd.
           Kivala, Post. Kivala, Tq. Loha, 
           Dist. Nanded,
           Through its Nominee
      

           Ahilyabai Bapurao Tarake
           Age : 65 years, Occu : Agril.
   



           R/o Kivala, Tq. Loha,
           Dist. Nanded.

     03    Seva Sahakari Sanstha Ltd.
           Martala, Post Martala, Tq. Loha,





           Dist. Nanded,
           Through its Nominee
           Laxmibai Balaji Patil,
           Age : 50 years, Occu : Agril.
           R/o. Martala, Tq. Loha,





           Dist. Nanded.

     04    Seva Sahakari Sanstha Ltd.
           Sugaon (VK), A/o. Sugaon (VK),
           Tq. Loha, Dist. Nanded,
           Through its Nominee
           Vitthal s/o. Balaji Sawale
           Age : 26 years, Occu : Agril,
           R/o Sugaon (VK), Tq. Loha,




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          Dist. Nanded.




                                                                      
     05   Seva Sahakari Sanstha Ltd.
          Kapasi (Bk.), Tq. Loha, Dist. Nanded,




                                              
          Through its Nominee
          Pandit Kondaji Wadwale
          Age : 40 years, Occu: Agril,
          R/o. Kapasi, Tq. Loha,




                                             
          Dist. Nanded.

     06   Seva Sahakari Sanstha Ltd.
          Sugaon, A/p. Sugaon, Tq. Loha,
          Dist. Nanded, Through it Nominee




                                  
          Bhagirathbai Diliprao Jadhav
          Age : 41 years, Occu : Agril.
                    
          R/o. Sugaon, Tq. Loha,
          Dist. Nanded.

     07   Seva Sahakari Sanstha Ltd.
                   
          Dhawari, A/p. Dhawari, Tq. Loha,
          Dist. Nanded, Through its Nominee
          Baba Nagorao Kale,
          Age : 65 years, Occu: Agril,
      

          R/o. Dhawari, Tq. Loha,
          Dist. Nanded
   



     08   Seva Sahakari Sanstha Ltd.
          Wadgaon, A/o. Wadgaon, Tq. Loha,
          Dist. Nanded, Through its Nominee
          Vinayak Deorao Kale,





          Age : 28 years, Occu: Agril.
          R/o. Wadgaon, Tq. Loha,
          Dist. Nanded.

     09   Seva Sahakari Sanstha Ltd.





          Nila, A/p. Nila, Tq. Loha,
          Dist. Nanded, Through its Nominee
          Namdeo Tukaram Gajale
          Age : 39 years, Occu: Agril.
          R/o. Nila, Tq. Loha,
          Dist. Nanded.

     10   Seva Sahakari Sanstha Ltd.
          Dhanora (Bhujbal), Tq. Loha, 




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          Dist. Nanded, Through its Nominee




                                                                       
          Ramkishan Ganpati Bhujbal
          Age : 68 years, Occu: Agril.
          R/o. Dhanora (Bhujbal), Tq. Loha,




                                               
          Dist. Nanded.

     11   Seva Sahakari Sanstha Ltd.
          Sawargaon, Tq. Loha, Dist. Nanded,




                                              
          Through its Nominee
          Sau. Indubai Balaji Kadam
          Age : 50 years, Occu : Agril.
          R/o. Sawargaon, Tq. Loha,
          Dist. Nanded.




                                 
     12   Seva Sahakari Sanstha Ltd.
                    
          Janapuri, Post Janapuri, Tq. Loha,
          Dist. Nanded, Through its Nominee
          Laxman Shankarrao Kadam
          Age : 55 years, Occu: Agril.
                   
          R/o. Janapuri, Tq. Loha,
          Dist. Nanded.

     13   Seva Sahakari Sanstha Ltd.
      

          Betsaongi, Post Betsaongi, Tq. Loha,
          Dist. Nanded, Through its Nominee
   



          Ananda Tatyarao Wankhede
          Age : 45 years, Occu: Agril.
          R/o Betsaongi, Tq. Loha,
          Dist. Nanded.





     14   Seva Sahakari Sanstha Ltd.
          Borgaon, Tq. Loha, Dist. Nanded,
          Through its Nominee
          Namdeo Venkati Adhav
          Age : 52 years, Occu: Agril.





          R/o Borgaon, Tq. Loha,
          Dist. Nanded.

     15   Seva Sahakari Sanstha Ltd.
          Karegaon, Tq. Loha, Dist. Nanded,
          Through its Nominee
          Baburao Eknathrao More
          Age : 30 years, Occu: Agril.
          R/o Karegaon, Tq. Loha,




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          Dist. Nanded.




                                                                         
     16   Seva Sahakari Sanstha Ltd.
          Walki (Bk.), Tq. Loha, Dist. Nanded,




                                              
          Through its Nominee
          Balaji Pandurang Betkar
          Age : 33 years, Occu: Agril.
          R/o Walki (Bk.), Tq. Loha,




                                             
          Dist. Nanded.

     17   Seva Sahakari Sanstha Ltd.
          Dhanora (Makta), Tq. Loha, Dist. Nanded,
          Through its Nominee




                                  
          Prabhu Kerba Kadam,
          Age : 45 years, Occu: Agril.
                    
          R/o Dhanora (Makta), Tq. Loha,
          Dist. Nanded.

     18   Seva Sahakari Sanstha Ltd.
                   
          Berali (Kh.), Tq. Loha, Dist. Nanded,
          Through its Nominee
          Sau. Sunita Sandeep Holge
          Age : 40 years, Occu: Agril.
      

          R/o Berali (Kh), Tq. Loha,
          Dist. Nanded.
   



     19   Seva Sahakari Sanstha Ltd.
          Deulgaon, A/p Deulgaon, 
          Tq. Loha, Dist. Nanded,
          Through its Nominee





          Sau. Radhabai Gopinath Sonvale
          Age : 37 years, Occu: Agril.
          R/o Takalgaon, Tq. Loha,
          Dist. Nanded.





     20   Seva Sahakari Sanstha Ltd.
          Pokharbhosi, A/p Pokhari,
          Tq. Loha, Dist. Nanded,
          Through its Nominee
          Dawaji Narayan Tathe
          Age : 69 years, Occu: Agril.
          R/o Pokharbhosi, A/p. Pokhari, 
          Tq. Loha, Dist. Nanded.




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     21    Seva Sahakari Sanstha Ltd.




                                                                        
           Kautha, Tq. Kandhar, Dist. Nanded,
           Through its Nominee
           Balaji Narayan Mundkar




                                                
           Age : 55 years, Occu: Agril.
           R/o Kautha, Tq. Kandhar,
           Dist. Nanded.




                                               
     22    Seva Sahakari Sanstha Ltd.
           Halada, Tq. Kandhar, Dist. Nanded,
           Through its Nominee
           Raosaheb Dagadoji Shinde,
           Age : 56 years, Occu: Agril.




                                    
           R/o Halada, Tq. Kandhar,
           Dist. Nanded.                                 Petitioners

           Versus
                      
     01    The State of Maharashtra
                     
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai - 32
     02    The Returning Officer/ Election Officer
      

           of Nanded District Central Co-operative
           Bank and the Divisional Joint Registrar,
   



           Co-operative Societies, Latur

     03    The District Deputy Registrar,
           Co-operative Societies, Nanded
           Dist. Nanded





     04    The Maharashtra State Co-operative 
           Election Authority, Central Administrative
           Building, Shivajinagar, Pune.





     05    Nanded District Central Co-operative Bank
           Head Office : Near Shivaji Chowk, Nanded
           Tq. & Dist. Nanded
           Through its General Manager.             Respondents

     Mr. Shahaji B. Ghatol Patil, advocate for petitioners

                                    WITH
                    (139) WRIT PETITION NO. 4433 OF 2015




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     Santosh s/o Vitthal Bhojane
     Age-38 years, Occu-Agri.,
     R/o-At Nalewadgaon, Tq. Bhum




                                              
     Dist-Osmanabad.                                   Petitioner

          Versus




                                             
     01   The State of Maharashtra,
          Through its Secretary,
          Co-operation Department,
          Mantralaya, Mumbai-32.




                                  
     02   The State Co-operative Election
          Authority Central Administrative


     03
                     
          Building, Pune, at Pune.

          The District Co-operative Election
          Officer for the elections of the 
                    
          Osmanabad District Central Co-op.
          Bank Ltd., Osmanabad at Osmanabad..
          The Divisional Joint Registrar
          Co-operative Societies, Latur
      

          Division, Latur.
   



     04   The District Deputy Registrar
          Co-operative Societies Osmanabad
          At Osmanabad.

     05   The Assistant Registrar,





          Co-operative Societies, Bhum,
          Taluka Bhum, Dist-Osmanabad.

     06   The Chief Executive Officer
          of the Osmanabad District Central





          Co-operative Bank Ltd., Osmanabad.

     07   The Secretary,
          Vivid Karyakari Seva Sahakari Society
          Ltd., Nalewadgaon, Tal. Bhum,
          Dist- Osmanabad.                             Respondents

     Mr. Dhananjay B. Thoke, advocate for petitioner




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                                    WITH




                                                                         
                    (140) WRIT PETITION NO. 4434 OF 2015

     01    Datta S/o Hanumantrao Pawale,




                                                 
           Age : 42 years, Occ. Agriculture,
           R/o. Aurala, Tq. Kandhar, Dist. Nanded.

     02    Ramrao S/o Bhujangrao Pandhare,




                                                
           Age : 48 years, Occ. Agriculture,
           R/o. Mandare Dharmapuri, Tq. Kandhar, 
           Dist. Nanded.

     03    Vinayak S/o Vishwambar Kadam




                                   
           Age : 50 years, Occ. Agriculture,
           R/o. Walki, Tq. Loha, Dist. Nanded.            Petitioners

           Versus
                      
     01    The State of Maharashtra
                     
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai - 32
      

     02    The Returning Officer/ Election Officer
           of Nanded District Central Co-operative
   



           Bank and the Divisional Joint Registrar,
           Co-operative Societies, Latur

     03    The District Deputy Registrar,
           Co-operative Societies, Nanded





           Dist. Nanded

     04    The Maharashtra State Co-operative 
           Election Authority, Central Administrative
           Building, Shivajinagar, Pune.





     05    Nanded District Central Co-operative Bank
           Head Office : Near Shivaji Chowk, Nanded
           Tq. & Dist. Nanded
           Through its General Manager.             Respondents

     Mr. Pandit S. Anerao, advocate for petitioners

                                    WITH




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                    (141) WRIT PETITION NO. 4448 OF 2015




                                                                        
     Shivajirao s/o Wamanrao Deshmukh,
     Age: 45 years, Occ. Agri.,




                                                
     R/o Hadgaon, Tq. Hadgaon,
     Dist. Nanded
     (Representative of Hadgaon
     Vividh Karyakari Seva Sahakari




                                               
     Maryadit, Tq. Hadgaon,
     Dist. Nanded)                                       Petitioner

           Versus




                                   
     01    The State of Maharashtra
           Through its Secretary,
                      
           Co-operation & Textile Department,
           Mantralaya, Mumbai - 32

     02    The District Co-operative Election
                     
           Officer for Nanded District
           Central Co-operative Bank
           Nanded and Divisional Joint Registrar,
           Co-operative Societies Latur Division,
      

           Latur.
   



     03    Vividh Karyakari Seva Sahakari
           Maryadit, Hadgaon, Tq. Hadgaon,
           Dist. Nanded
           Through its Secretary.                        Respondents





     Mr. S. G. Rudrawar, advocate for petitioner

                                    WITH
                    (142) WRIT PETITION NO. 4451 OF 2015





     Narayan s/o Ashokrao Kadam,
     Age: 25 years, Occ. Agri.,
     R/o Marlegaon, Tq. Hadgaon,
     Dist. Nanded
     (Representative of Marlegaon
     Vividh Karyakari Seva Sahakari
     Maryadit, Tq. Hadgaon,
     Dist. Nanded)                                       Petitioner




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           Versus




                                                                        
     01    The State of Maharashtra
           Through its Secretary,




                                                
           Co-operation & Textile Department,
           Mantralaya, Mumbai - 32

     02    The District Co-operative Election




                                               
           Officer for Nanded District
           Central Co-operative Bank
           Nanded and Divisional Joint Registrar,
           Co-operative Societies Latur Division,
           Latur.




                                   
     03    Vividh Karyakari Seva Sahakari

           Dist. Nanded
                      
           Maryadit, Marlegaon, Tq. Hadgaon,

           Through its Secretary.                        Respondents
                     
     Mr. S. G. Rudrawar, advocate for petitioner

                                    WITH
                    (143) WRIT PETITION NO. 4452 OF 2015
      


     Santosh s/o Ramji Kadam,
   



     Age: 28 years, Occ. Agri.,
     R/o Koli, Tq. Hadgaon,
     Dist. Nanded
     (Representative of Koli
     Vividh Karyakari Seva Sahakari





     Maryadit, Tq. Hadgaon,
     Dist. Nanded)                                       Petitioner

           Versus





     01    The State of Maharashtra
           Through its Secretary,
           Co-operation & Textile Department,
           Mantralaya, Mumbai - 32

     02    The District Co-operative Election
           Officer for Nanded District
           Central Co-operative Bank
           Nanded and Divisional Joint Registrar,




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           Co-operative Societies Latur Division,




                                                                        
           Latur.

     03    Vividh Karyakari Seva Sahakari




                                                
           Maryadit, Koli, Tq. Hadgaon,
           Dist. Nanded
           Through its Secretary.                        Respondents




                                               
     Mr. S. G. Rudrawar, advocate for petitioner

                                    WITH
                    (144) WRIT PETITION NO. 4458 OF 2015




                                   
     Smt. Sulochanabai w/o Govindrao Mane,
     Age: 55 years, Occ. Household,

     Dist. Nanded
                      
     R/o Yelamb, Tq. Hadgaon,

     (Representative of Yelamb
     Vividh Karyakari Seva Sahakari
                     
     Maryadit, Tq. Hadgaon,
     Dist. Nanded)                                       Petitioner

           Versus
      


     01    The State of Maharashtra
   



           Through its Secretary,
           Co-operation & Textile Department,
           Mantralaya, Mumbai - 32

     02    The District Co-operative Election





           Officer for Nanded District
           Central Co-operative Bank
           Nanded and Divisional Joint Registrar,
           Co-operative Societies Latur Division,
           Latur.





     03    Vividh Karyakari Seva Sahakari
           Maryadit, Yelamb, Tq. Hadgaon,
           Dist. Nanded
           Through its Secretary.                        Respondents

     Mr. S. G. Rudrawar, advocate for petitioner

                                    WITH




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                    (145) WRIT PETITION NO. 4461 OF 2015




                                                                        
     Saw. Surekha S/o Tanaji Gaikwad,
     (Representative of Vividh Karyakari 




                                                
     Seva Sahakari Society Ltd., Takli Bebli,
     Tq. Osmanabad, Dist. Osmanabad)
     Age:    years, Occ. Agri.,
     R/o Takli Bebli, Tq. Osmanabad,




                                               
     Dist. Osmanabad                                     Petitioner

           Versus

     01    The State of Maharashtra




                                   
           Through its Secretary,
           Co-operation & Textile Department,


     02
                      
           Mantralaya, Mumbai - 400 032.

           The District Co-operative Election
           Officer (Divisional Joint Registrar,
                     
           Co-operative Societies, Aurangabad 
           Division, Aurangabad.

     03    The State Co-operative Election
      

           Authority, Maharashtra State,
           Pune.                                         Respondents
   



     Mr. Laxmikant C. Patil, advocate for petitioner

                                    WITH
                    (146) WRIT PETITION NO. 4462 OF 2015





     01    Yehalegaon Tukaram Vividh Karyakari
           Seva Sahakari Society Ltd., Yahalegaon,
           Tq. Kalamnuri, Dist. Hingoli
           Through its Member Representative





           Pandurang Laxmanrao Nagare
           Age 55 yrs. Occ. Agri.
           r/o Yehalegaon, Tq. Kalamnuri,
           Dist. Hingoli.

     02    Ghoda Vividh Karyakari
           Seva Sahakari Society Ltd., Ghoda,
           Post Ghoda, Tq. Kalamnuri, Dist. Hingoli
           Through its Member Representative




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          Govindrao Bhaurao Patange




                                                                      
          Age 45 yrs. Occ. Agri.
          r/o Ghoda, Tq. Kalamnuri,
          Dist. Hingoli.




                                              
     03   Kurtadi Vividh Karyakari
          Seva Sahakari Society Ltd., Kurtadi,
          Tq. Kalamnuri, Dist. Hingoli




                                             
          Through its Member Representative
          Sadashiv Ganpatrao Jadhav,
          Age 48 yrs. Occ. Agri.
          r/o Kurtadi, Tq. Kalamnuri,
          Dist. Hingoli.




                                  
     04   Selsura Vividh Karyakari
                    
          Seva Sahakari Society Ltd., Selsura,
          Tq. Kalamnuri, dist. Hingoli
          Through its Member Representative
          Haribhau Laxmanrao Ghuge
                   
          Age 45 yrs. Occ. Agri.
          r/o Selsura, Tq. Kalamnuri,
          Dist. Hingoli.
      

     05   Kalamnuri Vividh Karyakari
          Seva Sahakari Society Ltd., Kalamnuri,
   



          Tq. Kalamnuri, Dist. Hingoli
          Through its Member Representative
          Damodhar Babarao Shinde
          Age 49 yrs. Occ. Agri.
          r/o Kalamnuri, Tq. Kalamnuri,





          Dist. Hingoli.

     06   Chikhali Vividh Karyakari
          Seva Sahakari Society Ltd., Chikhali,
          Tq. Kalamnuri, Dist. Hingoli





          Through its Member Representative
          Kesharao Babarao Chavan
          Age 70 yrs. Occ. Agri.
          r/o Chikhali, Tq. Kalamnuri,
          Dist. Hingoli.                               Petitioners

          Versus

     01   The District Co-operative Election Officer




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          @ Divisional Joint Registrar




                                                                       
          Co-operative Societies Aurangabad.
          District Aurangabad.




                                               
     02   The District Deputy Registrar
          Co-operative Society Hingoli
          Dist. Hingoli.                                Respondents




                                              
     Mr. Pradeep N. Sonpethakar, advocate for petitioners

                                   WITH
                   (147) WRIT PETITION NO. 4474 OF 2015




                                    
     Nilkanth s/o Namdeorao Keshve,
     Age : 50 Years, Occ : Agriculture,
                     
     R/o : Vasantnagar, Nanded,
     Representative  and President of 
     Shankarrao Chavan Nagri Sahakari 
     Bank Ltd., Kinwat, Tq. Kinwat, 
                    
     Dist. Nanded.                                      Petitioner

          Versus
      

     01   The State of Maharashtra
          Through its Secretary,
   



          Co-operation & Textile Department,
          Maharashtra State, Mantralaya, 
          Mumbai - 400 032.

     02   The District Co-operative Election





          Officer (Divisional Joint Registrar
          at Latur), of Nanded District Central
          Co-operative Bank Ltd., Nanded,
          having its office at Central 
          Administrative Building, 2nd floor,





          Latur.

     03   The State Co-operative Election
          Authority, Maharashtra State,
          Pune.

     04   The Assistant Registrar,
          Co-operative Societies,
          Kinwat, Tq. Kinwat, 




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          Dist. Nanded.                                 Respondents




                                                                       
     Mr. Amit A. Mukhedkar, advocate for petitioner




                                               
                                   WITH
                   (148) WRIT PETITION NO. 4475 OF 2015

     Shri. Bhagwan s/o Vitthalrao Shinde,




                                              
     (Representative of Vividh Karyakari 
     Seva Sahakari Society Ltd., Guntur),
     Guntur Tq. Kandhar, Dist. Nanded.
     Age: 42 years, Occ. Agri.,
     R/o Guntur, Tq. Kandhar,




                                  
     Dist. Nanded.                                      Petitioner



     01
          Versus
                     
          The State of Maharashtra
          Through its Secretary,
                    
          Co-operation & Textile Department,
          Maharashtra State, Mantralaya, 
          Mumbai - 400 032.
      

     02   The District Co-operative Election
          Officer (Divisional Joint Registrar
   



          at Latur), of Nanded District Central
          Co-operative Bank Ltd., Nanded,
          having its office at Central 
          Administrative Building, 2nd floor,
          Latur.





     03   The State Co-operative Election
          Authority, Maharashtra State,
          Pune.                                         Respondents





     Mr. Amit A. Mukhedkar, advocate for petitioner

                                   WITH
                   (149) WRIT PETITION NO. 4481 OF 2015

     01   Shri. Prakash s/o Dadarao Bedre,
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Maregaon,
          Tq. Kinwat, Dist. Nanded.




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          Age: 47 years, Occ. Agri.,




                                                                        
          R/o Maregaon, Tq. Kinwat,
          Dist. Nanded.




                                                
     02   Shri. Atmaram s/o Balaji Mundhe,
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Nagzari,
          At Post Nagzari, Tq. Kinwat, 




                                               
          Dist. Nanded.
          Age: 50 years, Occ. Agri.,
          R/o At Post Nagzari, Tq. Kandhar,
          Dist. Nanded.




                                  
     03   Sou. Minabai w/o Yeshwantrao Karhale,
          Age: 52 years, Occ. Household,
                    
          Representative of Adivasi Vividh Karyakari 
          Seva Sahakari Society Ltd., Ghoti,
          Tq. Kinwat, Dist. Nanded.
          R/o At Post Kamtala, Tq. Kinwat,
                   
          Dist. Nanded.

     04   Janardhan s/o Dadarao Kavde,
          Age: 55 years, Occ. Household,
      

          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Vadoli,
   



          Tq. Kinwat, Dist. Nanded.
          R/o At Post Vadoli, Tq. Kinwat,
          Dist. Nanded.

     05   Shri. Gopinath s/o Rama Kendre,





          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Pimpri,
          At Post Pimpri, Tq. Kinwat, 
          Dist. Nanded.
          Age: 58 years, Occ. Agri.,





          R/o At Post Pimpri, Tq. Kinwat,
          Dist. Nanded.

     06   Shri. Nagorao s/o Laxman Telke,
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Patoda,
          At Post Patoda, Tq. Kinwat, 
          Dist. Nanded.
          Age: 52 years, Occ. Agri.,




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          R/o At Post Patoda, Tq. Kinwat,




                                                                     
          Dist. Nanded.

     07   Shri. Chudiram s/o Mahadu Todsam,




                                             
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Dhanora (C),
          Tq. Kinwat, Dist. Nanded.
          Age: 41 years, Occ. Agri.,




                                            
          R/o At Post Dhanora (C), Tq. Kinwat,
          Dist. Nanded.

     08   Shri. Pralhad s/o Taterao Mundhe,
          Representative of Vividh Karyakari 




                                 
          Seva Sahakari Society Ltd., Bodhadi (Kh),
          At Post Bodhadi, Tq. Kinwat, 
                    
          Dist. Nanded.
          Age: 50 years, Occ. Agri.,
          R/o At Post Bodhadi (Kh), Tq. Kinwat,
          Dist. Nanded.
                   
     09   Shri. Pandhari s/o Dynoba Kendre,
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Dahegaon,
      

          At Post Dahegaon, Tq. Kinwat, 
          Dist. Nanded.
   



          Age: 57 years, Occ. Agri.,
          R/o At Post Dahegaon, Tq. Kinwat,
          Dist. Nanded.

     10   Shri. Yeshwant s/o Digambar Kurhale,





          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Kamthala,
          At Post Kamthala, Tq. Kinwat, 
          Dist. Nanded.
          Age: 55 years, Occ. Agri.,





          R/o At Post Kamthala, Tq. Kinwat,
          Dist. Nanded.

     11   Tulshiram s/o Devaji Gedam,
          Representative of Aadivasi Karyakari 
          Seva Sahakari Society Ltd., Kothachi,
          At Post Kothachi, Tq. Kinwat, 
          Dist. Nanded.
          Age: 67 years, Occ. Agri.,




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          R/o At Post Patoda, Tq. Kinwat,




                                                                        
          Dist. Nanded.

     12   Gangadhar s/o Bhujangrao Jadhav




                                                
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Osmeth,
          At Post Osmeth, Tq. Kinwat, 
          Dist. Nanded.




                                               
          Age: 47 years, Occ. Agri.,
          R/o At Post Osmeth, Tq. Kinwat,
          Dist. Nanded.
     13   Venkatrao s/o Mukundrao Nameniwar,
          Representative of Vividh Karyakari 




                                 
          Seva Sahakari Society Ltd., Kinwat,
          Tq. Kinwat, Dist. Nanded.
                    
          Age: 65 years, Occ. Agri.,
          R/o Kinwat, Tq. Kinwat,
          Dist. Nanded.
                   
     14   Suryakantreddi s/o Madhavreddi Kallemwar,
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Kanki,
          Tq. Kinwat, Dist. Nanded.
      

          Age: 44 years, Occ. Agri.,
          R/o Kanki, Tq. Kinwat,
   



          Dist. Nanded.

     15   Anilreddy s/o Narayanreddi
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Palshi,





          Tq. Kinwat, Dist. Nanded.
          Age: 50 years, Occ. Agri.,
          R/o Kinwat, Tq. Kinwat,
          Dist. Nanded.





     16   Pandurang s/o Gangaram Palepwad,
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Bhishi,
          Tq. Kinwat, Dist. Nanded.
          Age: 56 years, Occ. Agri.,
          R/o Bhishi, Tq. Kinwat,
          Dist. Nanded.

     17   Shyam s/o Ramrao Kendre,




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          Representative of Vividh Karyakari 




                                                                        
          Seva Sahakari Society Ltd., Sawri,
          Tq. Kinwat, Dist. Nanded.
          Age: 55 years, Occ. Agri.,




                                                
          R/o Sawri, Tq. Kinwat,
          Dist. Nanded.

     18   Datta s/o Parasram Karhale,




                                               
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Malborgaon,
          Tq. Kinwat, Dist. Nanded.
          Age: 45 years, Occ. Agri.,
          R/o Malborgaon, Tq. Kinwat,




                                  
          Dist. Nanded.

     19
                    
          Purshottam s/o Murari Yerdlawar,
          Representative of Vividh Karyakari 
          Seva Sahakari Society Ltd., Dundra,
          Tq. Kinwat, Dist. Nanded.
                   
          Age: 40 years, Occ. Agri.,
          R/o Dundra, Tq. Kinwat,
          Dist. Nanded.
      

     20   Shri. Dattatraya s/o Ramji Gedam
          Representative of Vividh Karyakari 
   



          Seva Sahakari Society Ltd., Kherda,
          Tq. Kinwat, Dist. Nanded.
          Age: 40 years, Occ. Agri.,
          R/o Kherda, Tq. Kinwat,
          Dist. Nanded.                                  Petitioners





          Versus

     01   The State of Maharashtra
          Through its Secretary,





          Co-operation & Textile Department,
          Maharashtra State, Mantralaya, 
          Mumbai - 400 032.

     02   The District Co-operative Election
          Officer (Divisional Joint Registrar
          at Latur), of Nanded District Central
          Co-operative Bank Ltd., Nanded,
          having its office at Central 




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          Administrative Building, 2nd floor,




                                                                        
          Latur.

     03   The State Co-operative Election




                                                
          Authority, Maharashtra State,
          Pune.                                          Respondents

     Mr. Amit A. Mukhedkar, advocate for petitioners




                                               
                                   WITH
                   (150) WRIT PETITION NO. 4482 OF 2015

     01   Sou. Surekha w/o Balbhim Kasale,




                                   
          Age: 43 years, Occ. Business,
          R/o Rani Sawargaon, Tq. Gangakhed,
                     
          Dist. Parbhani
          (Representative of Sow. Pratibhatai 
          Sharad Pawar Mahila Nagari Sahakari
          Pat Sanstha Ltd., Ranisavargaon)
                    
     02   Sow. Pratibhatai Sharad Pawar
          Mahila Audyogik Sahakari Sanstha
          Ltd., Ranisavargaon, Tq. Gangakhed,
      

          Dist. Parbhani)
          Through its Chairman
   



          Sow. Surekha w/o Balbhim Kasale,
          Age : 43 years, Occ. Business,
          R/o Rani Sawargaon, Tq. Gangakhed
          Dist. Parbhani.                                Petitioners





          Versus

     01   The State of Maharashtra
          Through the Secretary,
          Co-operation and Textile Department





          Mantralaya, Mumbai

     02   The Secretary,
          State Co-operative Election Authority,
          Maharashtra State, Pune.

     03   The District Co-operative Election Officer,
          Parbhani District Central Co-operative
          Bank Ltd. Parbhani And Divisional Joint




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           Registrar, Co-operative Societies,




                                                                        
           Aurangabad Division, Aurangabad.

     04    The Chief Executive Officer,




                                                
           Parbhani District Central 
           Co-operative Bank, Ltd. Parbhani.             Respondents

     Mr. Laxman H. Kawale, advocate for petitioners




                                               
                                    WITH
                    (151) WRIT PETITION NO. 4483 OF 2015

     Kavali Vividh Karyakari Seva




                                    
     Sahakari Society Ltd. Kavali,
     Through its delegate
                      
     Mangalabai Babulal Wankhede Patil
     Age 45 yrs., Occ. Agri.
     R/o Kawali, Tq. Soyagaon,
     Dist. Aurangabad.                                   Petitioner
                     
           Versus

     01    The State of Maharashtra
      

           Through the Secretary for
           Co-operative Textile and Handloom 
   



           Department, Mantralaya, Mumbai

     02    The Divisional Joint Registrar
           Cooperative Societies, and the
           District Cooperative Election Officer,





           Aurangabad District Central Cooperative
           Bank Limited, Aurangabad,
           District. Aurangabad.                   Respondents

     Mr. P. W. Pawar, advocate for petitioner





                                    WITH
                    (152) WRIT PETITION NO. 4506 OF 2015

     Bhaskar Mahadev Ware
     (Representative of Chincholi Vividh
     Karyakari Seva Sahkari Society Ltd.)
     Age : 33 years, Occ : Agriculture,
     R/o. Chincholi, Tal. Bhoom




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     Dist. Osmanabad.                                       Petitioner




                                                                           
           Versus




                                                   
     01    The State of Maharashtra
           Through its Secretary, 
           Co-operation & Textile Department,
           Maharashtra State, Mantralaya,




                                                  
           Mumbai - 400 032.

     02    The District Co-operative Election
           Officer, (Divisional Joint Registrar,
           Co-operative Societies, Latur),




                                     
           District Central Co-operative Bank
           Ltd., Osmanabad, 


     03
                      
           Dist. Osmanabad.

           Maharashtra State Co-op.
           Election Authority, Pune.                        Respondents
                     
     Mr. Vikram S. Undre, advocate for petitioner

                                    WITH
      

                    (153) WRIT PETITION NO. 4509 OF 2015
   



     Kantilala Chandulal Borana
     (Representative of Washi Taluka
     Setkari Sahakari Kharedi Vikri Sangh
     Ltd., Washi)
     Age : Major years, Occ : Agriculture,





     R/o. Terkheda, Tal. Washi,
     Dist. Osmanabad.                                       Petitioner

           Versus





     01    The State of Maharashtra
           Through its Secretary, 
           Co-operation & Textile Department,
           Maharashtra State, Mantralaya,
           Mumbai - 400 032.

     02    The District Co-operative Election
           Officer, (Divisional Joint Registrar,
           Co-operative Societies, Latur),




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           District Central Co-operative Bank




                                                                          
           Ltd., Osmanabad, 
           Dist. Osmanabad.




                                                  
     03    Maharashtra State Co-op.
           Election Authority, Pune.                       Respondents

     Mr. Vikram S. Undre, advocate for petitioner




                                                 
                                    WITH
                    (154) WRIT PETITION NO. 4516 OF 2015

     Nutan Janta Vidyalaya Karmachari




                                   
     Sahakari Pat Sanstha Ltd., Sonkheda,
     Mankheda, Tq. Ahmedpur, Dist. Latur,
                      
     Through its Chairman,
     Naragude s/o Umeshkumar Shrikant,
     Aged 45 years, Occu : Agri,,
     R/o. Ahmedpur, Tq. Ahmedpur,
                     
     Dist. Latur.                                          Petitioner

           Versus
      

     01    The State of Maharashtra,
           Through its Secretary,
   



           In the Department of Co-operation,
           Mantralaya, Mumbai-32.

     02    The State Co-operative Election
           Commissioner, Maharashtra State, 





           Pune, Old Central Building, Pune.

     03    The Secretary, State Co-operative
           Election Authority, Maharashtra State,
           Central Building, Pune.





     04    The District Election Officer, 
           Latur District Central Co-operative
           Bank Ltd., Latur and Divisional 
           Joint Registrar, Co-operative
           Societies, Latur. Tq. & Dist. Latur.

     05    The Latur District Central Co-operative
           Bank Ltd., Latur, Tal. & Dist. Latur,




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           Through its Managing Director.




                                                                           
     06    The District Deputy Registrar,
           Co-operative Societies, Latur,




                                                   
           Tal. & District Latur.                           Respondents

     Mr. V. M. Mane, advocate for petitioner




                                                  
                                    WITH
                    (155) WRIT PETITION NO. 4520 OF 2015

     Bapu Narayan Paithanpagare
     (Representative of Antarvali Vividh




                                    
     Karyakari Seva Sahkari Society Ltd.)
     Age : 60 years, Occ : Agriculture,

     Dist. Osmanabad.
                      
     R/o. Antarvali, Tal. Bhoom,
                                                            Petitioner

           Versus
                     
     01    The State of Maharashtra
           Through its Secretary, 
           Co-operation & Textile Department,
      

           Maharashtra State, Mantralaya,
           Mumbai - 400 032.
   



     02    The District Co-operative Election
           Officer, (Divisional Joint Registrar,
           Co-operative Societies, Latur),
           District Central Co-operative Bank





           Ltd., Osmanabad, 
           Dist. Osmanabad.

     03    Maharashtra State Co-op.
           Election Authority, Pune.                        Respondents





     Mr. Vikram S. Undre, advocate for petitioner

                                    WITH
                    (156) WRIT PETITION NO. 4522 OF 2015

     01    Vividh Karyakari Seva Sahakari
           Sanstha Maryadit, Sangam,
           Tq. Dharur, Dist. Beed,




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          Through its : Members




                                                                   
          Dyanoba s/o Wamanrao Hormale,
          Age 48 years, Occu : Agri.




                                           
     02   Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Mhatargaon,
          Tq. Dharur, Dist. Beed,
          Through its : Members




                                          
          Ajitsingh s/o Shivaji Salgare,
          Age 45 years, Occu : Agri.

     03   Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Khamgaon,




                                
          Tq. Dharur, Dist. Beed,
          Through its : Members
                   
          Meerabai w/o Haribhau Bade,
          Age 47 years, Occu : Agri.

     04   Vividh Karyakari Seva Sahakari
                  
          Sanstha Maryadit, Kandewadi,
          Tq. Dharur, Dist. Beed,
          Through its : Members
          Muktiram s/o Namdeorao Khade,
      

          Age 55 years, Occu : Agri.
   



     05   Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Kacharwadi,
          Tq. Dharur, Dist. Beed,
          Through its : Members
          Padmakar s/o Arjun Nirade,





          Age 44 years, Occu : Agri.

     06   Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Singanwadi,
          Tq. Dharur, Dist. Beed,





          Through its : Members
          Aswini w/o Sundarrao Bhosale,
          Age 42 years, Occu : Agri.

     07   Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Varkatwadi,
          Tq. Dharur, Dist. Beed,
          Through its : Members
          Murlidhar s/o Keshav Varkate,




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          Age 50 years, Occu : Agri.




                                                                       
     08   Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Fakirjawala,




                                               
          Tq. Dharur, Dist. Beed,
          Through its : Members
          Housabai w/o Madanrao Solanke,
          Age 50 years, Occu : Agri.




                                              
     09   Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Surnarwadi,
          Tq. Dharur, Dist. Beed,
          Through its : Members




                                  
          Rama s/o Nagorao Kare,
          Age 48 years, Occu : Agri.

     10
                    
          Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Deothana,
          Tq. Dharur, Dist. Beed,
                   
          Through its : Members
          Hanumanth s/o Dhondiba Solanke,
          Age 52 years, Occu : Agri.
      

     11   Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Chikhali,
   



          Tq. Dharur, Dist. Beed,
          Through its : Members
          Mangal w/o Bhagwan Kashid,
          Age 45 years, Occu : Agri.                    Petitioners





          Versus

     01   The State of Maharashtra,
          Through its secretary:
          Co-operative Department,





          Mantralaya, Mumbai-32.

     02   State Co-operative Election Authority,
          Through its : State Election 
          Commissioner, Mantralaya,
          Mumbai.

     03   The Returning Officer,
          for Election of Beed,




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          District Central Co-operative




                                                                       
          Bank Ltd. And Divisional Joint
          Registrar, Co-operative Societies,
          Latur, Dist. Latur.




                                               
     04   The District Deputy Registrar,
          Co-operative Societies, Beed,
          Dist. Beed.




                                              
     05   The Beed District Central
          Co-operative Bank Ltd., Beed,
          Through its Managing Director.                Respondents




                                   
     Mr. Bhagwan R. Sable, advocate for petitioners
                      ig           WITH
                   (157) WRIT PETITION NO. 4540 OF 2015

     01   Khushalrao s/o Madhavrao Pandagale,
                    
          Age : 40 years, Occu. Service,
          R/o. Shiradhon, Tq. Kandhar,
          Dist. Nanded (Representative of Shiradhon
          Vividh Karyekari Seva Sahakari Society
      

          Ltd. Tq. Kandhar, Dist- Nanded)                        Petitioner
   



          Versus

     01   The State of Maharashtra
          Through its Secretary,
          Co-operation and Textile Department,





          Mantrlaya, Mumbai - 32.

     02   The District Co-operative
          Returning Officer, for the 
          election of Nanded District





          Central Co-operative Bank Ltd.
          Nanded.

     03   Shiradhon Vividh Karyakari Seva
          Sahakari Society Ltd., Shiradhon,
          Tq. Kandhar, Dist. Nanded,
          Through its Secretary.

     04   The District Central




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           Co-operative Bank Ltd. Nanded,




                                                                         
           Dist. Nanded through its
           Managing Director.                             Respondents




                                                 
     Mr. V. D. Gunale, advocate for petitioner

                                  WITH
                  (158) WRIT PETITION NO. 4564 OF 2015




                                                
     01    Shri. Dharamraj S/o Narhari Kawade,
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Kanerwadi,
           Tq. Kalamb, Dist. Osmanabad.




                                   
           Age: 54 Years, Occu. Agri.
           R/o. Kanerwadi, Tq. Kalamb,


     02
                     
           Dist. Osmanabad.

           Shri Udhav S/o Digambhar Madke,
           (Representative of Indira Nagari
                    
           Sahakari Pat Society Ltd. Moha,
           Tq. Kalamb, Dist. Osmanabad.
           Age: 52 Years, Occu. Agri.
           R/o Moha, Tq. Kalamb, Dist. Osmanabad.
      


     03    Shri Ramkisan S/o Madukar Madke,
   



           (Representative of Uttam Gramin Vikas 
           Agri. Pat Sahakari Society Ltd. Moha,
           Tq. Kalamb, Dist. Osmanabad, 
           Age: 60 Years, Occu. Agri.,
           R/o Moha, Tq. Kalamb, Dist. Osmanabad.





     04    Shri Anant S/o Nandlal Tapde,
           (Representative of Balaji Gramin Vikas 
           Agri. Pat Sahakari Society Ltd. Khamaswadi,
           Tq. Kalamb, Dist. Osmanabad, 





           Age: 40 Years, Occu. Agri.,
           R/o Khamaswadi, Tq. Kalamb, 
           Dist. Osmanabad.

     05    Shri Mahesh S/o Nagnathappa Munde,
           (Representative of Vividh Karyakari Seva 
           Sahakari Society Ltd. Gaurgao,
           Tq. Kalamb, Dist. Osmanabad, 
           Age: 40 Years, Occu. Agri.,




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           R/o Gaurgao, Tq. Kalamb, 




                                                                       
           Dist. Osmanabad.                    Petitioners

           Versus




                                               
     01    The State of Maharashtra
           Through its Secretary,
           Co-operation and Textile Department,




                                              
           Maharashtra State, Mantrlaya, 
           Mumbai - 400 032.

     02    The District Co-operative
           Election Officer (Divisional Joint




                                   
           Registrar, Co-op. Societies, Aurangabad
           Division, Aurangabad.

     03
                      
           The  State Co-operative Election
           Authority, Maharashtra State,
           Pune.                                        Respondents
                     
     Mr. Nilkanth R. Pawade, advocate for petitioners

                                    WITH
      

                    (159) WRIT PETITION NO.4569 OF 2015
   



     Nagorao S/o Gangadhar Bembere,
     Age : 42 years, Occu: Agril. And Nominee,
     of Seva Sahakari Society Ltd. Kothala
     Tq. Naigaon, Dist. Nanded,
     R/o. Kothala, Post Salegaon-Via Dharmabad





     Tq. Naigaon (Kh), Dist. Nanded.                    Petitioner

           Versus

     01    The State of Maharashtra





           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai - 32.

     02    The Returning Officer/ Election Officer
           of Nanded District Central Co-operative
           Bank and the Divisional Joint Registrar,
           Co-operative Societies, Latur




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     03    The District Deputy Registrar,




                                                                        
           Co-operative Societies, Nanded
           Dist. Nanded




                                                
     04    The Maharashtra State Co-operative 
           Election Authority, Central Administrative
           Building, Shivajinagar, Pune.




                                               
     05    Nanded District Central Co-operative Bank,
           Head Office : Near Shivaji Chowk, Nanded
           Tq. & Dist. Nanded
           Through its General Manager.             Respondents




                                    
     Mr. Shahaji B. Ghatol Patil, advocate for petitioner
                       ig           WITH
                    (160) WRIT PETITION NO. 4605 OF 2015

     01    Shri. Uttamrao s/o Balwantrao More,
                     
           (Representative of Vividh Karyakari 
           Seva Sahakari Society Ltd., Telki,
           Tq. Loha, Dist. Nanded.)
           Age: 48 years, Occ. Agri.,
      

           R/o At Telki, Tq. Loha,
           Dist. Nanded.
   



     02    Shri. Vitthal s/o Tulshiram Budruk,
           (Representative of Vividh Karyakari 
           Seva Sahakari Society Ltd., Pangri,
           At Post Pangri, Tq. Loha, Dist. Nanded.)





           Age: 49 years, Occ. Agri.,
           R/o At Post Pangri, Tq. Loha,
           Dist. Nanded.

     03    Shri. Dyneshwar s/o Baliram Chonde,





           (Representative of Vividh Karyakari 
           Seva Sahakari Society Ltd., Dhodaj,
           At post Ghodaj, Tq. Kandhar, 
           Dist. Nanded.)
           Age: 52 years, Occ. Agri.,
           R/o At Post Ghodaj, Tq. Kandhar,
           Dist. Nanded.                                 Petitioners

           Versus




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     01   The State of Maharashtra
          Through its Secretary,
          Co-operation & Textile Department,




                                               
          Maharashtra State, Mantralaya, 
          Mumbai - 400 032.

     02   The District Co-operative Election




                                              
          Officer (Divisional Joint Registrar
          at Latur), of Nanded District Central
          Co-operative Bank Ltd., Nanded,
          having its office at Central 
          Administrative Building, 2nd floor,




                                  
          Latur.

     03
                     
          The State Co-operative Election
          Authority, Maharashtra State,
          Pune.                                         Respondents
                    
     Mr. Amit A. Mukhedkar, advocate for petitioners

                                   WITH
                   (161) WRIT PETITION NO. 4048 OF 2015
      


     Pimpalgaon Khand Vividh Karyakari
   



     Sahakari Sanstha, Maryadit,
     Pimpalgaon Khand, Taluka Akole,
     District: Ahmednagar.
     Through it's authorized Member,
     Dagdu Raoba Hase,





     Age : 47 Years, Occu: Agriculture,
     R/o: Pimpalgaon Khand, Taluka Akole,
     District: Ahmednagar.                              Petitioner

          Versus





     01   The State of Maharashtra
          Through its Secretary,
          Co-operation, Marketing & Textile 
          Department, Mantralaya, 
          Mumbai - 400 032.

     02   The Divisional Deputy Registrar,
          Co-operative Societies, Nasik,




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          Division Nasik.




                                                                     
     03   The District Election Officer,
          Co-operative/District Deputy Registrar,




                                             
          Co-operative Societies,
          Ahmednagar.

     04   The Ahmednagar District Central




                                            
          Co-op. Bank,
          Through its Secretary,
          Nagar-Pune Road, Opposite Ahmednagar
          Bus-stand, Ahmednagar,
          District Ahmednagar.                 Respondents




                                 
     Madhaveshwari S. Mhase, advocate for petitioner
                     ig           WITH
                  (162) WRIT PETITION NO. 4139 OF 2015
                   
     01   Yeshwantrao Chavan Nagri Sahakari
          Patsanstha Vasmath Ltd. 
          Vasmathnagar, Tq. Vasmath,
          Dist. Hingoli: Through its Nominee,
      

          Subhash s/o Manikrao Khandharkar
          Age: 62 years, Occu: Agril,
   



          R/o Somwarpeth, Vasmath,
          Tq. Vasmath, Dist. Hingoli.

     02   Hatta Vividh Karyakari Seva Sahakari
          Society Ltd., Hatta, Tq. Vasmath,





          Dist. Hingoli: Through its Nominee,
          Raviraj s/o Balasaheb Deshmukh,
          Age: 30 years, Occu: Agril,
          R/o Tatta, Tq. Vasmath, 
          Dist. Hingoli.





     03   Suhagan Vividh Karyakari Seva
          Sahakari Sanstha Ltd., Suhagan,
          Tq. Purna, District Parbhani,
          Through its Nominee,
          Arun Hiraji Bhosale
          Age: 22 years, Occu: Agril,
          R/o Suhagan, Tq. Purna, 
          Dist. Parbhani.                             Petitioners




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           Versus

     01    The State of Maharashtra




                                                
           Through its Secretary,
           Marketing & Textile Department,
           Mantralaya, Mumbai - 32




                                               
     02    The Returning Officer/ Election Officer
           of Parbhani District Central Co-operative
           Bank, And Divisional Joint Registrar,
           Co-operative Societies, Aurangabad.




                                    
     03    The District Deputy Registrar,
           Co-operative Societies, Parbhani,


     04
                      
           District: Parbhani.

           The Maharashtra State Co-operative 
           Election Authority, Central 
                     
           Administrative Building, 
           Shivajinagar, Pune.                           Respondents

     Mr. Shahaji B. Ghatol Patil, advocate for petitioners
      


                                    WITH
   



                    (163) WRIT PETITION NO. 4768 OF 2015

     01    Shri. Lachiram Bhivaraji Gopatavad,
           Age: 59 years, Occu: Agriculture,
           R/o- 172, At po. Raykhod, Tq. Bhokar,





           Dist. Nanded.

     02    Shri. Madhav Ramji Bachevar,
           Age: 64 years, Occu: Agriculture,
           R/o- 55, Jamadari Tanda, Jamdarigaon,





           Tq. Bhokar, Dist. Nanded.

     03    Shri. Subhashrao Vitthalarao Kadam,
           Age: 61 years, Occu: Agriculture,
           R/o- 129-1, Kolgaon (Bu),
           Tq. Bhokar, Dist. Nanded.

     04    Shri. Rathod Apparav Phulsing,
           Age: 32 years, Occu: Agriculture,




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          R/o- 153, Jambhali, Tq. Bhokar,




                                                                        
          Dist. Nanded.

     05   Shri. More Kalyansrav Ganapati,




                                                
          Age: 76 years, Occu: Agriculture,
          R/o- 117, At po. Ritta, Tq. Bhokar,
          Dist. Nanded.




                                               
     06   Shri. Awdhut Narayan Pawar,
          Age: 53 years, Occu: Agriculture,
          R/o- Lamkani, Post Halda, Tq. Bhokar,
          Dist. Nanded.




                                  
     07   Shri. Nagorao Gunaji Kotule,
          Age: 60 years, Occu: Agriculture,
                    
          R/o- Borwadi, Post Pandurna, Tq. Bhokar,
          Dist. Nanded.

     08   Shri. Ganesh Lachachhamanna Dandwad,
                   
          Age: 43 years, Occu: Agriculture,
          R/o- Palaj, Tq. Bhokar,
          Dist. Nanded.
      

     09   Shri. Naganath Laxman Ghisewad,
          Age: 52 years, Occu: Agriculture,
   



          R/o- 558, Pawar Colony, Kinwat Road,
          Bhokar, Tq. Bhokar, Dist. Nanded.

     10   Shri. Lungare Baliram Bapurao,
          Age: 41 years, Occu: Agriculture,





          R/o- Borgaon, Post Dhanora, 
          Tq. Bhokar, Dist. Nanded.

     11   Shri. Balaji Gangaram Shendge,
          Age: 68 years, Occu: Agriculture,





          R/o- 18, Jakapur, Hassapur, 
          Tq. Bhokar, Dist. Nanded.

     12   Shri. Datta Vitthal Akalavad,
          Age: 60 years, Occu: Agriculture,
          R/o- 133, Haladagaon, Tq. Bhokar,
          Dist. Nanded.                                  Petitioners
          Versus




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     01    The State of Maharashtra,




                                                                           
           Through its Secretary,
           Co-operation & Textile Deptt.,
           Maharashtra State, Mantralaya,




                                                   
           Mumbai - 400 032.

     02    The District Co-operative Election
           Officer (Divisional) Joint Registrar,




                                                  
           Co-op. Societies, Latur Division,
           Latur, Central Administrative 
           Building, Second Floor, Latur.                   Respondents

     Mr. Pavan P. Uttarwar, advocate for petitioners.




                                      
                                                    WITH
                        ig   WRIT PETITION NO.3926 OF 2015 
                                                          
     Seva Sahakari Sanstha Maryadit 
     Mandva, through Sow Neeta
                      
     w/o Rajesh Mutkule, 
     Age 35 years, Occ. Agri and Household
     R/o. Mandva, Tq. Ashti,
     District Beed                                         Petitioner 
      


           versus 
   



     01    The State of Maharashtra 
           Through Secretary
           Department of Co-operation
           Mantralaya, Mumbai - 32





           (Copy to be served on Govt.
           Pleader High Court of Bombay
           Bench at Aurangabad) 





     02    The State Co-operative Election
           Commissioner, Maharashtra State
           Pune.
           Old Central Building, Pune 

     03    The Secretary State Co-operative
           Election Authority Maharashtra State
           Central Building, Pune




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     04    The District Election Officer,




                                                                         
           Beed,
           District Central Co-operative
           Bank Limited, Beed and




                                                 
           the Divisional Joint Registrar
           Co-operative Societies, Latur

     05    The District District Central Co-operative




                                                
           Bank Limited, Beed
           Tq. and District Beed. 
           Through its Managing Director 

     06    The District Deputy Registrar




                                     
           Co-operative Societies, Beed
           Tq and District Beed.                          Respondents 
                      
     Mr. N.L. Jadhav with Mr. M.S. Bhosale, advocates for petitioner
                     
                                                          WITH
                          (165) WRIT PETITION NO. 3930 OF 2015
      

     Suryakant Chandrakant Kamble
     Age 44 years, Occ. Agriculture
   



     R/o. At Post Varud, Tq. Bhum
     District Osmanabad                                   Petitioner   

           versus 





     01    The State of Maharashtra 
           Through its Secretary
           Co-operation Department, 
           Mantralaya, Mumbai - 32





           (Copy to be served on Govt.
           Pleader High Court of Bombay
           Bench at Aurangabad) 

     02    The Divisional Joint Registrar
           Co-operative Societies, Latur 
           Division Latur/
           District Co-operative Election
           Officer for the elections of the




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           Osmanabad District Central 




                                                                        
           Co-operative bank Limited
           Osmanabad. 




                                                
     03    The District Deputy Registrar
           Co-operative Societies, Osmanabad 
           District Osmanabad 




                                               
     04    The Assistant Registrar, 
           Co-operative Societies, Bhum
           Tq. Bhum, District Osmanabad

     05    The Chief Executive Officer,




                                   
           Osmanabad District Central 
           Co-operative bank Limited


     06
           Osmanabad. 
                      
           The Secretary,
           Vividh Karyakari Sahakari Society 
                     
           Ltd., Varud, Tq. Bhum,
           District Osmanabad  

     07    The Secretary State Co-operative
      

           Election Authority,  
           Central Building, 2nd floor, Pune             Respondents 
   



       

     Mr. D.B. Thoke, advocate for the petitioner.

                                   WITH





                  (166) WRIT PETITION NO. 3931 OF 2015

      
     01    Deepak Ashokrao Jawalge
           Age 35 years, Occ. Agriculture





           representative of Vividh Karyakari
           Seva Sahakari Sanstha
           Dhanori, Tq. Lohara
           District Osmanabad 

     02    Ganpati Pralhad Gore
           Age 42 years, Occ. Agriculture
           representative of Bendkal
           Vividh Karyakari Seva Sahakari




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           Sanstha, Bendkal, Tq. Lohara




                                                                          
           District Osmanabad                              Petitioners 

                 versus 




                                                  
     01    The State of Maharashtra 
           Through its Secretary
           Co-operation and Textile Department, 




                                                 
           Mantralaya, Mumbai - 32

           (Copy to be served on Govt.
           Pleader High Court of Bombay
           Bench at Aurangabad) 




                                    
     02    District Co-operative Election
                      
           Officer (Divisional Joint Registrar,
           Co-operative Societies, 
           Latur Division, Latur),
           Elections for D.C.C. Bank Ltd.
                     
           Osmanabad  

      
     03    The Secretary State Co-operative
      

           Election Authority,  
           Maharashtra State, Pune                         Respondents 
   



       
     Mr. N.P. Patil Jamalpurkar, advocate for the petitioners.

                                   WITH
                  (167) WRIT PETITION NO. 3964 OF 2015





     01    Sampat s/o Gahininath Bade 
           Age 67 years, Occ. Agriculture
           R/o. Warni, Tq. Shirur Kasar





           District Beed 
           (Representative of Vividh Karyakari
           Seva Sahakari Ltd. Warni,
           Tq. Shirur Kasar, Dist. Beed). 

     02    Kisandev S/o Mahadev Bade,
           Age 50 years, Occ. Agriculture
           R/o. Loni, Tq. Shirur Kasar
           District Beed 




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          (Representative of Vividh Karyakari




                                                                        
          Seva Sahakari Ltd. Loni,
          Tq. Shirur Kasar, Dist. Beed).




                                                
     03   Balasaheb S/o Rangnath Dhakane
          Age 58 years, Occ. Agriculture
          R/o. Bavi, Tq. Shirur Kasar
          District Beed 




                                               
          (Representative of Vividh Karyakari
          Seva Sahakari Ltd. Bavi,
          Tq. Shirur Kasar, Dist. Beed).

     04   Vimal Madhukar Dhakane




                                 
          Age 54 Years, Occ. Agri & Household,
          R/o. Barmhanath Yellamb, 
                    
          Tq. Shirur Kasar, District Beed 
          (Representative of Vividh Karyakari
          Seva Sahakari Ltd. Barmhanath,
          Tq. Shirur Kasar, Dist. Beed).                 Petitioner   
                   
          versus 

     01   The State of Maharashtra 
      

          Through its Secretary
          Co-operation and Textile Department, 
   



          Mantralaya, Mumbai - 32
           
     02   The Secretary,
          State Co-operative Election Authority,
          Maharashtra State, Pune.





     03   The District Co-operative Election
          Officer, Beed District Central 
          Co-operative Bank Ltd., Beed
          And Divisional Joint Registrar,





          Co-operative Societies, Aurangabad.
          Division Latur.

     04   The Chief Executive Officer,
          Beed District Central Co-operative
          Bank Ltd., Beed.                               Respondents 

     Mr. D.B. Thoke, advocate for the petitioner.
     Mr. S.K. Kadam, advocate for respondent No.7




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                                     WITH
                    (168) WRIT PETITION NO. 3966 OF 2015




                                               
     01   Shrihari S/o Shankarrao Pawar
          Age 52 years, Occ. Agriculture
          R/o. Kusalamb, Tq. Patoda, 




                                              
          District Beed 
          (Representative of Patoda Taluka
          Shetkari Kharedi Vikri Sangh Ltd.
          Patoda, Dist. Beed). 




                                  
     02   Tukaram S/o Sitaram Tupe
          Age 40 years, Occ. Service,
                      
          R/o. Patoda, Tq. Patoda, 
          District Beed 
          (Representative of Navnirman
          Shikshak-Shikshkettar Karmachari
                     
          Patsanstha Ltd. Patoda, Dist. Beed).

     03   Smt. Satyabhama W/o Limbajirao Ghule
          Age 55 years, Occ. Service,
      

          R/o. Patoda, Tq. Patoda, 
          District Beed 
   



          (Representative of Pragati
          Shikshak-Shikshkettar Karmachari
          Patsanstha Ltd. Patoda, Dist. Beed). Petitioners

          versus 





     01   The State of Maharashtra 
          Through its Secretary
          Co-operation and Textile Department, 
          Mantralaya, Mumbai - 32





           
     02   The Secretary,
          State Co-operative Election Authority,
          Maharashtra State, Pune.

     03   The District Co-operative Election
          Officer, Beed District Central 
          Co-operative Bank Ltd., Beed
          And Divisional Joint Registrar,




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           Co-operative Societies, Aurangabad.




                                                                        
           Division Latur.

     04    The Chief Executive Officer,




                                                
           Beed District Central Co-operative
           Bank Ltd., Beed.                              Respondents 

     Mr. Laxman H. Kawale, advocate for petitioners.




                                               
                                    WITH
                    (169) WRIT PETITION NO. 3967 OF 2015

     01    Nagnath Laxman Ghisewad,




                                    
           Age : 48 years, Occu: Agriculture,
           R/o : Bhokar, Tq. Bhokar,


     02
                      
           District Nanded.

           Laxman S/o Kishanrao Kulkarni,
           Age : 59 years, Occu : Retired,
                     
           R/o : Yashwant Nagar Extension,
           Pawadewadi Road, Nanded,
           District Nanded.                              Petitioners
      

           Versus
   



     01    The State of Maharashtra 
           Through its Principal Secretary,
           Co-operation and Textile Department, 
           Mantralaya, Mumbai - 32.
            





     02    The District Co-operative Election
           Officer, Nanded District Central 
           Co-operative Bank Ltd., Nanded,
           District Nanded.                              Respondents





     Mr. Pralhad D. Bachate, advocate for petitioners

                                    WITH
                    (170) WRIT PETITION NO. 3968 OF 2015

     Abarao Rajanna Sangnod,
     Age : 54 years, Occu. : Agriculture,
     R/o : Sawali, Tq. Biloli,
     District Nanded.




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     Representative of Biloli Taluka Shetkari




                                                                          
     Sahakari Kharedi Vikri Sangh Maryadit, 
     Biloli                                                Petitioner




                                                  
           Versus

     01    The State of Maharashtra, 
           Through its Principal Secretary,




                                                 
           Co-operation and Textile Department, 
           Mantralaya, Mumbai - 32.
            
     02    The District Co-operative Election
           Officer, Nanded District Central 




                                    
           Co-operative Bank Ltd., Nanded,
           District Nanded.                                Respondents
                      
     Mr. P. D. Bachate, advocate for petitioner

                                    WITH
                     
                    (171) WRIT PETITION NO. 3975 OF 2015

     Shrikant S/o Baburao More
     (Representative of Vividh Karyakari
      

     Seva Sah. Society Ltd. Dasamegaon,
     Tq. Vashi, District Osmanabad)
   



     Age : 40 years, Occu. : Agriculture,
     R/o : Dasamegaon, Tq. Vashi,
     District Osmanabad.
                                                           Petitioner





           Versus

     01    The State of Maharashtra, 
           Through its Secretary,
           Co-operation and Textile Department, 





           Mantralaya, Mumbai - 32.
            
     02    The District Co-operative Election
           Officer (Divisional Joint Registrar
           Co-operative Societies,
           Osmanabad Division, Osmanabad. 

     03    The Maharashtra State Co-operative
           Election Authority, Pune,




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           District Pune.                                  Respondents




                                                                          
     Mr. H. T. Gaikwad, advocate for petitioner




                                                  
                                    WITH
                    (172) WRIT PETITION NO. 3977 OF 2015

     Ramesh S/o Shesherao Ghule,




                                                 
     Age : Major Years, Occu : Agri,
     R/o : At Post Kelgaon, Tq. Kaij,
     Dist. Beed.
     (Representative of Vividh Karyakari
     Seva Sahkari Society Ltd. Belgaon




                                   
     Ghat, Tq. Kaij, Dist. Beed).                          Petitioner



     01
           Versus
                      
           The State of Maharashtra
           Through the Secretary,
                     
           Co-operation and Textile Department,
           Mantralaya, Mumbai

     02    The Secretary,
      

           State Co-operative Election Authority,
           Maharashtra State, Pune.
   



     03    The District Co-operative Election
           Officer, Beed District Central
           Co-operative Bank Ltd., Beed And
           Divisional Joint Registrar,





           Co-operative Societies, Latur Division,
           Latur.

     04    The Chief Executive Officer,
           Beed District Central Co-operative





           Bank Ltd., Beed.                                Respondents

     Mr. V. V. Deshmukh, advocate for petitioner

                                    WITH
                    (173) WRIT PETITION NO. 3978 OF 2015

     01    Anjanabai Uttamrao Dhage,
           Age: 40 years, Occu: Household,




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           R/o : Chirali, Tq. Biloli,




                                                                            
           District Nanded.
           Representative of Chirali Seva
           Sahakari Society, Chirali, Tq. Biloli,




                                                    
           District Nanded.

     02    Vitthalrao Piraji Karle
           Age: 55 years, Occu: Agri.,




                                                   
           R/o : Belkoni (Kd), Tq. Biloli,
           District Nanded.
           Representative of Seva Sahakari 
           Society Ltd., Belkoni (Kd), Tq. Biloli,
           District Nanded.




                                     
     03    Venkatrao Vitthalrao Jadhav,
                      
           Age: 45 years, Occu: Agri.,
           R/o : Dugaon, Tq. Biloli,
           District Nanded.
           Representative of Seva Sahakari 
                     
           Society Ltd., Hungunda, Tq. Biloli,
           District Nanded.                                  Petitioners

           Versus
      


     01    The State of Maharashtra,
   



           Through its Principal Secretary,
           Co-operation and Textile Department,
           Mantralaya, Mumbai - 32.

     02    The District Co-operative Election





           Officer, Nanded District Central
           Co-operative Bank Ltd., Nanded, 
           District Nanded.                                  Respondents

     Mr. P. D. Bachate, advocate for petitioners





                                    WITH
                    (174) WRIT PETITION NO. 3980 OF 2015

     01    Shri Vijay S/o Keshavrao Patil,
           (Representative of Vividh Karyakari
           Seva Sahkari Society Ltd. Varuda,
           Tq. and District Osmanabad)
           Age :    years, Occu. : Agriculture,




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           R/o : Varuda, Tq. & Dist. Osmanabad.




                                                                          
     02    Shri Rahul S/o Vikram Padwal,
           (Representative of Chatrapati




                                                 
           Co-operative Housing Society Ltd. 
           Osmanabad, Tq. & Dist. Osmanabad)
           Age :    years, Occu. : Agriculture,
           R/o : Osmanabad, 




                                                
           Tq. & Dist. Osmanabad.                          Petitioners

           Versus

     01    The State of Maharashtra, 




                                     
           Through its Secretary,
           Co-operation & Textile Department,
                      
           Maharashtra State, Mantralaya, 
           Mumbai - 400 032.
            
     02    The District Co-operative Election
                     
           Officer (Divisional Joint Registrar,
           Co-operative Societies,
           Aurangabad Division, Aurangabad. 
      

     03    The State Co-operative Election 
           Authority, Maharashtra State, 
   



           Pune.                                           Respondents

     Mr. L. C. Patil, advocate for petitioners

                                    WITH





                    (175) WRIT PETITION NO. 3981 OF 2015

     Sidheswar S/o Namdeo Bhaigude
     (Representative of Vividh Karyakari
     Seva Sah. Society Ltd. Dahiphal,





     Tq. Vashi, District Osmanabad)
     Age : 51 years, Occu. : Agriculture,
     R/o : Shendi, Tq. Vashi,
     District Osmanabad.
                                                           Petitioner

           Versus

     01    The State of Maharashtra, 




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           Through its Secretary,




                                                                          
           Co-operation and Textile Department, 
           Maharashtra State, Mantralaya, 
           Mumbai - 32.




                                                  
            
     02    The District Co-operative Election
           Officer (Divisional Joint Registrar,
           Co-operative Societies,




                                                 
           Osmanabad Division, Osmanabad. 

     03    The Maharashtra State Co-operative
           Election Authority, Pune,
           District Pune.                                  Respondents




                                    
     Mr. H. T. Gaikwad, advocate for petitioner
                       ig           WITH
                    (176) WRIT PETITION NO. 3986 OF 2015
                     
     Vividh Karyakari Seva Sahakari
     Sanstha Ltd., Khopati,
     Tal. Shirur (Kasar), Dist. Beed,
     Through Swapnil Bhagwat Kharmate,
      

     Age 23 years, Occ. Agri.,
     R/o Pimpalwandi, Tal. Shirur (Kasar),
   



     District Beed.                                        Petitioner

           Versus

     01    The State of Maharashtra,





           Through its Secretary,
           Co-operation Department,
           Mantralaya, Mumbai.

     02    The State Co-operative Election





           Commissioner, Maharashtra 
           State, Pune, Old Central
           Building, Pune.

     03    The Secretary, State Co-operative
           Election Authority, Maharashtra
           State, Central Building, Pune.

     04    The District Election Officer, Beed,




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           District Central Co-operative Bank




                                                                          
           Ltd., Beed and Divisional Joint
           Registrar Co-operative Societies,
           Latur, Tal. & District Beed.




                                                  
     05    The Beed District Central Co-operative
           Bank Ltd., Beed, Tal. & Dist. Beed,
           Through its Managing Director.




                                                 
     06    The District Deputy Registrar,
           Co-operative Societies, Beed,
           Tal & District Beed.                            Respondent




                                   
     Mr. S. S. Thombre, advocate for petitioner
                       ig           WITH
                    (178) WRIT PETITION NO. 3988 OF 2015

     Seva Sahakari Sanstha Ltd., 
                     
     Salinba Tq. Wadwani, District Beed, 
     Through its Member/representative
     Shri Siddheshwar Gangadhar Lange  
     Age 47 years, Occ. Agricutlure
      

     R/o. Mamla, Tq. Wadwani, District Beed                Petitioner
   



           Versus


     01    The District Co-operative Election 
           Officer @ Divisional Joint Registrar





           Co-operative Societies, Aurangabad
           District Aurangabad  

     02    The District Deputy Registrar,
           Co-operative Societies, Beed,





           Tal & District Beed.

     03    The State Co-operative Election
           Authority,  
           (Copies of respondent Nos. 1 to 3
           to be served through Office of 
           Government Pleader, Bombay
           High Court, Bench at Aurangabad)                Respondents 




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     Mr. R.J. Nirmal, advocate for petitioner

                                    WITH




                                                  
                    (179) WRIT PETITION NO. 3989 OF 2015

     Vividh Karyakari Seva Sahakari
     Sanstha Ltd., Pangari,




                                                 
     Tal. Shirur (Kasar), Dist. Beed,
     Through  Tukaram Sahebrao Ware,
     Age 61 years, Occ. Agri.,
     R/o Pangari (Ma), Tal. Shirur (Kasar) 
     District Beed.                                        Petitioner




                                    
           Versus

     01
                      
           The State of Maharashtra,
           Through its Secretary,
           Co-operation Department,
                     
           Mantralaya, Mumbai.

     02    The State Co-operative Election
           Commissioner, Maharashtra 
      

           State, Pune, Old Central
           Building, Pune.
   



     03    The Secretary, State Co-operative
           Election Authority, Maharashtra
           State, Central Building, Pune.





     04    The District Election Officer, Beed,
           District Central Co-operative Bank
           Ltd., Beed and Divisional Joint
           Registrar Co-operative Societies,
           Latur, Tal. & District Beed.





     05    The Beed District Central Co-operative
           Bank Ltd., Beed, Tal. & Dist. Beed,
           Through its Managing Director.

     06    The District Deputy Registrar,
           Co-operative Societies, Beed,
           Tal & District Beed.                            Respondent




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     Mr. S. S. Thombre, advocate for petitioner.

                                    WITH




                                               
                    (180) WRIT PETITION NO. 3990 OF 2015

     Laxman s/o Limbraj Bodale
     Age 50 years, Occ. Agriculture




                                              
     R/o Ajani (Bk), Tq. Shirpur Anantpal,
     District Latur  
     (Representative of Ajani (Bk),
     Vividh Karyakari Seva Sahakari
     Maryadit, Tq. Shirur Anantpal




                                   
     District Latur                                     Petitioner 



     01
           Versus
                      
           The State of Maharashtra,
           Through its Secretary,
                     
           Co-operation and Textile Department,
           Mantralaya, Mumbai 32. 

     02    The District Co-operative Election 
      

           Officer for Latur District, 
           Central Co-operative Bank Latur
   



           and Divisional Joint Registrar,
           Co-operative Societies Latur Division
           Latur  

     03    Vividh Karyakari Seva Sahakari





           Maryadit, Ajani (Bk), 
           Tq. Shirur Anantpal,
           District Latur
           Through its Secretary  





     04    The State Co-operative Election 
           Authority, Maharashtra State, 
           Pune                                         Respondent


     Mr. S. G. Rudrawar, advocate for petitioner

                                    WITH
                    (181) WRIT PETITION NO. 3991 OF 2015




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     Vividh Karyakari Seva Sahakari
     Sanstha Ltd., Jatnandur,
     Tal. Shirur (Kasar), Dist. Beed,




                                                  
     Through  Raosaheb Namdeo Chaudhari 
     Age 38 years, Occ. Agri.,
     R/o  Jatnandur, Tal. Shirur (Kasar) 
     District Beed.                                        Petitioner




                                                 
           Versus

     01    The State of Maharashtra,
           Through its Secretary,




                                    
           Co-operation Department,
           Mantralaya, Mumbai.

     02
                       
           The State Co-operative Election
           Commissioner, Maharashtra 
           State, Pune, Old Central
                      
           Building, Pune.

     03    The Secretary, State Co-operative
           Election Authority, Maharashtra
      

           State, Central Building, Pune.
   



     04    The District Election Officer, Beed,
           District Central Co-operative Bank
           Ltd., Beed and Divisional Joint
           Registrar Co-operative Societies,
           Latur, Tal. & District Beed.





     05    The Beed District Central Co-operative
           Bank Ltd., Beed, Tal. & Dist. Beed,
           Through its Managing Director.





     06    The District Deputy Registrar,
           Co-operative Societies, Beed,
           Tal & District Beed.                            Respondent

     Mr. S. S. Thombre, advocate for petitioner

                                    WITH 
                    (182) WRIT PETITION NO. 3992 of 2015  




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     01    Sainath Pundlik Bodkhe




                                                                        
           Age 42 yrs. Occ. Agri.
           r/o Kanakshil, Post Bazar
           Sawangi, Tq. Khultabad,




                                                
           Dist. Aurangabad.

     02    Pandharinath Prabhakar Rahane
           Age 35 yrs. Occ. Agri.




                                               
           r/o Kasabkheda, Tq. Khultabad,
           Dist. Aurangabad.

     03    Sanjay Raosaheb Warkad
           Age 45 yrs. Occ. Agri.




                                    
           r/o Khirdi Mawsala,
           Tq. Khultabad, 


           Versus
                       
           Dist. Aurangabad.                             Petitioners
                      
     01    The State of Maharashtra,
           Through the Secretary for
           Co-operation, Textile and 
           Handloom Department,
      

           Mantralaya, Mumbai - 32.
   



     02    The District Joint Registrar
           Co-operative Societies, and
           the District Co-operative 
           Election Officer, Aurangabad,
           for Elections of District Central





           Co-operative Bank Limited,
           Aurangabad, Dist. Aurangabad.                 Respondents

     Mr. P. B. Shirsath, advocate for the petitioners 





                                    WITH
                    (183) WRIT PETITION NO. 3993 of 2015  

     Sewa Sahakari Sanstha Maryadit
     Hingani, Tq. Ashti, Dist. Beed,
     Through Anita w/o Sambhaji Zambre
     Age 33 years, Occu. Agri & Household,
     Dist. Beed.                                         Petitioner




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           Versus




                                                                        
     01    The State of Maharashtra,
           Through Secretary,




                                                
           Co-operative Department,
           Mantralaya, Mumbai - 32.

     02    The State Co-operative Election 




                                               
           Commissioner, Maharashtra State, 
           Pune, Old Central Building, Pune.

     03    The Secretary,
           State Co-operative Election 




                                    
           Authority, Maharashtra State,
           Central Building, Pune.

     04
                      
           The District Election Officer,
           Beed District Central Cooperative
           Bank Ltd., Beed, and Joint
                     
           Divisional Joint Registrar
           Co-operative Societies, Latur,
           Tq. Ashti, Dist. Beed.
      

     05    Beed District Central Co-operative
           Bank Ltd. Beed, Tq. & Dist. Beed,
   



           Through its Managing Director.

     06    The District Deputy Registrar,
           Co-operative Societies Beed,
           Tq. And Dist. Beed.                           Respondents





     Mr. B. T. Bodhke, advocate for the petitioner 

                                    WITH
                    (184) WRIT PETITION NO. 3994 OF 2015





     Seva Sahakari Society Ltd. Khairgaon
     Tq. Naigaon (Kh), Dist. Nanded,
     Through its Nominee,
     Panditrao s/o Martorao Shipale
     Age 48 years, Occ. Agri.,
     R/o Khairgaon, Tq. Naigaon (Kh),
     District Nanded.                                    Petitioner




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           Versus




                                                                        
     01    The State of Maharashtra,
           Through its Secretary,




                                                
           Marketing & Textile Department,
           Mantralaya, Mumbai-32.

     02    The Returning Officer/Election




                                               
           Officer of Nanded District Central
           Co-operative Bank, and Divisional
           Joint Registrar Co-operative 
           Societies, Latur.




                                    
     03    The District Deputy Registrar,
           Co-operative Societies, Nanded,


     04
                       
           District : Nanded.

           The Maharashtra State Co-operative
           Election Authority, Central
                      
           Administrative Building,
           Shivajinagar, Pune.

     05    Nanded District Central Co-operative
      

           Bank, Head Office near Shivaji Chowk,
           Nanded, Tal. & Dist. Nanded,
   



           Through its Managing Director.                Respondents

     Mr. S. B. Ghatol Patil, advocate for petitioner

                                   WITH   





                    (185) WRIT PETITION NO. 4079 OF 2015 

     01    Tulajbhavani Jinning Pressing
           Sahakari Sanstha Maryadit, 
           Vassa, Tq. Jintur, Dist. Parbhani





           through its Member / Representative 
           Shri Annasaheb Wamanrao Kadam
           Age : 50 years, Occ : Agril., 
           R/o, Bordi, Tq. Jintur, Dist. Parbhani

     02    Navalgaon Vikas Seva Sahakri Sanstha
           Maryadit, Navalgaon, Tq. Palam, 
           Dist. Parbhani
           through its/ representative :-




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          Shri Narayanrao Sadashivrao Shinde, 




                                                                      
          Age : 58 years, Occ : Agril., 
          R/o, Navalgaon, Tq. Palam, 
          Dist. Parbhani. 




                                              
     03   Tambulgaon Vividh Karyakari Seva
          Sahkari Santha Maryadit, 
          Tambulgaon, Tq. Palam, 




                                             
          Dist. Parbhani. 
          Through its Member / Representative :-
          Sau. Saraswati Bhagwan Undare, 
          Age : 45 years, Occ : Agril., 
          R/o Tambulgaon, Tq. Palam, 




                                 
          Dist. Parbhani. 

     04
                    
          Jintur Vividh Karyakari Seva Sahkari
          Sanstha Maryadit Jintur, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :-
                   
          Shri Rajendra Babarao Thete, 
          Age : 39 years, Occ : Agril., 
          R/o, Varud, Tq. Jintur, 
          Dist. Parbhani. 
      


     05   Sos Vividh Karyakari Seva Sahkari
   



          Sanstha Maryadit Sos, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :-
          Shri Sandeep Hemantrao Shinde, 
          Age : 32 years, Occ : Agril., 





          R/o Sos, Tq. Jintur, 
          Dist. Parbhani. 

     06   Jam (Bk) Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Tq. Jintur,





          Dist. Parbhani
          through its/ representative :-
          Shri Ramesh Prabhurao Pimpalkar, 
          Age : 38 years, Occ : Agril., 
          R/o Jam (Bk), Tq. Jintur, 
          Dist. Parbhani. 

     07   Bhosi Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur




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          Dist. Parbhani.




                                                                      
          through its/ representative :-
          Shri Dnyaneshwar Bapurao Pawar, 
          Age : 45 years, Oc : Agril., 




                                              
          R/o, Bhosi, Tq. Jintur, 
          Dist. Parbhani. 

     08   Rajegaon Vividh Karyakari Seva Sahkari




                                             
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani
          through its/ representative :-
          Shri Munjabhau Narayanrao Mudhwar, 
          Age : 38 years, Occ : Agril., 




                                 
          R/o, Rajegaon, Tq. Jintur,
          Dist. Parbhani. 

     09
                    
          Vadali Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
                   
          through its/ representative :-
          Shri Narayan Ashroba Khiste, 
          Age : 55 years, Occ : Agril., 
          R/o. Vadali, Tq. Jintur, 
      

          Dist. Parbhani. 
   



     10   Malegaon (Kau) Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :-
          Smt. Annapurna Ashroba Thite, 





          Age : 55 years, Occ : Agril., 
          R/o, Malegaon (Kau), Tq. Jintur, 
          Dist. Parbhani. 

     11   Nivali (Bk) vividh Karyakari Seva Sahakari





          Sanstha Maryadit, Tq. Jintur, 
          Dist. Parbhani. 
          through its/ representative :-
          Shri. Suresh Sitaramji Khiste, 
          Age : 48 years, Occ : Agril., 
          R/o, Nivali (Bk), Tq. Jintur 
          Dist. Parbhani. 

     12   Kok Vividh Karyakari Seva Sahkari




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          Sanstha Maryadit, Tq. Jintur




                                                                    
          Dist. Parbhani. 
          through its/ representative :-
          Hamid Khan Dhule Khan Pathan, 




                                            
          Age : 55 years, Occ : Agril., 
          R/o Kok, Tq. Jintur
          Dist. Parbhani. 




                                           
     13   Marwadi Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :-
          Sau. Varshatai Ramchandra Deshmukh, 




                                
          Age : 35 years, Occ : Agril., 
          R/o, Marwadi, Tq. Jintur, 


     14
                    
          Dist. Parbhani. 

          Dhudgaon  Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
                   
          Dist. Parbhani. 
          through its/ representative :-
          Shri Vishwanath Sheshrao Raut, 
          Age : 52 year, Occ : Agril., 
      

          R/o, Dhudgaon, Tq. Jintur, 
          Dist. Parbhani. 
   



     15   Kasar Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :- 





          Shri Prasad Gangaramji Magar, 
          Age : 50 years, Occ : Agril., 
          R/o, Kasar, Tq. Jintur, 
          Dist. Parbhani. 





     16   Rohila Pimpri Vividh Karyakari Seva Sahakari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :-
          ShriGuruprasad Sudhakarappa Vasmatkar, 
          Age : 36 years, Occ : Agril., 
          R/o, Rohila Pimpri, Tq. Jintur, 
          Dist. Parbhani. 




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     17   Charthana Vividh Karyakari Seva Sahakari




                                                                    
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :--




                                            
          Shri Dnyaneshwar Nivrutti Mehetre, 
          Age : 45 yers, Occ : Agril., 
          R/o, Charthana, Tq. Jintur, 
          Dist. Parbhani. 




                                           
     18   Mola Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :-




                                
          Shri Vitthal Nanasaheb Bhagas, 
          Age : 52 years, Occ : Agril., 
                    
          R/o, Mola, Tq. Jintur, 
          Dist. Parbhani. 

     19   Devsadi Vividh Karyakari Seva Sahkari
                   
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :-
          Shri Deepak Gangadhar Tele,
      

          Age : 39 years, Occ : Agril.,
          R/o, Devsadi Tq. Jintur, 
   



          Dist. Parbhani. 

     20   Sanvangi (Malsa) Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 





          through its/ representative :-
          Shri Sundarrao Ramchandra Chavan, 
          Age : 56 years, Occ : Agril., 
          R/o, Savangi (Malsa), Tq. Jintur
          Dist. Parbhani. 





     21   Kehal Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 
          through its/ representative :-
          Sau. Mankarnabai Annasaheb Ghuge, 
          Age : 58 years, Occ : Agril., 
          R/o, Kehal, Tq. Jintur
          Dist. Parbhani. 




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     22   Gadadgavan  Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 




                                                
          through its/ representative :-
          Shri Govind Janardhan Ghuge,
          Age : 36 years, Occ : Agril., 
          R/o, Gadadgavan, Tq. Jintur




                                               
          Dist. Parbhani. 

     23   Vasar (Bk) Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Tq. Jintur
          Dist. Parbhani. 




                                  
          through its/ representative :-
          Shri Sunil Sonaji Mate, 
                     
          Age : 42 years, Occ : Agril., 
          R/o, Vazar (Bk), Tq. Jintur
          Dist. Parbhani. 
                    
     24   Mudkhed Vividh Karyakari Seva Sahkari
          Sanstha Maryadit, Palam
          Tq. Palam Dist. Parbhani. 
          through its/ representative :-
      

          Shri Devrao Shankarrao Kawade, 
          Age :: 55 years, Occ : Agril., 
   



          R/o, Mudkhed, Tq. Palam, 
          Dist. Parbhani.                       Petitioners

          Versus





     01   District Co-operative Election Officer @
          Divisional Joint Registrar, 
          Co-operative Societies, Aurangabad
          Dist. Aurangabad. 





     02   District Deputy Registrar, 
          Co-operative Societis, 
          Parbhani, Dist. Parbhani.                      Respondents


     Mr.M.S.Deshmukh, advocate for the petitioners 

                                   WITH
                   (186) WRIT PETITION NO. 4080 of 2015




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     1]    Shri Bibesen S/o Dnoba Khamkar, 
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Terkheda, Tq. Washi




                                                  
           Dist. Osmanabad. 
           Age : 55 years, Occu. Agri.
           R/o. Terkheda, Tq.- Washi, 
           District Osmanaad.                       Petitioner




                                                 
           Versus

     1]    The State of Maharashtra
           Through its Secretary, 




                                    
           Co-operation & Textile Deptt., 
           Maharashtra State, Mantralaya, 


     2]
                      
           Mumbai - 400 0032. 

           The District Co-operative Election 
           Officer ( Divisional Joint Registrar,
                     
           Co.op. Societies, Aurangabad Division, 
           Auragnabad. 

     3]    The State Co-operative Election 
      

           Authority, Maharashtra State, 
           Pune.                                           Respondents
   



     Mr.L.C.patil, advocate for the petitioner 

                                    WITH





                    (187) WRIT PETITION NO. 4081 OF 2015

     01    Daithana Vividh Karyakari Seva
           Sahakari Society Maryadit, 
           Daithana, Tq. & Dist. Parbhani





           through its member / Representative :-
           Shri Mohanrao Namdevrao Kachave, 
           Age : 45 Occu. Agril., 
           R/o, Daithana, Tq. & Dist. Parbhani. 

     02    Indrayani Gramin Bigar Sheti
           Sahakari Society Maryadit, 
           Daithana, Tq. & Dist. Parbhani
           through its member / Representative :-




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          Shri Prashant Keshavrao Kachave, 




                                                                     
          Age : 42 years, Occ : Agril., 
          R/o, Daithana, Tq. & Dist. Parbhani. 




                                             
     03   The Manvat Sahakari Kharedi Vikri
          Sangh, Manvat, Tq. Manvat, 
          Dist. Parbhani. 
          through its member / Representative :-




                                            
          Shri Pandit Munjaji Chokhat, 
          Age : 55 years,  Occ : Agril., 
          R/o, Manvat, Tq. Manvat,
          Dist. Parbhani. 




                                 
     04   Omkesh Bajipala Va Phale Utpadan 
          Va Kharedi Vikri Sahkari Sanstha
                    
          Maryadit Tandulwadi, Tq. Gangakhed
          Dist. Parbhani
          through its member / Representative :-
          Shri Ramrao Vitthal Tandale, 
                   
          Age : 57 years, Occ : Agril., 
          R/o, Tandulwadi, Tq. Gangakhed, 
          Dist. Parbhani. 
      

     05   Badwani Vikas Karyakari Seva 
          Sahakri Society Ltd., Badwani, 
   



          Tq. Gangakhed, Dist. Parbhani.
          through its member / Representative :-
          Shri Narhari Patloba Mundhe, 
          Age : 50 year, Occ : agril., 
          R/o, Badwani, Tq. Gangakhed, 





          Dist. Parbhani. 

     06   Waghdari Vikas Karyakari Seva
          Sahakari Society Ltd., Waghdari, 
          Tq. Gangakhed, Dist. Parbhani. 





          through its member / Representative :-
          Shri Dnyanoba Narayan Sanap, 
          Age : 65 years, Occ : Agril., 
          R/o, Waghdari, Tq. Gangakhed, 
          Dist. Parbhani. 

     07   Mannat Krupa Phale Va Bhipala 
          Utpadak Va Kharedi Vikri Sahkari
          Sanstha Maryadi Kodri, 




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          Tq. Gangakhed, Dist. Parbhani




                                                                    
          through its member / Representative :-
          Shri Govind Vishwanathrao Latpate, 
          Age : 40 years, Occ : Agril., 




                                            
          R/o, Kodri, Tq. Gangakhed, 
          Dist. Parbhani.

     08   Mannat Krupa Shetimal Prakriya 




                                           
          Sahkari Sanstha Maryadi Kodri, 
          Tq. Gangakhed, Dist. Parbhai
          through its member / Representative :-
          Shri Rahul Narayan Latpate, 
          Age : 45 years, Occ : Agril., 




                                 
          R/o, Kodri, Tq. Gangakhed, 
          Dist. Parbhani

     09
                    
          Mauli Phale Va Bhajipala Utpadak
          Va Kharedi Vikri Sahkari Sanstha
          Maryadi, Padegaon, Tq. Gangakhed,
                   
          Dist. Parbhani
          through its member / Representative :-
          Shri Vijay Balasaheb Niras, 
          Age : 35 years, Occ : Agril., 
      

          R/o, Padegaon, Tq. Gangakhed, 
          Dist. Parbhani. 
   



     10   Palam Taluka Sahkari Kharedi
          Vikri Sangh Maryadit Palam, 
          Tq. Palam, Dist. Parbhani. 
          through its member / Representative :-





          Shri Manik Kashinathrao Jadhav, 
          Age : 50 years, Occ : Agril., 
          R/o, Palam, Tq. Palam, 
          Dist. Parbhani. 





     11   Renuka Devi Kapus Utpadak 
          Jinning Va Pressing Sahkari Sanstha
          Maryadit, Ranisawargaon, 
          Tq. Gangakhed, Dist. Parbhani
          through its member / Representative :-
          Shri Satish Ramkishanrao Satpute, 
          Age : 25 yers, Occ : Agril., 
          R/o Isad, Tq. Gangakhed, 
          Dist. Parbhani. 




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     12   Vikas Karyakari Seva Sahkari Society
          Ltd., Pokharni (N), Tq. & Dist. Parbhan
          through its member / Representative :-




                                             
          Shri Vikas raosaheb Wagh, 
          Age : 55 years, Occ : Agril., 
          R/o, Pokharni (N), Tq. & Dist. Parbhani. 




                                            
     13   Lohgaon Vikas Karyakari Seva 
          Sahakari Society Ltd., Lohgaon, 
          Tq. & Dist. Parbhani. 
          through its member / Representative :-
          Shri Vasant Desairao Deshmukh




                                  
          Age : 45 years, Occ : Agril., 
          R/o, Lohgaon, Tq. & Dist. 


     14
          Parbhani. 
                    
          Pedgaon Vikas Karyakari Seva 
          Sahakari Society Ltd., Pedgaon, 
                   
          Tq. & Dist. Parbhani, 
          through its member / Representative :-
          Sau. Meeatai Sureshrao Varpudkar, 
          Age : 42 years, Occ : Agril., 
      

          R/o, Pedgaon, Tq. & Dist. Parbhani. 
   



     15   Krushi Karmachari Sahkari
          Credit Va Triput Society
          Maryadit Parbhani Tq. & Dist. Parbhani
          through its member / Representative :-
          Shri Sanjay Gajananrao Deshmukh, 





          Age : 55 years, Occ : Agril., 
          R/o, Parbhani, Tq. & Dist. 
          Parbhani. 

     16   Parbhani Krushi Utpana 





          Bazar Samiti Karmachari
          Sahkari Pat Sanstha Maryadit
          Parbhani, Tq. & Dist. Parbhani
          through its member / Representative :-
          Shri Suresh Yeshwantrao Talnikar, 
          Age : 55 years, Occ : Agril., 
          R/o Parbhani, Tq. & Dist. 
          Parbhani. 




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     17   Jai Tuljabhavani Mahila 




                                                                        
          Gramin Bigar Sheti Sahakari Pat 
          Sanstha Maryadit Pedgaon
          Tq. & Dist. Parbhani




                                                
          through its member / Representative :-
          Sau. Ashatai Trambakrao Deshmukh, 
          Age 40 years, Occ :  Agril., 
          R/o Pedgaon, Tq. & Dist. Parbhani. 




                                               
     18   Sadegaon Vikas Seva Sahkari
          Society Ltd., Sadegaon, 
          Tq. & Dist. Parbhani. 
          through its member / Representative :-




                                  
          Shri Gangadharrao Pandharinath More, 
          Age : 50 years, Occ : Agril., 


          Versus
                     
          R/o, Sadegaon, Tq. & Dist. Parbhani.   Petitioners
                    
     01   District Co-operative Election Officer @
          Divisional Joint Registrar, 
          Co-operative Societies, Aurangabad
          Dist. Aurangabad. 
      


     02   District Deputy Registrar, 
   



          Co-operative Societies, 
          Parbhani, Dist. Parbhani.                      Respondents


     Mr.M.S.Deshmukh, advocate for the petitioners 





                                   WITH 
                   (188) WRIT PETITION NO. 4082 OF 2015

     01   Kashinath S/o Chatrabhuj Kale, 





          (Representative of Vividh Karyakari
          Seva Sah. Society Ltd., Jhinnar, 
          Ta. Vashi, District Osmanabad)
          Age : 42 years,  Occu. Agri, 
          R/o Jhinnar, Tq. Vashi
          District Osmanabad.                            Petitioner

          Versus




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     01    The State of Maharashtra




                                                                         
           Through its Secretary, 
           Cooperation 85 Textile Deptt., 
           Maharashtra State, Mantralaya, 




                                                 
           Mumbai-32. 

     02    The District Cooperative 
           Election Officer (Divisional Joint 




                                                
           Registrar, Co-operative Societies 
           Osmanabad Division, Osmanabad

     03    The Maharashtra State Cooperative, 
           Election Authority, Pune.                      Respondents




                                   
                      
     Mr.H.T.Gaikwad, advocate for the petitioner 

                                    WITH
                    (189) WRIT PETITION NO. 4083 OF 2051
                     
     01    Shashikant S/o Kashiram Dhepe
           (Representative of Vividh Karyakari 
           Seva Sah. Society Ltd., Lakhangaon, 
      

           Tq. Vashi, District Osmanabd)
           Age : 44 years, Occu. Agri,
   



           R/o Lakhangaon, Tq. Vashi, 
           District Osmanabad.                            Petitioner

           Versus





     01    The State of Maharashtra
           Through its Secretary, 
           Cooperation 85 Textile Deptt., 
           Maharashtra State, Mantralaya, 
           Mumbai-32. 





     02    The District Cooperative 
           Election Officer (Divisional Joint 
           Registrar, Co-operative Societies 
           Osmanabad Division, Osmanabad

     03    The Maharashtra State Cooperative, 
           Election Authority, Pune.                      Respondents




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     Mr.H.T.Gaikwad, advocate for the petitioner 

                                  WITH 




                                              
                  (190) WRIT PETITION NO. 4084 OF 2015

     01    Shri Satish S/o Manikrao Birajdar, 
           (Representative of Vividh Karyakari Seva




                                             
           Sahakari Society Ltd., Balsur, Tq-Omerga
           District Osmanabad. 
           Age 55 years,  Occu. Agri.
           R/o Balsur, Tq-Omerga, Dist. Osmanabad. 




                                   
     02    Shri Sanjay S/o Bhanudas Mane, 
           (Representative of Vividh Karyakari Seva
                     
           Sahakari Society Ltd., Bedga Tq-Omerga
           District Osmanabad. 
           Age 45 years,  Occu. Agri.
           R/oBedga, Tq-Omerga, Dist. Osmanabad. 
                    
     03    Sow. Komal w/o Pratprao Mohite, 
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Vantal Tq-Omerga
      

           District Osmanabad. 
           Age 42 years,  Occu. Agri.
   



           R/o Vantal, Tq-Omerga, Dist. Osmanabad. 

     04    Shri Kiran S/o Pralhad Bhosale,  
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Rampur Tq-Omerga





           District Osmanabad. 
           Age 4o years,  Occu. Agri.
           R/o Rampur, Tq-Omerga, Dist. Osmanabad. 

     05    Shri Culchand S/o Naryan Sonwane, 





           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Kavtha Tq-Omerga
           District Osmanabad. 
           Age 44 years,  Occu. Agri.
           R/o Kavtha, Tq-Omerga, Dist. Osmanabad. 

     06    Shri Kailash S/o Chitaman Shinde,  
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Trikoli Tq-Omerga




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          District Osmanabad. 




                                                                       
          Age 52 years,  Occu. Agri.
          R/o Trikoli, Tq-Omerga, 
          Dist. Osmanabad. 




                                               
     07   Shri Vilas Kashinath Jadhav, 
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Mahalingraiwadi




                                              
          Tq-Omerga,District Osmanabad. 
          Age 49 years,  Occu. Agri.
          R/o Mahalingraiwadi, Tq-Omerga, 
          Dist. Osmanabad. 




                                  
     08   Shri Devidas S/o Devrao Jomde, 
          (Representative of Vividh Karyakari Seva
                    
          Sahakari Society Ltd., Tugao Tq-Omerga
          District Osmanabad. 
          Age 65years,  Occu. Agri.
          R/o Tugao, Tq-Omerga, 
                   
          Dist. Osmanabad. 

     09   Shri Mahesh S/o Sidram Jadhav,  
          (Representative of Vividh Karyakari Seva
      

          Sahakari Society Ltd., Sundarwaid Tq-Omerga
          District Osmanabad. 
   



          Age 29years,  Occu. Agri.
          R/o Sundarwadi, Tq-Omerga, 
          Dist. Osmanabad. 

     10   Shri Shivaji S/o Apparao Sagve,  





          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Kalnimbala Tq-Omerga
          District Osmanabad. 
          Age 53 years,  Occu. Agri.
          R/o Kalnimbala, Tq-Omerga, 





          Dist. Osmanabad. 

     11   Smt. Malanbai w/o Malhari Swami, ,  
          (Representative of Vividh Karyakari Seva
          Sahakari Society Ltd., Kaldevnimbala Tq-Omerga
          District Osmanabad. 
          Age 65 years,  Occu. Agri.
          R/o Kaldevimbala, Tq-Omerga, 
          Dist. Osmanabad. 




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     12    Shri Shahajirao S/o Dattatray Patil  
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Jekekur Tq-Omerga




                                              
           District Osmanabad. 
           Age 32 years,  Occu. Agri.
           R/o Jakekur, Tq-Omerga, 
           Dist. Osmanabad. 




                                             
     13    Shri Pandurang S/o Tatyarao Surhawanshi,  
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd.,Babalsur Tq-Omerga
           District Osmanabad. 




                                   
           Age 60 years,  Occu. Agri.
           R/o Babalsur, Tq-Omerga, 


     14
                     
           Dist. Osmanabad. 

           Shri Suresh S/o Manikrao Birajdar, 
           (Representative of Bhausaheb Birajdra Sahakari Sakar 
                    
           Karkhana Ltd., Samudral, Tq-Omerga
           Dist. Osmanabad
           Age 51 years,  Occu. Agri.
           R/o Balsur, Tq-Omerga, 
      

           Dist. Osmanabad.                        Petitioners
   



           Versus

     01    The State of Maharashtra
           Through its Secretary, 
           Co-operation & Textile Deptt., 





           Maharashtra State, Mantralaya, 
           Mumbai - 400 032. 

     02    The District Co-operative Election 
           Officer (Divisional Joint Registrar, 





           Co.op. Societies, Aurangabad Division,
           Aurangabad.

     03    The State Cooperative Election
           Authority, Maharashtra State, 
           Pune.                                           Respondents


     Mr.S.S.Dande, advocate for the petitioner 




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                                 WITH 
                 (191) WRIT PETITION NO. 4085 OF 2015 




                                             
     01   Shri Sanjay S/o Vithalrao Patil, 
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Khamaswadi, 
          Tq-Kalamb, Dist. Osmanabad




                                            
          Age    years, Occu. Agri. 
          R/o Khamswadi, Tq.- Kalamb, 
          Dist. Osmanabad. 

     02   Saw. Rukhminbai W/o Hanmant Awad,  




                                 
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Awad Shirpura, 
                    
          Tq-Kalamb, Dist. Osmanabad
          Age    years, Occu. Agri. 
          R/o Awad Shirpura, Tq.- Kalamb, 
          Dist. Osmanabad. 
                   
     03   Shri Ramesh S/o Vishwanath Gaikwad,
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Ekurka 
      

          Tq-Kalamb, Dist. Osmanabad
          Age    years, Occu. Agri. 
   



          R/o Ekurka, Tq.- Kalamb, 
          Dist. Osmanabad. 

     04   Shri Dnydev S/o Narhari Bikkad, 
          (Representative of Vividh Karyakari





          Seva Sahakari Society Ltd., Bavula, 
          Tq-Kalamb, Dist. Osmanabad
          Age    years, Occu. Agri. 
          R/o Bavula Tq.- Kalamb, 
          Dist. Osmanabad. 





     05   Shri Deelip S/o Bansi Kapse, 
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Gaurgao, 
          Tq-Kalamb, Dist. Osmanabad
          Age    years, Occu. Agri. 
          R/o Gaurgao Tq.- Kalamb, 
          Dist. Osmanabad. 




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     06   Shri Umesh S/o Janakrao Dhekne, 




                                                                       
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Vadgao (s) 
          Tq-Kalamb, Dist. Osmanabad




                                               
          Age    years, Occu. Agri. 
          R/o Vadgao (S) Tq.- Kalamb, 
          Dist. Osmanabad. 




                                              
     07   Shri Dhondiba S/o Mahadu Mete, 
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Nipani, 
          Tq-Kalamb, Dist. Osmanabad
          Age    years, Occu. Agri. 




                                  
          R/o Nipani Tq.- Kalamb, 
          Dist. Osmanabad. 

     08
                    
          Shri Vikas S/o Kisanrao Barkul,
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Yermala, 
                   
          Tq-Kalamb, Dist. Osmanabad
          Age    years, Occu. Agri. 
          R/o Yermala Tq.- Kalamb, 
          Dist. Osmanabad. 
      


     09   Shri Achut S/o Himatrao Bavale,  
   



          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Gaurgao, 
          Tq-Kalamb, Dist. Osmanabad
          Age    years, Occu. Agri. 
          R/o Gaurgao Tq.- Kalamb, 





          Dist. Osmanabad. 

     10   Saw. Kranti W/o Shivaji Lakde, 
          (Representative of Vividh Karyakari
          Seva Sahakari Society Ltd., Saundana (Amba)





          Tq-Kalamb, Dist. Osmanabad
          Age    years, Occu. Agri. 
          R/o Saundana (Amba) Tq.- Kalamb, 
          Dist. Osmanabad.                        Petitioners

          Versus

     01   The State of Maharashtra, 
          Through its Secretary, 




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           Co-operation & Textile Deptt., 




                                                                            
           Maharashtra State,Mantralaya, 
           Mumbai- 400 032. 




                                                    
     02    The District Co-operative Officer, 
           Election Officer (Divisional Joint 
           Registrar, Co.op. Societies, Aurangabad 
           Division, Aurangabad 




                                                   
     03    The State Co-operative Election
           Authority, Maharashtra State, 
           Pune.                                             Respondents




                                     
     Mr. L.C. Patil, advocate for the petitioner 
                       ig          WITH 
                   (192) WRIT PETITION NO. 4088 OF 2015
                     
     01    Shri Shivaji S/o Yeshwantrao Naikwadi, 
           (Representative of Vividh Karyakari Seva 
           Sahakari Society Ltd., Ter,  
           Tq. & Dist. Osmanabad. 
      

           Age    Years, Occu Agri. 
           R/o. Ter, Tq & Dist. Osmanabad.
   



     02    Sopan S/o Hanumant Kate,, 
           (Representative of Vividh Karyakari Seva 
           Sahakari Society Ltd., Dhutta,  
           Tq.  & Dist. Osmanabad, 





           Age    Years, Occu Agri. 
           R/o.Dhutta  Tq & Dist. Osmanabad.

     03    Shri Shahaji S/o Parasram Wagh, 
           (Representative of Vividh Karyakari Seva 





           Sahakari Society Ltd., Kasbe Tadvale
           Tq. & Dist. Osmanabad 
           Age    Years, Occu Agri. 
           R/o. Kasbe Tadvale, 
           Tq & Dist. Osmanabad.

     04    Shri Ramesh S/o Uttreshwar Gheware, 
           (Representative of Vividh Karyakari Seva 
           Sahakari Society Ltd., Wanewadi




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          Tq. & Dist. Osmanabad 




                                                                      
          Age    Years, Occu Agri. 
          R/o. Wanewadi, 
          Tq & Dist. Osmanabad.




                                              
     05   Shri Ramkisan S/o Janardhan Akoskar,  
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Kolewadi




                                             
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Kolewadi,  
          Tq & Dist. Osmanabad.




                                     
     06   Saw. Joyti W/o Nitin Patil, 
          (Representative of Vividh Karyakari Seva 
                    
          Sahakari Society Ltd., Wadgao (S), 
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Deokurali, Tq- Tuljapur 
                   
          Dist. Osmanabad.

     07   Shri Jalindher S/o Kondiba Magar, 
          (Representative of Vividh Karyakari Seva 
      

          Sahakari Society Ltd., Shigoli
          Tq. & Dist. Osmanabad 
   



          Age    Years, Occu Agri. 
          R/o. Shigoli, 
          Tq & Dist. Osmanabad.

     08   Shri Satish S/o Satynarayan Dandnaik, 





          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Kini,
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Kini, 





          Tq & Dist. Osmanabad.

     09   Shri Shivaji S/o Vittal Hajgude,  
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd.,Ramwadi
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Ramwadi, Tq- Tuljapur
          Dist. Osmanabad.




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     10   Shri Rumchand S/o Dagdu Dongare 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Mohtarwadi, 




                                             
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Mohtawardi, 
          Tq & Dist. Osmanabad.




                                            
     11   Shri Manogat S/o Ratnakar Singire, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Khamgao,
          Tq. & Dist. Osmanabad 




                                 
          Age    Years, Occu Agri. 
          R/o. Khamgao, 


     12
                    
          Tq & Dist. Osmanabad.

          Shri Anil S/o Vasantrao Kale, 
          (Representative of Vividh Karyakari Seva 
                   
          Sahakari Society Ltd., Palsap, 
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Pasalp,  
      

          Tq & Dist. Osmanabad.
   



     13   Shri Hanumant S/o Mukund Dhage, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Takli Dhoki, 
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 





          R/o. Takli Dhoki, 
          Tq & Dist. Osmanabad.

     14   Shri Nanasaheb S/o Mahadeo Kadam, 
          (Representative of Vividh Karyakari Seva 





          Sahakari Society Ltd., Bembali, 
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Bembali, 
          Tq & Dist. Osmanabad.

     15   Shri Ramkisan S/o Shivaji Magar, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Wagoli,




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          Tq. & Dist. Osmanabad 




                                                                      
          Age    Years, Occu Agri. 
          R/o. Wagholi, 
          Tq & Dist. Osmanabad.




                                              
     16   Shri Dayanand S/o Prabhakar Shinde, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd.,Sangavi,




                                             
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Sangavi, 
          Tq & Dist. Osmanabad.




                                     
     17   Shri Deelip S/o Namdeo Solankar, 
          (Representative of Vividh Karyakari Seva 
                    
          Sahakari Society Ltd., Davutpur, 
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Davutpur, 
                   
          Tq & Dist. Osmanabad.

     18   Sri Shuhash S/o Keshavrao Patil, 
          (Representative of Jai Tuljabhavani Urban
      

          Co-operative Bank, Osmanabad. 
          Tq. & Dist. Osmanabad 
   



          Age    Years, Occu Agri. 
          R/o. Osmanabad, 
          Tq & Dist. Osmanabad.

     19   Shri Balkrushna S/o Vishwambar Patil, 





          (Representative of Rajshri Shahu Gramin 
          Bigar Sakari Pat Sanstaltd, Irla
          Tq. & Dist. Osmanabad 
          Age    Years, Occu Agri. 
          R/o. Irla, 





          Tq & Dist. Osmanabad.


     20   Shri Shrikant S/o Ganpatrao Sakhare, 
          (Representative of Mahatma Basweshwar Nagri
          Sakari Pat Santha Ltd., Osmanabad.
          Age :   Years, Occu. Agri., 
          R/o Osmanabad, 
          Tq and Dist. Osmanabad.




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     21   Shri Udhavrao S/o Ramrao Patil, 
          (Representative of Osmanabad Taluka 
          Shetkari Sakhari Khredi Vikri Sangh Ltd., 




                                              
          Osmanabad, Tq. & Dist. Osmanabad. 
          Age   Yes, Occu. Agri. 
          R/o. Osmanabad, 
          Tq. & Dist. Osmanabad




                                             
     22   Shri Vikram S/o Manikrao Patil,
          (Representative of Dr. Padamsighji Patil Nagri
          Sakari Pat Sansta ltd., Osmanabad. 
          Age    Years, Occu. Agri., 




                                  
          R/o. Osmanabad, 
          Tq. & Dist. Osmanabad 

     23
                    
          Shri Prabhavati W/o Ramesh Bhosle, 
          (Representative of Yeshwant Sakari Dudh
          Utbidak Sansta ltd., Yedshi, 
                   
          Tq. &Dist. Osmanabad. 
          Age    Years, Occu. Agri., 
          R/o. Yedshi, 
          Tq. & Dist. Osmanabad  
      


     24   Shri Shashikant S/o Panditrao Nibalkar, 
   



          ( Representative of Vakil Nagri
          Skari Pat Sansta Ltd., Osmanabad, 
          Tq. & Dist. Osmanabad.
          Age       Years,  Occu. Agri., 
          R/o. Osmanabad, 





          Tq. & Dist. Osmanabad.

     25   Shri Suresh S/o Shivram Naiknavre, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Higlajwadi, 





          Tq. & Dist. Osmanabad. 
          Age     Years, Occu. Agri
          R/o Higlawadi, 
          Tq. & Dist. Osmanabad. 

     26   Saw. Sureka S/o Tanaji Gaikwad, 
          (Representative of Vividh Karyakari Seva 
          Sahakari Society Ltd., Takli Bebli, 
          Tq. & Dist. Osmanabad 




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           Age    Years, Occu Agri. 




                                                                          
           R/o. Bebli,
           Tq & Dist. Osmanabad.




                                                  
     27    Khanderao S/o Vasant Shinde,  
           (Representative of Vividh Karyakari Seva 
           Sahakari Society Ltd., Arni, 
           Tq. & Dist. Osmanabad 




                                                 
           Age    Years, Occu Agri. 
           R/o. Arni,  
           Tq & Dist. Osmanabad.                     Petitioners

           Versus




                                      
     01    The State of Maharashtra, 
                      
           Through its Secretary, 
           Co-operation & Textile Deptt., 
           Maharashtra State, Mantralaya, 
           Mumbai - 400 032.
                     
     02    The District Co-operative 
           Election Officer (Divisional 
           Joint Registrar, Co.Op. Societies
      

           Aurangabad Division, 
           Aurangabad. 
   



     03    The State Co-operative Election 
           Authority, Maharashtra Sate, 
           Pune.                                           Respondents





     Mr.L.C.patil, advocate for the petitioner 

                                    WITH 
                    (193) WRIT PETITION NO. 4174 of 2015  





     01    Sudhir s/o Parshwanath Durugkar, 
           Representative of Shirural Anantpal
           Vividh Karkari Seva Sah. Society,
           Tq. Shirur Anantpal, District -Latur
           Age : 45 years, Occu. Agril., 
           R/o Shirur Anantpal, District Latur 

     02    Mrs. Padminibai w/o Suryabhan Patil, 




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           Representative of Thergaon




                                                                           
           Vividh Karkari Seva Sah. Society,
           Tq. Shirur Anantpal, District -Latur
           Age : 50 years, Occu. Agril., 




                                                   
           R/o Tehrgaon, Tq. Shirur Anantpal
           District Latur 

     03    Sayyed Siraj Gayyaj Ali, 




                                                  
           Representative of Ankulga
           Vividh Karkari Seva Sah. Society,
            Age : 48 years, Occu. Agril., 
           R/o  Ankulga, Tq. Shirur Anantpal,
           District Latur.




                                    
     04
                       
           Kalyanrao Chandarrao Barge, 
           Representative of Sakol
           Vividh Karkari Seva Sah. Society,
           Age : 55 years, Occu. Agril., 
                      
           R/o Sakol, Tq. Shirur Anantpal, 
           District Latur                                   Petitioners

           Versus
      


     01    The State of Maharashtra
   



           Through its Secretary, 
           Co-operation & Textile Deptt., 
           Maharashtra State, Mantralaya
           Mumbai - 400 032.





     02    The District Cooperative Election 
           Officer (Divisional Joint Registrar, 
           Co.op.  Societies, Latur Division, 
           Latur) Election for DCC Bank Ltd., 
           Latur                                              Respondents





     Mr.N.P.Patil-Jamalpurkar, advocate for the petitioner 

                                    WITH 
                    (194) WRIT PETITION NO.  4175 OF 2015 

     01    Murhari S/o Vishwanath Mane, 
           Representative of Lasona Vividh 
           Karyakari Seva Sah. Society, 




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          Tq. Devani, Distinct Latur




                                                                       
          Age : 45 years, Occu. Agril., 
          R/o. Lasona, Tq. Devani,
          District Latur. 




                                               
     02    Kishan s/o Mahadappa Gaikwad, 
          Representative of Anandwadi Vividh 
          Karyakari Seva Sah. Society, 




                                              
          Tq. Devani, District Latur
          Age : 62 years, Occu. Agril., 
          R/o. Anandwadi,  Tq. Devani,
          District Latur.




                                   
     03   Sow. Savita Subhashrao Borole, 
          Representative ofAjani Vividh 
                     
          Karyakari Seva Sah. Society, 
          Tq. Devani, District Latur
          Age : 45 years, Occu. Agril., 
          R/o. Ajani, Tq. Devani,
                    
          District Latur.

     04   Dharamveer Dattugir Giri, 
          Representative of Devani (Kh.) Vividh 
      

          Karyakari Seva Sah. Society, 
          Tq. Devani, District Latur
   



          Age : 60 years, Occu. Agril., 
          R/o. Devni (kh), Tq. Devani,
          District Latur.

     05   Madhavrao Kashnathappa Dhanure, 





          Representative of Devni (Bk) Vividh 
          Karyakari Seva Sah. Society, 
          Tq. Devani, District Latur
          Age : 55 years, Occu. Agril., 
          R/o. Devani (Bk), Tq. Devani,





          District Latur.

     06   Gangabai Manmathappa Patil 
          Representative of Valandi Vividh 
          Karyakari Seva Sah. Society, 
          Tq. Devani, District Latur
          Age : 62 years, Occu. Agril., 
          R/o.Valandi, Tq. Devani,
          District Latur.




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     07    Shankarrao Hanumantrao Hude,
           Representative of Kavthala Vividh 
           Karyakari Seva Sah. Society, 




                                                 
           Tq. Devani, District Latur
           Age : 51 years, Occu. Agril., 
           R/o. Kavthala, Tq. Devani,
           District Latur.




                                                
     08    Ganpat Vyankatrao Biradar, 
           Representative of Dhanegaon Vividh 
           Karyakari Seva Sah. Society, 
           Tq. Devani, District Latur




                                    
           Age : 60 years, Occu. Agril., 
           R/o. Dhanegaon, Tq. Devani,


           Versus
                      
           District Latur.                                Petitioners
                     
     01    The State of Maharashtra
           Through its Secretary, 
           Co-operation & Textile Deptt., 
           Maharashtara Sate, Mantralaya, 
      

           Mumbai-400 032.  
   



     02    The District Cooperative 
           Election Officer (Divisional Joint 
           Registrar, Co.op.  Societies, 
           Latur Division, Latur).                        Respondents





     Mr.N.P.Patil-Jamalpurkar, advocate for the petitioner 

                                    WITH 
                    (195) WRIT PETITION NO.4194 OF 2015 





     01    Vithal S/o Parasram Satpute, 
           (Representative of Vividha Karyakari
           Seva Sahakari Sanstha Ltd., 
           Ghodaki, Tq. Vashi, District Osmanabad)
           Age : 40 years, Occu. Agri., 
           R/o Godaki, Tq. Vashi, 
           District Osmanabad.                     Petitioner

           Versus




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     01    The State of Maharashtra
           Through its Secretary, 
           Cooperation 85 Textile Deptt., 




                                                   
           Maharashtra State, Mantralaya, 
           Mumbai - 400 032. 

     02    The District Cooperative Election 




                                                  
           Officer (Divisional Joint Registrar, 
           Co-operative Societies, 
           Osmanabad Division, Osmanabad. 

     03    The Maharashtra State Cooperative




                                    
           Election Authority, Pune, Dist. Pune             Respondents
                      
     Mr.H.T.Gaikwad, advocate for the petitioner 

                                    WITH
                     
                    (196) WRIT PETITION NO. 4198 OF 2015


     01    Shrishail S/o Gunvantappa Karbhari, 
      

           (Representative of Jevil Education Sahakari
           Pat Society Ltd. Jevli, 
   



           Tq. Lohara, Dist. Osmanabad..
           Age 51 years, Occu. Service, 
           R/o. Jevli, Tq. - Lohara, 
           Dist. Osmanabad.                         Petitioner





           Versus

     01    The State of Maharashtra, 
           Through its Secretary, 
           Co-operation & Textile Deptt., 





           Maharashtra State, Mantralaya, 
           Mumbai- 400 032. 

     02    The District Co-operative Election 
           Officer (Divisional Joint Registrar,
           Co.Op. Societies, Aurangabad Division, 
           Aurangabad. 

     03    The State Co-operative Election 




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           Authority, Maharashtra State, 




                                                                        
           Pune.                                         Respondents

     Mr.N.R.Pawade, advocate for the petitioner 




                                                
                                    WITH 
                    (197) WRIT PETITION NO.4208 OF 2015  




                                               
     01    Sau. Kaushalyabai Bhimrao Khandagale
           Age : 49 Years, Occu. : Agriculturist, 
           Delegates of Pimpri Nirgudi, V.K.S.S. Ltd., 
           R/o : Pimpri Nirgudi, Talua : Khultabad
           District : Aurangabad. 




                                    
     02    Subhash Uttamsing Nimroth, 
                       
           Age : 38 years, Occu. : Agriculturist, 
           Delegates of Chincholi V.K.S.S. Ltd., 
           R/o : Chincholi, Taluka : Khultabad,
           District : Aurangabad.                        Petitioners
                      
           Versus

     01    The State of Maharashtra, 
      

           Through its Secretary for Co-operation
           Textile and Handloom Department, 
   



           Mantralaya, Mumbai-32. 


     02    The Divisional Joint Registrar, 
           Co-operative Societies, Aurangabad 





           AND The District Co-operative Election Officer,
           for holding the Elections of 
           Aurangabad District Central Co-op. Bank Ltd., 
           Aurangabad.                               Respondents





     Mr.P.B.Shirsath, advocate for the petitioner 

                                     WITH
                    (198) WRIT PETITION NO. 4214 OF 2015  

     Bhagwan Shikshak Va Shikshaketar
     Sahakari Pat Sanstha Ltd., Kingaon,
     Tq. Ahmedpur, Dist. Latur 
     Through its Chairman, 




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     Bhaskar s/o Ramkishan Tandale, 




                                                                        
     Aged 55 year, Occu : Service.,
     R[o. Chikli, Tq. Ahmedpur, 
     Dist. Latur.                                        Petitioner




                                                
           Versus

     01    The State of Maharashtra, 




                                               
           Through the Secretary, 
           In the Department o Co-operation 
           Mantralaya, Mumbai-32. 

     02    The State Co-operative Election 




                                    
           Commissioner, Maharashtra State, 
           Pune, Old Central Building, Pune. 

     03
                       
           The Secretary, 
           State Co-operative Election Authority, 
           Maharashtra State, Central Building, 
                      
           Pune. 

     04    The District Election Officer, 
           Latur District Central Co-operative 
      

           Bank Lgtd., Latur and Divisional 
           Joint Registrar, Co-operative Societies, 
   



           Latur.  Tq. & Dist. Nanded. 

     05    The Latur  District Central Co-operative 
           Bank Ltd., Latur, Tq. & Dist. 
           Latur. 





           Throguh its Managind Director 

     06    The District Deputy Registrar, 
           Co-operative Societies, Latur, 
           Tq. & Dist. Latur.                            Respondents





     Mr.V.M.Maney, advocate for the petitioner 

                                    WITH 
                    (199) WRIT PETITION NO. 4215 OF 2015 

     The Vikas Cooperative Bank Ltd., 
     Latur, Tq. & District Latur




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     Through its Chief Executive Officer, 




                                                                          
     Syed Yousufuddin S/o Shafiuddin Mashayak
     Age : 59 years, Occu. : Service, 
     R/o : Latur, Tq. & District Latur.                    Petitioner




                                                  
           Versus

     01    The State of Maharashtra,




                                                 
           Through its Principal Secretary, 
           Cooperation and Textile Department, 
           Mantralaya, Mumbai-32. 

     02    The District Cooperative Election Officer, 




                                    
           Latur District Central Cooperative Bank Ltd., 
           Latur, District Laur. 

     03
                      
           The Latur District Central Cooperative 
           Bank Ltd., Latur, Tq. & District Latur, 
           Through its Managing Director.                  Respondents
                     
     Mr.H.V.Patil, advocate for the petitioner 
      


                                    WITH 
   



                    (200) WRIT PETITION NO. 4228 OF 2015

     Balu s/o Digambar Nagargoje, 
     Age : 37 years, Occ:- Agri
     R/o: Dampuri, Tq. Gangakhed, 





     Dist. Parbhani. 
     (representative of Vividh Karyakari 
     Seva Sahakari Sanstha Ltd., 
     Dampuri, Tq. Gangakhed 
     Dist. Parbhani. )                                     Petitioner





           Versus

     01    The State of Maharashtra
           Through th Secretary, 
           Co-operation and Textile Department, 
           Mantralaya, Mumbai. 

     02    The Secretary, 




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           State Co-operative Election Authority, 




                                                                       
           Maharashtra State, Pune. 

     03    The District Co-operative Election Officer, 




                                               
           Parbhani District Central  Co-operative Bank 
           Ltd., Parbhani AND Divisional Joint Registrar, 
           Cooperative Societies, Aurangabad
           Division, Aurangbad. 




                                              
     04    The Chief Executive Officer, 
           Parbhani  District Central Co-operative Bank
           Ltd., Parbhani.                           Respondents




                                   
     Mr.K.J.Suryawanshi, advocate for the petitioner 
                      ig          WITH
                  (201)  WRIT PETITION NO. 4324 OF 2015

     Shivaji S/o Marotirao Mote, 
                    
     Age 47 yers, Occ. Agril / The member of 
     Beed District Majoor Sahakari Sanstha Ltd., 
     Beed.  R/o. Mote Galli, Tq. Georai, 
     Dist. Beed.                                        Petitioner
      


           Versus
   



     01    The State of Maharashtra
           through its Member Secretary, 
           Department of Cooperative,
           Mantralaya, Mumbai -32. 





     02    The District Registrar, 
           Maharashtra Co-operative Societies, 
           Beed, Tqt. & Dist. Beed. 





     03    The District Deputy Registrar, 
           Maharashtra Co-operative Societies, 
           Beed, Head Office, Beed. 

     04    The District Co-operative Bank Ltd., 
           Beed, Head Office, Beed. 

     5]    The Election Officer, 
           The District Co-operative Bank, Beed.        Respondents




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     Mr.S.G.Magre, advocate for the petitioner 




                                                  
                                  WITH 
                 (202)   WRIT PETITION NO. 4325 OF 2015 

     01    Shri Karbhari S/o Kadu Golande, 




                                                 
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Limbe Jalgaon,
           Tq-Gangapur, Dist. Aurangabad. 
           Age : 48 years, Occu. Agri., 
           R/o Limbe Jalgaon, Tq-Gangapur,




                                   
           District Aurangabad.  

     02
                     
           Shri Sudam S/o Ambadas Patekar, 
           (Representative of Vividh Karyakari Seva
           Sahakari Society Ltd., Turkabad
           Tq-Gangapur, Dist. Aurangabad. 
                    
           Age : 35 years, Occu. Agri., 
           R/o Turkabad, , Tq-Gangapur,
           District Aurangabad.                     Petitioners
      

           Versus
   



     01    The State of Maharashtra, 
           Through its Secretary, 
           Co-operation & Textile Deptt., 
           Maharashtra State, Mantralaya, 
           Mumbai - 400 032. 





     02    The District Cooperative 
           Election Officer (Divisional
           Joint Registrar, Co.Op. Societies, 
           Aurangabad Division, Aurangabad.





     03    The State Co-operative Election 
           Authority, Maharashtra State, 
           Pune.                                           Respondents

     Mr.V.D.Sapkal, advocate for the petitioner 

                                  WITH 
                 (203)  WRIT PETITION NO. 4359 OF 2015 




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     Santosh s/o Kashinath Pandilwar
     Age- 42 years, Occ-Agriculture, 
     R/o : Degloor, Tq. Degloor, 




                                               
     Dist. Nanded.                                      Petitioner

          Versus




                                              
     01   State of Maharashtra, 
          Through its Secretary, 
          Co-operation Department, 
          Mantralaya, Mumbai-32. 




                                  
     02   State Cooperative Election Authority, 
          2nd floor, New Central Building, 
                     
          Ambedkar Wellesly Rd, Pune, 
          Maharashtra 411001. 

     03   Divisional Joint Registrar
                    
          Co-operative Societies, Latur Division,
          Latur, and Returning officer for election of 
          Nanded District Central Co-operative Bank Ltd., 
          Central administrative Building, 
      

          Second floor, Latur.                        Respondents
   



     Mr.Umakant B. Deshmukh, advocate for the petitioner 

                                  WITH 
                   (204) WRIT PETITION NO. 4391 OF 2015 





     Gangadhar s/o Iranna Panchal
     Age 68 years, Occ- Agriculture
     R/o : Kawalgadda, Tq. Degloor, 
     Dist. Nanded                                                Petitioner





          Versus

     01   State of Maharashtra, 
          Through its Secretary, 
          Co-operation Department, 
          Mantralaya, Mumbai-32. 

     02   State Cooperative Election Authority, 
          2nd floor, New Central Building, 




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           Ambedkar Wellesly Rd, Pune, 




                                                                       
           Maharashtra 411001. 

     03    Divisional Joint Registrar




                                               
           Co-operative Societies, Latur Division,
           Latur and Returning officer for election of 
           Nanded District Central Co-operative Bank Ltd., 
           Central administrative Building, 




                                              
           Second floor, Latur.                         Respondents

     Mr.U.B.Deshmukh, advocate for the petitioner 

                                  WITH 




                                   
                 (205)   WRIT PETITION NO. 4403 OF 2015
                     
     Ashokrao s/o Dhondbarao Surose, 
     Age : 50 years, Occ. Agri., 
     R/o Shirad, Tq. Hadgaon, 
     Dist. Nanded. 
                    
     (Representative of Shirad Vividh
     Karyakari Seva Sahakari Maryadit, 
     Tq. Hadgaon, Dist. Nanded)                         Petitioner
      

           Versus
   



     01    The State of Maharashtra
           Through its Secretary, 
           Co-operation and Textile Department, 
           Mantralaya, Mumbai-32. 





     02    The District Co-operative Election
           Officer for Nanded District Central 
           Co-operative Bank Nanded and 
           Divisional Joint Registrar, 
           Co-operative Societies Latur Division, 





           Latur 

     03    Vividh Karyakari Seva Sahakari
           Maryadit, Shirad, Tq. Hadgaon, 
           Dist. Nanded 
           Through its Secretary                        Respondents

     Mr.S.G.Rudrawar, advocate for the petitioner 




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                                  WITH 




                                                                       
                 (206)   WRIT PETITION NO. 4411 OF 2015 

     Seva Sahakari Society Ltd., 




                                               
     Somthana (Umri Pati), 
     Ttq. Umri, Dist. Nanded 
     through its Representative :-
     Shri Ananda Vithal Chintake, 




                                              
     Age : 34 years, Occ : Agril., 
     R/o, Somthana Tq. Umri, 
     Dist. Nanded.                                      Petitioner

           Versus




                                     
     01    District Co-operative Election Officer @
                     
           Divisional Joint Registrar, 
           Cooperative Societies, Latur, 
           Dist. Latur. 
                    
     02    State Co-operative Election 
           Authority, Maharashtara State, 
           Pune.                                        Respondents
      


     Mr.M.S.Deshmukh, advocate for the petitioner 
   



                                   WITH
                 (207)   WRIT PETITION NO. 4412 OF 2015 

     Bhaurao S/o Vitthal Bagal, 





     Age :- 60 years, Occ. Agri., 
     R/o Shibdari, Tq. Hadgaon, 
     Dist. Nanded. 
     (Representative of Shibdari
     Vividh Karyakari Seva Sahakari





     Maryadit, Tq. Hadgaon, 
     Dist. Nanded )                                     Petitioner

           Versus

     01]   The State of Maharashtra
           Through its Secretary,
           Co-operation and Textile Department
           Mantralaya, Mumbai-32. 




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     02    The District Co-operative Election
           Officer for Nanded District Central 
           Co-operative Bank, Nanded and 




                                               
           Divisional Joint Registrar, 
           Co-operative Societies Latur Division, 
           Latur 




                                              
     03    VividhKaryakari Seva Sahakari
           Maryadit, Shibdari, Tq. Hadgaon, 
           Dist. Nanded
           Through its Secretary                        Respondents




                                   
     Mr.S.G.Rudrawar, advocate for the petitioner 
                      ig          WITH 
                 (208)   WRIT PETITION NO. 4413 OF 2015 
                    
     01    Manwath Taluka Zilla Parishad
           Teacher Co-operative Society Ltd., 
           Manwath, Dist. Parbhani
           through its Member/ Representative :-
      

           Shri Dilip Keshavrao Lad, 
           Age : 40 years, Occ : Agril., 
   



           R/o Manwath Tq. Manwath & 
           Dist. Parbhani. 

     02    Hingalmata Nanded Sahakari Credit 
           Society Ltd., Manwath, Tq. Manwath





           Dist. Parbhani, through its Member /
           Representative :-
           Shri Laxman Khandeshor Jawade
           Age : 40 years, Occ : Agril., 
           R/o Manwath, Tq. Manwath, 





           Dist. Parbhani. 

     03    Narsing Pani Wafar Sahakari Ltd
           Pondul, Tq. Manwath, Dist. Parbhani
           throguh its Member/ representative :-
           Shri Sarjerao Gangadharji Dhopate
           Age : 45 years, Occ : Agril., 
           R/o, Pondul, Tq. Manvat, 
           Dist. Parbhani.                              Petitioners




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           Versus

     01    District Co-operative Election Officer @




                                                 
           Divisional Joint Registrar, 
           Co-operative Societies, Aurangabad
           Dist. Aurangbad. 




                                                
     02    District Deputy Registrar, 
           Co-operative Societies, 
           Parbhani, Dist. Parbhani. 

     03    The State Co-operative Election 




                                   
           Authority Pune.                                Respondents
                     
     Mr.R.J.Nirmal, advocate for the petitioner 

                                    WITH
                     (209) WRIT PETITION NO. 4414 of 2015
                    
                                        
     Seva Sahakari Santha LTD, 
     Chinchala, Ttq. Wadwani, Dist. Beed
     through its Member/ Representative :-
      

     Shri Baburao Ashruba Jadhav, 
     Age :       Occc: Agril., 
   



     R/o, Chinchala, Tq. Wadwani, 
     Dist. Beed. 
                                                     Petitioner

           Versus





     01    District Co-operative Election Officer @
           Divisional Joint Registrar, 
           Co-operative Societies, Aurangabad
           Dist. Aurangabad. 





     02    District Deputy Registrar, 
           Co-operative Societies, 
           Beed Dist. Beed. 

     03    The State Co-operative Election 
           Authority, Pune.                               Respondents

     Mr.R.J.Nirmal, advocate for the petitioner 




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                                     WITH
                      (210) WRIT PETITION NO. 4415 OF 2015




                                                   
     Aruna Asafali Shikshak Karmachari
     Patsanstha Ltd., Beed, 
     Tal. & District Bed, Through 
     Shivraj S/o Khiraji Pakhare, 




                                                  
     Age 28 yers, Occ. Service, 
     R/o Swarajya Nagar, Beed, 
     Tal. & Dist. Beed.                                     Petitioner

           Versus




                                    
     01    The State of Maharashtra
                       
           Through its Secretary, 
           Co-operation Department, 
           Mantralaya, Mumbai. 
                      
     02    The State Co-operative Election 
           Commissioner, Maharashtra State, 
           Pune, Old Central Building, 
           Pune. 
      


     03    The Secretary, State Co-operative 
   



           Election Authority, Maharashtra State, 
           Central Building, Pune. 

     04    The District Election Officer, Beed, 
           District Central Co-operative Bank





           Ltd., Beed and Divisional Joint 
           Registrar Co-operative Societies, 
           Latur, Tal. & District Beed. 

     05    The Beed Central Cooperative Bank 





           Ltd., Beed, Tal. & Dist. Beed, 
           Through its Managing Director. 

     06    The District Deputy Registrar, 
           Co-operative Societeis, Bed, 
           Tal. & District Beed.                            Respondents


     Mr.S.S.Thombre, advocate for the petitioner 




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                                     WITH
                      (211) WRIT PETITION NO. 4416 OF 2015




                                                
     Gorak Narayan Tandale, 
     Age    years, Occ.: Agril
     R/o Goregaon, Tq. Kaij, Dist. Beed.
     [representative of Vividh Karyakari Seva Sahakari Ltd.




                                               
     Goregaon, Tq. Kaij, Dist. Beed]                Petitioner

           Versus

     01    The State of Maharashtra,




                                    
           Through its Secretary, 
           Co-operation and Textile
                       
           Department, Mantralaya, 
           Mumbai-32. 

     02    The Secretary, 
                      
           State Co-operative Election Authority, 
           Maharashtra State, Pune. 

     03    The District Co-operative Election Officer, 
      

           Beed District Central Co-operative bank, 
           Ltad. Beed and Divisional Joint Registrar, 
   



           Co-operative Societies, Aurangabad 
           Division, Latur

     04    The Chief Executive Officer, 
           Beed District Central Co-operative Bank, 





           Ltd., Beed.                               Respondents

     Mr. T.G.Gaikwad, advocate for the petitioner 

                                     WITH 





                    (212)  WRIT PETITION NO. 4417  OF 2015

     Smt. Kamalbai s/o Uttamrao Tawade, 
     Age : 50 years, Occ. Household, 
     R/o Talani, Tq. Hadgaon, 
     Dist. Nanded. 
     (Representative of Talani Vividh
     Karyakari Seva Sahakari Maryadit,
     Tq. Hadgaon, Dist. Nanded.                           Petitioner




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           Versus

     01    The State of Maharashtra




                                                  
           Through its Secretary, 
           Co-operation and Textile Department
           Mantralaya, Mumbai-32. 




                                                 
     02    The District Co-operative Election 
           Officer for Nanded District
           Central Co-operative Bank
           Nanded and Divisional Joint 
           Registrar, Co-operative Societies




                                       
           Latur Division, Latur.

     03
                      
           Vividh Karyakari Seva Sahakari
           Maryadit, Talani, Tq. Hadgaon, 
           Dist. Nanded
           Through its Secretary                           Respondents
                     
     Mr.S.G.Rudrawar, advocate for the petitioner 
      

                                    WITH
                    (213) WRIT PETITION NO.3816 OF 2015
   



     01 Shirpur Sayala Vividh Karyakari
          Seva Sahakari Society Ltd.,
          Shirpur, Tq. Palam, District
          Parbhani.





     02 Someshwar Vividh Karyakari
          Seva Sahakari Society Ltd.,
          Someshwar, Tq.Palam,
          District Parbhani.





     03 Aarkhed Vividh Karyakari
          Seva Sahakari Society Ltd,
          Aarkhed, Tq.Palam, District
          Parbhani.

     04 Farkanda Vividh Karyakari
          Seva Sahakari Society Ltd.,
          Farkanda, Tq. Palam, District




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           Parbhani.




                                                                        
     05 Palam Taluka Kharedi Vikri
          Sangh, Palam, Tq. Palam,




                                                
          District Parbhani.

     06 Baliraja Phale & Bhajipala
          Kharedi Vikri Sangh Ltd.,




                                               
          Dharkhed, Tq. Gangakhed,
          District Parbhani.

     07 The Shetkari Sahakari Kapus
          Prakriya Sangh Ltd., 




                                       
          Gangakhed, Tq. Gangakhed,
          District Parbhani.
                       
     08 Changephal Vividh Karyakari
          Seva Sahakari Society Ltd.,
          Changephal, Tq. Purna, 
                      
          District Parbhani.

     09 Kalgaon Vividh Karyakari 
          Seva Sahakari Society Ltd.,
      

          Kalgaon, Tq. Purna,
          District Parbhani.
   



     10 Mahagaon Vividh Karyakari
          Seva Sahakari Society Ltd.,
          Mahagaon, Tq.Purna, 
          District Parbhani.





     11 Majlapur Vividh Karyakari
          Seva Sahakari Society Ltd.,
          Majlapur, Tq. Purna,
          District Parbhani.





     12 Deulgaon Vividh Karyakari
          Seva Sahakari Society Ltd.,
          Deulgaon, Tq. Purna,
          District Parbhani.

     13 Devthana Vividh Karyakari
          Seva Sahakari Society Ltd.,
          Devthana, Tq. Purna,




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           District Parbhani.




                                                                          
     14 Dhanora Kale Vividh Karyakari             Deleted as per Court's
         Seva Sahakari Society Ltd.,              order dated 28.04.2015.




                                                  
         Dhanora, Tq.Purna, Dist.Parbhani

     15 Golegaon Vividh Karyakari Seva
          Sahakari Society Ltd., Golegaon,




                                                 
          Tq.Purna, District Parbhani.

     16 Aalegaon Vividh Karyakari Seva
          Sahakari Society Ltd.,
          Aalegaon, Tq.Purna, Dist.Parbhani.




                                     
     17 Zari Vividh Karyakari Seva 
                       
          Sahakari Society Ltd., Zari, 
          Tq. & District Parbhani.

     18 Lohgaon Vividh Karyakari
                      
         Seva Sahakari Society Ltd.,
         Lohgaon, Tq. & Dist.Parbhani.                     Petitioners
        
                  Versus
      


     01 The State of Maharashtra,
   



          through the Secretary,
          Co-operative Department,
          Mantralaya, Mumbai-32.

     02 The Returning Officer,





          for election of Parbhani District
          Central Co-operative Bank Ltd.,
          and Divisional Joint Registrar,
          Co-operative Societies,
          Aurangabad.





     03 The District Deputy Registrar,
          Co-operative Societies,
          Parbhani, District Parbhani.

     04 The Parbhani District Central
          Co-operative Bank Ltd., Parbhani,
          through its Managing Director.                   Respondents




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                                             CORAM : R.M.BORDE &
                                                           V.K.JADHAV, JJ.
                            Reserved on                  : 23rd April, 2015




                                                       
                            Pronounced on      : 06th  May, 2015.


     JUDGMENT (Per R.M.Borde, J.):

1 Heard. Rule. Rule made returnable forthwith and heard finally by consent of learned Counsel for respective parties.

2

In these group of petitions, challenge is raised to the orders passed by the District Cooperative Election Officers, who are appointed by the State Cooperative Election Authority, thereby directing deletion of names of respective petitioners from the final list of voters prepared for the purposes of holding elections to the Managing Committee of District Central Co-operative Bank.

3 The elections to the District Central Cooperative Banks, in the State, are declared by the State Cooperative Election Authority. Before finalisation of the voters' list in accordance with Rule 10(2) of the Rules, the primary Agricultural Cooperative Societies / Vividh Karyakari Seva Sahakari Societies, who are members of the District Central Cooperative Bank, were called upon to submit their nominee under Rule 10(2) of the Rules. The qualifying date for the purposes of inclusion of name of the member in the preliminary voters' list was also communicated to the concerned society. On receipt of the resolution adopted by the Managing Committee of the Primary Cooperative Society informing name of the nominee for recording votes at the election of District ::: Downloaded on - 08/05/2015 23:59:57 ::: {237} wp355115.odt Central Cooperative bank, the name of the concerned society and its nominee was included in the preliminary voters' list.

4 It is not a matter of dispute in all these petitions that names of the societies and their nominees are included in the PRELIMINARY voters' list prepared for the purposes of holding elections to the District Central Cooperative Bank. However, at the stage of finalisation of voters list, name of the concerned society has been deleted referring to the decision of Division Bench of this Court in Writ Petition No.1947 of 2015, dated 05.03.2015) to which, one of us (R.M.Borde, J.) is a member. It is recorded in the order passed by the District Cooperative Election Officer, while directing deletion of name of the society, that such of those primary societies, whose election falls due prior to 31.03.2013, are not entitled for extending protection under Section 166(4) of the Maharashtra Co-operative Societies Act in respect of continuation of Managing Committees of such societies and as such, resolution passed by the managing Committee of such primary cooperative society, whose election was due prior to 31.03.2013, is unauthorised one and cannot be taken note of.

5 The petitioners contend that the order directing deletion of their names from the final voters list by the respective District Cooperative Election Officers is illegal for the reason that the order of deletion has been issued in violation of principles of natural justice since the petitioners have not been extended any opportunity of hearing before taking action of deletion of their names. It is also contended that the District Cooperative Election Officer ought to take a decision himself and shall not be guided by ::: Downloaded on - 08/05/2015 23:59:57 ::: {238} wp355115.odt the higher authorities while performing his statutory functions. It is contended that the State Cooperative Election Authority does not have competence and authority in law to issue directives to the District Cooperative Election Officers in respect of statutory functions required to be performed by him. It is also contended that mere observations made by the Division Bench of this Court, in the judgment referred to above, cannot be a ground for deletion of names of petitioners who were included in the preliminary voters' list. It is also contended that the observations made by the Division Bench of this Court in the aforesaid judgment, are in the absence of consideration of relevant provisions of law and as such, does not have any binding effect.

6 The petitioners also contend that the District Cooperative Election Officer, while issuing impugned order, has acted beyond the scope of interference permissible under Rule 11 of the Maharashtra Cooperative Societies (Election to Committee) Rules, 2014. The petitioners, as such, pray for quashing the orders impugned in these petitions.

7 Learned Government Pleader appearing for Respondent-State as well as Shri Kadam, learned Counsel appearing for State Cooperative Election Authority support the order and contend that interference in the ongoing process of election is impermissible. Reliance is placed on the judgment in the matter of Shri Sant Sadguru Janardan Swami (Moingiri Maharaj) Sahakari Dugdha Utpadak Sanstha & another Vs. State of Maharashtra & others, reported in AIR 2001 SC 3982, to contend that this Court shall not cause interference in the ongoing ::: Downloaded on - 08/05/2015 23:59:57 ::: {239} wp355115.odt process of election.

8 The order passed by the District Cooperative Election Officer, in pursuance to the directives issued by the State Cooperative Election Authority instructing the concerned Returning Officers to take note of the observations made in the judgment delivered by the Division Bench of this Court in Writ Petition No.1947 of 2015.

9 Writ Petition, referred to above, was presented by the petitioners therein praying for issuance of writ of mandamus, order or direction in the like nature, to the respondents to complete the process of elections of primary co-operative societies, who are the members of Respondent Bank before preparation and finalisation of the voters list for the purposes of holding the elections to Respondent-Bank. Respondent-Bank, before the Court, is a federal society having primary cooperative societies as its members. While dealing with the issue raised in the petition, attention of the Court was invited to sub-section (4) of Section 166 of the Maharashtra Cooperative Societies Act, 1960, which provides that all the primary societies, whose elections become due after 31.03.2015, the Managing Committees of such societies are entitled to continue till elections to such societies are held in accordance with provisions of the Act. It was observed by the Court on interpretation of the aforesaid provision, that it shall have to be presumed that, all those managing committees of primary societies, whose elections become due after 31st March, 2013, shall be entitled to send their representatives for the purpose of elections to Respondent-Bank. It is further observed that import ::: Downloaded on - 08/05/2015 23:59:57 ::: {240} wp355115.odt of sub-section (4) of Section 166 is that only in case of such of those primary societies, whose elections become due after 31.03.2013, the Managing Committee of such society shall be deemed to continue in office and shall have authorization to send their representative for elections to the Federal Society. In case of such of those societies, whose elections of managing committee become due before 31.03.2013, it cannot be construed that such committees continue for the purpose of sending their representatives to the Federal Society i.e. Respondent-Bank on proper construction of Section 166(4) of the Act.

10

Learned Counsel appearing for the petitioners contend that observations made by this Court in the aforesaid matter, may not sustain for the reason that sub-section (15) of Section 73CB carved out an exception, which has not been taken into account by the Court. It is also contended that such a provision is incorporated in sub-section (4) of Section 166 in view of substantial changes brought about in view of the Amendment Act of 2013. By virtue of the Amendment Act, the State Cooperative Election Authority has been constituted, which is responsible for conducting elections of cooperative societies in the State. The authority of the State Government to extend term of the Managing Committees of the societies, prescribed under old enactment, does not find place after the amendment. Whereas, the Societies have been mandated to inform the State Cooperative Election Authority before completion of term of the managing committee and make a suitable request for holding the elections. The State Cooperative Election Authority has also been mandated to hold elections of the Cooperative Societies in the State before completion of their tenure ::: Downloaded on - 08/05/2015 23:59:57 ::: {241} wp355115.odt and install a newly elected committee soon after completion of tenure of the managing committee of the society. The power of the State Government to exempt the society or class of societies from operation of law, namely Section 73AAA and certain other provisions, has been withdrawn. The tenure of the Managing Committee has been prescribed under Section 73AAA as five years and no power of extension is invested with the State. These change brought about by virtue of Amending Act of 2013, necessitated making provision for continuance of term of the managing committee, whose term come to an end after 31.03.2013 for a period until holding of elections by the State Cooperative Election Authority. Although provision has been made in respect of constitution of State Cooperative Election Authority, same was not created for quite some time, which necessitated amendment to Section 73CB (15) providing for a deadline for completion of elections, which ultimately was extended by a recent amendment (40 of 2014) on 23.12.2014 up to 30.06.2015. It is, thus, contended that while issuing directions, as above in Writ Petition No.1947 of 2015, provisions of Section 73CB (15) were not properly construed. The submission made by the petitioners, in this regard, is acceptable.

11 It shall have to be considered that the Maharashtra Cooperative Societies Act has undergone extensive amendments by virtue of Amending Act No.16 of 2013. The amendments were enforced in view of the Ordinance issued on 14.01.2013, which has received ascent of the Governor and thereafter published in the Official Gazette on 13.08.2013. Certain provisions of the Act are required to be taken into account.

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{242} wp355115.odt 12 Section 11 of the Act provides for power of the Registrar to decide certain questions. When a question arises, whether a person is an agriculturist or whether any person resides in the area of operation of the society or not, or whether a person is or is not engaged in or carrying on any profession, business or employment, or whether a person belongs or does not belong to such class of persons as declared under sub-section (1A) of section 22 and has or has not incurred a disqualification under that sub-

section, such question shall be decided by the Registrar and his decision shall be final, but no decision adverse to any such person shall be given without giving him an opportunity of being heard. The major change brought about by virtue of Amendment of 2013 is constitution of State Cooperative Election Authority for the purposes of holding elections to the cooperative societies in the State. In view of provisions of sub-section (10) of Section 73CB, 'notwithstanding anything contained in any law for the time being in force, the election of the committee of each society shall be conducted by the State Co-operative Election Authority before the expiry of the term of the existing committee so as to ensure that the newly elected members of the committee assume office immediately on the expiry of the office of the members of the outgoing committee. The State Cooperative Election Authority is also mandated by virtue of sub-section (15 of Section 73CB, to hold election to the committee and consequent election of the office bearers of the society, which is due on the date of commencement of the Maharashtra Co-operative Societies (Amendment) Act, 2013, or may become due after such date, until 31 st March, 2013 shall be held before 30th June, 2015. The provision is applicable ::: Downloaded on - 08/05/2015 23:59:57 ::: {243} wp355115.odt notwithstanding anything contained in the Act or Rules or the bye-

laws of any co-operative society.

13 It is, thus, clear that the State Cooperative Election Authority is entrusted with the task of completing election process of the managing committees of the societies, whose elections were due on the date of enforcement of Amendment Act of 2013 or may become due after such date, until 31st March, 2013, by virtue of Amendment Act No.40 of 2014, deadline is prescribed to complete the election process up to 30 th June, 2015. The class of societies mentioned in sub-section (15) of Section 73CB, is such of those societies whose elections become due on the date of commencement of Amendment Act of 2013, which date is 14.02.2013. Whereas, the Section further provides for extending the aforesaid date until 31.03.2014, obviously, for the reason that the said later date has been mentioned in Section 166(4) for the purposes of drawing a presumption that the committees of such societies, whose election become due after 31.03.2013, shall continue till elections of such societies are held.

14 Another reason, which appears for providing such deadline is that although the Act makes a provision for creation of the State Cooperative Election Authority, it was not constituted for quite a some time and as such, the deadline for holding elections by the State Cooperative Election Authority was extended from time to time and lastly up to 30.06.2015. It would be appropriate to consider the provisions of Section 166(4), which reads thus:

166 Repeal, saving and construction:
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{244} wp355115.odt (4) Notwithstanding any;thing contained in this Act, as amended by the Maharashtra Co-

operative Societies (Amendment) Act, 2013, but subject to the provisions of sub-section (15) of section 73-CB, the committees of which the elections become due after the 31st March, 2013, shall continue till the elections to such societies are held under the provisions of this Act as amended by the said Act. All the orders of the Administrator, Liquidator or the Registrar shall continue for the period mentioned in such order as if such orders are passed under this Act as amended by the said Act. All proceedings pending before the Registrar, person authorised by him, Liquidator or any other officer, or authority or Court under the provisions of this Act, shall stand transferred wherever necessary to the Registrar or any corresponding officer or, authority or Court under the provisions of this Act as amended by the said Act and shall be continued or disposed of by such Registrar, officer, authority or Court, in accordance with the provisions of this Act as amended by the said Act:

Provided that, any such committee of the society shall continue till the newly elected committee assumes the office.
The presumption in respect of continuation of the committees of the societies, of which election become due after 31.03.2013, is provided under sub-section (1), however, the same is subject to provisions of sub-section (15) of Section 73CB.

15 As has been stated above, it is the responsibility of the State Cooperative Election Authority to hold elections of the societies in the State after enforcement of the Amendment Act of 2013 as well as such of the societies of which elections become due until 31.03.2013 also, it is the responsibility of the State ::: Downloaded on - 08/05/2015 23:59:57 ::: {245} wp355115.odt Cooperative Election Authority to hold elections.

16 Another change brought about by the Amendment Act of 2013 is that Section 73AAA (3) provides the term of office of elected members of the societies and its office bearers as five years from the date of election. It is also to be taken note of, that Section 73G, which was referrable to Specified Cooperative Societies, prior to amendment, has been deleted. Section 73IB provides that the power of the State Government to postpone elections has been taken away by virtue of Amendment Act of 2013. Section 73G (2), which relates to Specified Cooperative Societies, provide for the term of of the office of the members of the managing committee for five years, which period was capable of being extended by the State Government, for the reasons to be recorded in writing, for the period not exceeding one year so, however, that the total period does not exceed six years in the aggregate. It was also provided under proviso to sub-section 2B of Section 73G that, where the Collector fails to hold election to the committee of any such society, the term of office of the members of the committee of that society shall be deemed to have been extended till the date immediately preceding the date of the first meeting of the newly constituted committee.

17 The provisions, referred to above, in respect of Specified Cooperative Societies in respect of its tenure of five years or power of extension of the State Government for one year and continuance of the Managing Committees of such societies in certain circumstances until the date immediately preceding the date of first meeting of the newly constituted committee, has been ::: Downloaded on - 08/05/2015 23:59:58 ::: {246} wp355115.odt deleted in the Amendment Act of 2013. The powers of the State Government to exempt all societies from the provisions of the Act, as contained in Section 157, has been restricted in the Amendment Act of 2013 and provision in respect of tenure of the Managing Committee of the society i.e. Section 73AAA, the State Government does not have any power to grant relaxation from operation of the said provision. It is for this reason and because of the changes brought about by virtue of Amendment Act, sub-section (4) of Section 166, provides for a presumption in respect of continuance of the managing committees of such of those societies, which elections become due after 31.03.2013. So far as the societies, whose elections were due prior to enforcement of Amendment Act of 2014, by virtue of provisions of the Act of 1960, prior to its amendment, the tenure of the managing committees of such societies was protected until holding of elections and installation of the new managing committees of the societies or until taking of any adverse action by the State or the Registrar in accordance with Section 77A or Section 78 of the Maharashtra Co-operative Societies Act. Thus, the contention of the petitioners that exception is carved out in sub-section (4) of Section 166, in relation to such of those societies whose elections are due even prior to March 2013, and that the Managing Committees of such societies also shall continue till the newly elected committee assumes office, shall have to be accepted.

18 Learned Counsel appearing for the petitioners vehemently contended that the order passed by the District Cooperative Election Officer, directing deletion of their names is without application of mind to the record and that he has merely ::: Downloaded on - 08/05/2015 23:59:58 ::: {247} wp355115.odt acted on the instructions issued by the State Cooperative Election Authority. It is contended that it is the statutory function of the District Cooperative Election Officer to finalise the list of voters in accordance with Rules of 2014 and he is not expected to act on the instructions of any other authority while performing such statutory function. Rules 10 and 11 of the Maharashtra Co-

operative Societies (Election To Committee) Rules, 2014, relating to the particulars to be included in the provisional list of voters and claims and objections to the provisional list of voters and final list of voters for the societies having society or societies and individuals as members, are relevant for consideration and those are quoted as below:

10 Particulars to be included in the provisional list of voters for the societies having society or societies and individuals as members:
(1) The provisional list of voters in case of individual Active members shall contain the surname, name, father's or husband's name, age, gender (in alphabetical order) if any, with address recorded in the register of members in Form 'E-3' of every person entitled to be registered as voter with such other particulars as may be necessary to identify him.
(2) Where a society or firm is the member of Society, the District Co-operative Election Officer or the Taluka or Ward Co-operative Election Officer shall publish a date for calling the name of representative, one hundred and fifty days prior to the date of expiry of term of office of the Committee. And such society shall send the name of representative duly authorized to vote at the election on behalf of the society or firm, so as to reach it to the office ::: Downloaded on - 08/05/2015 23:59:58 ::: {248} wp355115.odt of the District Co-operative Election Officer or Taluka or Ward Co-operative Election Officer at least one hundred and twenty days prior to the date of expiry of term of office of the Committee. The representative authorized by the member society shall be an active member of the member society.
(3) While communicating the name of the representative to the society the affiliated society shall enclose a copy of the resolution of the annual general body meeting of the society or its committee as provided under its by-laws, where the representative is so authorized. The society shall include in the list of voters the names of all such representatives as have been communicated to it before the date fixed for publication of the provisional list of voters by the District Cooperative Election Officer or Taluka or Ward Co-operative Election Officer.

In addition to the names of representatives, the list shall contain the name of the affiliated societies, their registration numbers and addresses with names of the constituency, if any, to which they belong.

(4) A society which has communicated the name of its representative shall, by like resolution, be permitted to change the name of its representative only in case of death of the representative or where there is newly elected committee of the member society not later than five days before the last date for making nominations.

11 Claims and objections to the provisional list of voters and the final list of voters for the societies having society or societies and individuals as members:

(1) When any provisional list of voters is published for inviting claims and objections, any omission or error in respect of name or address or other particulars in the list may be ::: Downloaded on - 08/05/2015 23:59:58 ::: {249} wp355115.odt brought to the notice of the District Co-

operative Election Officer or Taluka or Ward Co- operative Election Officer in writing by any member of the society concerned who is a voter or any representative authorized to vote on behalf of such society during office hours within ten days from the date of publication of the provisional list of voters.

(2) Any member of the society concerned making a claim or raising objection shall do so by a separate petition, which shall be presented to the District Co-operative Election Officer or Taluka or Ward Co-operative Election Officer during office hours, before the last date published for inviting claims and objections. Such claims or objections shall be preferred in writing and state the grounds on which the claim is based or the objection is raised, as the case may be.

(3) The District Co-operative Election Officer, or Taluka or Ward Co-operative Election Officer shall, after making such enquiries as deemed necessary in this regard, consider each claim or objection and give his decision thereon in writing to the persons concerned within ten days from the last date prescribed for receiving the claims and objections and final voters list should be published within the period of fifteen days from the last date prescribed for receiving operative Election Officer or Taluka or Ward Co- operative Election Officer after deciding all claims and objection shall be final list of voters.

(4) The copies of the final list of voters shall be displayed on the notice board of the District Co-operative Election Officer and also on the notice board of the society at least ten days before the declaration of the election programme and in no case later than fifteen days from the finalization of claims and objections. The District Co-operative Election Officer may also cause it to be published on the ::: Downloaded on - 08/05/2015 23:59:58 ::: {250} wp355115.odt official website of the SCEA, if any.

(5) If any change in the final voters list in accordance with sub-rule (4) of rule 10 is required, the District Co-operative Election Officer or the person authorized by him, after making such inquiry as he deems fit, make necessary changes in the final voters list.

19 It is the contention of the petitioner that while preparing provisional list of voters, it is for the District Co-operative Election Officer or Taluka Cooperative Election Officer or Ward Cooperative Election Officer to publish a date for calling the name of representative, one hundred and fifty days prior to the date of expiry of term of office of the committee; and on receipt of names of the delegates, the provisional list of voters has to be published in accordance with the programme. Sub-rule (4) of Rule 10 provides option to the societies to change name of its representative only in case of death of the representative or where there is newly elected committee of the member society not later than five days before the last date for making nominations. Rule 11(5) authorizes the District Co-operative Election Officer to hold an inquiry in respect of request made by a society under sub-rule (4) of Rule 10 and effect necessary changes in the final voter list. Rule 11 of the Rules also empowers the District Co-operative Election Officer or Taluka Co-operative Election Officer or Ward Co-operative Election Officer to entertain an objection in writing in respect of any omission or error in respect of name or address or other particulars in the list. The objections can be entertained if presented within the time provided under the programme and on consideration of such claims and objections, the District Cooperative Election Officer or Taluka Cooperative Election Officer ::: Downloaded on - 08/05/2015 23:59:58 ::: {251} wp355115.odt or Ward Cooperative Election Officer shall have to give his decision in writing to the person concerned within ten days from the last date prescribed for receiving claims and objections and final voters list shall be published within fifteen days from the last date prescribed for receiving claims and objections. The list so published shall be final list of voters.

20 It is contended by the petitioners that there was no objection to the enlistment of petitioners in the provisional voters list nor there was any objection which could have been entertained by the District Cooperative Election Officer in accordance with sub-rule (1) of Rule 11 and as such, decision taken by the District Cooperative Election Officer, directing deletion of their names from the final voters list is erroneous and illegal.

21 It is contended that nobody has brought to the notice of District Cooperative Election Officer any flaw in the final list of voters nor any objection permissible within the ambit of sub-rule (1) of Rule 11 has been noticed by the District Cooperative Election Officer and as such, it was impermissible for him to act and pass impugned order.

22 Reliance is placed by the petitioners on the judgment in the matter of Chandrika Jha Vs. State of Bihar, reported in 1984 AIR (SC) 322, to contend that it was impermissible for the District Cooperative Election Officer to act upon the instructions given by the State Election Authority. In the reported matter, the Registrar of the Cooperative Societies, Bihar, in exercise of powers conferred on him under the bye-laws, nominated the Committee of ::: Downloaded on - 08/05/2015 23:59:58 ::: {252} wp355115.odt 17 members to be the first Board of Directors for the Cooperative Bank for a period of six months. The first Board of Directors constituted by the Registrar was not interested in holding the election of the Board of Directors and in stead, with the intervention of then Chief Minister of Bihar, got its term extended from time to time and elections of the new Board of Directors were postponed without any lawful justification. After resignation of the Chief Minister, Minister of Industries, State of Bihar, issued directions to the Commissioner of Cooperation to reconstitute the Committee, which was accordingly reconstituted. While dealing with the challenge, the Supreme Court, in para 11 of the judgment, has observed thus:

"..... The executive power of the State vested in the Governor under Article 154(1) connotes the residual or governmental functions that remain after the legislative and judicial functions are taken away. The executive power includes acts necessary for the carrying on or supervision of the general administration of the State including both a decision as to action and the carrying out of the decision. Some of the functions exercised under "executive powers"

may include powers such as the supervisory jurisdiction of the State Government under Section 65A of the Act. The Executive cannot, however, go against the provisions of the Constitution or of any law.

Since the action of the State Government was found to be violative of law, it was struck down.

23 In the instant matter, directives have been issued by the State Cooperative Election Authority directing the District ::: Downloaded on - 08/05/2015 23:59:58 ::: {253} wp355115.odt Cooperative Election Officer/Registrar to take note of the directions given by the Division Bench, cited therein and to prepare final list of voters. The instructions issued by the State Election Cooperative Authority cannot be equated with the directions issued by the Chief Minister and Minister of Industries in the Bihar matter. It would be within the powers of State Cooperative Election Authority to issue directions under the powers invested in it under Section 73CB(1) of superintendence, direction and control of preparation of electoral rolls and conduct of elections. However, the District Election Officer has to exercise functions in accordance with the Election Rules of 2014.The Apex Court in the matter of Mohinder singh Gill Vs. Chief Election Commissioner reported in (1978) 1 SCC 405 has observed thus :

"It is true that Article 324 has to be rad in the light of the constitutional scheme and the Representation of the People Acts of 1950 and 1951. The Article, however, operates in areas left unoccupied by legislation and the words superintendence, direction and control as well as conduct of all elections are in the broadest terms. Article 324 on the face of it, vests vast functions which may be powers or duties essentially administrative and marginally even adjudicative or legislative.
Provisions of Article 243K are pari materia to those of Article 324 of the Constitution of India. Article 243-K operates in areas left unoccupied by the legislation. The words superintendence, direction and control are indicative of the broad sweep of the constitutional provisions.

24 Thus, whatever is necessary for conduct of election comes within the sweep of the term superintendence, direction and ::: Downloaded on - 08/05/2015 23:59:58 ::: {254} wp355115.odt control and the Election Commission is capable of doing such acts and issue necessary directions for smooth functioning of elections. We, therefore, are of the view that the State Co-operative Election Authority is justified in adopting suitable measures in the instant matter for giving effect to the statutory provisions. It thus becomes obligatory on the part of the State Co-operative Election Authority under its powers to devise suitable methodology to hold elections. The State Co-operative Election Authority, while exercising superintendence and control over elections of co-

operative societies, can issue directives in conformity with provisions of Act and Rules framed thereunder. When the provisions of the Act or Rules are silent as regards any particular issue or any contingency arises, which is not capable of being redressed under the Act, State Co-operative Election Authority can devise modalities and issue instructions so as to ensure smooth and proper conduct of elections. The State Co-operative Election Authority can issue directions, but such directions shall not be violative of any of the provisions of Co-operative Societies Act or Rules framed thereunder. The State Co-operative Election Authority derives power from Act and has to exercise powers within limits of Act and Rules as contrasted from Election Commission which derives power from provisions of Constitution of India.

25 It is the contention of the petitioners that exercise of powers by the District Cooperative Election Officer shall have to be in consonance with Rules 10 and 11 of the Rules of 2014. It is contended that scope of inquiry by the District Cooperative Election Officer is limited to the objections which relates to omission or error in respect of name or address or other ::: Downloaded on - 08/05/2015 23:59:58 ::: {255} wp355115.odt particulars in the voters list and nothing beyond that. Sub-rule (3) of Rule 11 provides that the District Cooperative Election Officer, or Taluka or Ward Co-operative Election Officer shall, after making such enquiries as deemed necessary in this regard, consider each claim or objection and give his decision thereon in writing. It is contended that the phraseology, "such enquiries as deemed necessary in this regard" is referrable to subject matter governed by sub-rule (1) of Rule 11 alone. It is pointed out that provisions of Rule 11 (1) are pari materia with Rule 6 of Maharashtra Specified Co-operative Societies Election to Committee Rules, 1971. The scope of inquiry under Rule 6 of the Rules of 1971 was a matter of consideration in the matter of Dhondiba Parshuram Lokade and others Vs. Someshwar Sahakari Sakhar karkhana Ltd and others reported in 1979(0) BCI 43. The Division Bench of this Court has observed in paragraphs 40 to 44 of the judgment as quoted below :

40. Thus, under Rule 6(1), all that the Collector is entitled to, and permitted to, do is to ensure the identity of the voter concerned, and if per chance, the identity is not sufficiently established in the provisional voters' list to take steps within the ambit of Rule 6(1) to see that it is.

There is nothing in Rule 6(1) which empowers the Collector to hold a detailed inquiry, as was done in the instant case, whether a person is qualified to be on the Register of Members, and if not to delete his name from the provisional list of voters. Under section 38(2) of the Societies Act, the Register of Members is prima facie evidence of membership. It is not open to the Collector to upset that Register by holding an inquiry under Rule 6(1), which contemplates a very summary inquiry, confined only to the aspects set out in that Rule and nothing else.

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41. The combined effect of Rules 4, 5 and 6 is that the powers of the Collector under Rule 6, though not without responsibility, are more in their nature, mechanical. He has to act as a guard or watch-dog and ensure that the identity of every person whose name appears in the provisional voters' list tallies with the person in the Register of Members. The intention behind, and the scope of these three Rules is to ensure that every person whose name appears in the Register of Members, should also appear in the voters' list, so that no person in the Register of Members is left out from the provisional voters' list by reason of some omission or error in respect of the particulars enumerated in Rules 5 and 6.

42. Furthermore, what cannot be lost sight of is that under Rule 4(2), it is an authenticated list that has to be sent by the Society to the Collector. In the Act or the Rules, there is no definition of the word "authenticated". However, the dictionary meaning of the word "authenticate" to be found in Random House Dictionary is : "To make authoritative or valid. To establish as genuine. To establish the authorship or origin conclusively or unquestionably." Thus it must be assumed that the authenticated list required to be sent to the Collector under Rule 4(2) is the correct list and correctly sets out the names of the person appearing in the Register of Members. Under Rule 6, there is no presumption or any scope for inference that the Collector is expected to go out of his way and to do detention work, in the face of the authenticated list furnished to him. In this case, we are informed that the authenticated list has in fact been ::: Downloaded on - 08/05/2015 23:59:58 ::: {257} wp355115.odt authenticated by the Chartered Accountant of the Society. There is nothing even remotely to suggest that this list is an other than what is purports to be, namely a correct reproduction of the names pf the persons appearing in the Register of Members.

43. It must also be remembered that the scope of the inquiry by the Collector under Rule 6 is not only limited in nature, but is also of an extremely summary nature.

Under Rule 4(2), the voters' list must reach the Collector by 15th July and copies of the voters' list must be displayed by 20th July.

Under Rule 6(2), the claimant or objector who makes a petition before the Collector must do so by 31st July and under Rule 6(4) the Collector must given his decision on such claim or objection within 10 days, namely by 10th August. These four dates, namely 15th July, 20th July, 31st July and 10th August emphasise the summary nature of the inquiry contemplated by Rule 6. There is nothing in this Rule from which it can every remotely be inferred that the Collector is authorised or empowered to hold a detailed inquiry as done in the instant case, call for documents to establish eligibility to membership, examine or cross-examine witnesses or otherwise dwell on the question whether a member deserves to be included in the Membership Register or not. The fact that the inquiry under Rule 6, is of a summary nature is also reflected from the fact that against his decision, no appeal has been provided. This emphasises that the inquiry, such as it is, under Rule 6 is not only a very summary inquiry, but also mechanical (though not without responsibility), limited only to the aspects set out in the Rule itself and no more.

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44. It was urged on behalf of the Collector that in Rule 6(1) the word, "omission", must not be read in conjunction with the words immediately following, but must be read only with the words "may be brought to the notice of the Collector". This contention is not borne out by the plain reading of this Rule and merits rejection.

26 It would be clear on consideration of the observations referred to above that while considering the limits of exercise of powers of the Collector while preparing a list of voters the Division Bench of this Court has held that the rules do not even remotely authorise the Collector to hold a detailed inquiry by requiring production of document to establish eligibility to membership, examine or cross-examine witnesses or otherwise dwell on the question whether a member deserves to be included in the Membership Register or not. The Court ruled that inquiry under section 6 is of summary nature and is reflected from the fact that against said decision no appeal has been provided.

27 Similar view has been expressed by learned Single Judge of this Court while dealing with the matter of Rajan Dinkarrao Pharate and others Vs. State of Maharashtra and others reported in 1997(Supp.) Bom.C.R.203 : 1997(1) Mh.L.J. 543. The court has observed in paragraph no. 21 of the judgment that "It is true that the Collector cannot under the garb of inquiry under sub-rules 5, 6 and 7 hold the exercise whether such person is entitled to be a member or not. If the Collector in such enquiry goes into entitlement to membership of person shown in the ::: Downloaded on - 08/05/2015 23:59:58 ::: {259} wp355115.odt register of members, it would be without jurisdiction.

28 Division Bench of this Court in the matter of Karbhari Maruti Agawan and others vs. State of Maharashtra and others reported in 1994 Mh.L.J. 1527 observed while interpreting the provisions of Specified Co-operative societies Election Rules, 1971, that if the Collector being responsible to hold election, meaning thereby valid elections, comes across certain objections and forwards those objections to the Registrar, this by itself will not be assailable. If some irregularity is pointed out to the Collector, he would always be free to bring it to the notice of the Registrar who would be competent to go into the question. It is further observed that the Registrar has all the powers to go into the question of qualification or dis-qualification of the member even when provisional list of voters was published. Since the Registrar can exercise his powers suo motu also these provisions in the statute are not merely enabling but they speak about the duty cast on the Registrar. While exercising his powers, the Registrar will not allow the parties to have fishing enquiries and will not allow withholding of the elections. He has power to seize the record if it is not produced before him by the Society, he has to hear claimants, objectors and affected persons expeditiously and give his orders directing the necessary corrections. But he should do so before the list is finalized and is declared the final list of voters for that election.

29 On consideration of the Rules, there can be no dual opinion that the District Cooperative Election Officer shall have to take his own decision, as mandated by the Rules. The objection ::: Downloaded on - 08/05/2015 23:59:58 ::: {260} wp355115.odt raised by the petitioners that the order has been issued by the District Cooperative Election Officer without extending an opportunity of hearing to them and as such, the order passed is in breach of observance of principles of natural justice, is also required to be taken into consideration. It was the responsibility of the District Cooperative Election Officer to extend an opportunity of hearing to the petitioners before passing any adverse orders. Since the order has been issued by the District Cooperative Election Officer in breach of observance of principles of natural justice, same is required to be quashed and set aside.

30

Respondents have raised an objection in respect of maintainability of the petition on the ground that process of election has commenced and that in view of the law laid down by the Supreme Court in the matter of Shri Sant Sadguru Janardan Swami Vs. State of Maharashtra and others, reported in 2001(8) SCC 509, it would be impermissible for the court to go into the question raised in the matter. The judgment cited above has been considered in the subsequent judgment of the Supreme Court in the matter of Ahmednagar Zilla S.D.V. & P. Sangh Ltd. Vs. State of Maharashtra, reported in (2004) 1 SCC 133 : 2004(5) ALL M.R. (SC) 236. In that case challenge was to the electoral roll prepared on the basis of bye-laws which were held to be illegal. The Apex Court repelled the argument that the preparation of electoral roll being intermediary stage of the election process, challenge to the electoral roll cannot be entertained in exercise of writ jurisdiction. The Apex Court further held that where the voters' list had been prepared on the basis of non-existent rules, it would be illegal and the Court could interfere under Article 226 of the Constitution. In ::: Downloaded on - 08/05/2015 23:59:59 ::: {261} wp355115.odt the matter of Pundlik Vs. State of Maharashtra and others, reported in (2005) 7 SCC 181 the view expressed in Ahmednagar Zilla S.D.V. & P. Sangh Ltd. (cited supra) has been reiterated. The Division Bench of this Court in the matter of Chandrakant Mahadev Patole and others V. State of Maharashtra and others, reported in 2010 ALL M R (Supp) 457 referring to the aforesaid judgment of the Supreme Court has taken a view that interference with election process is permissible if the same was not in conformity with the relevant statutory provisions. The objection raised by the Respondents as regards maintainability of the petition is devoid of substance.

31 In the instant matter, without impeding ongoing process of elections, the illegality, that has occurred, can be cured and adoption of such course is permissible in view of the judgment referred to above.

32 For the reasons recorded above, writ petitions deserve to be allowed and same are accordingly allowed. The orders impugned in the petitions, passed by the respective District Cooperative Election Officers thereby directing deletion of names of petitioners from the final list of voters prepared for the purposes of holding elections to the respective District Central Cooperative Banks, relying upon the directives issued by the State Cooperative Election Authority, referring to the decision of the Division Bench of this Court in Writ Petition No.1947 of 2015, are quashed and set aside.

33 Rule is accordingly made absolute. There shall be no ::: Downloaded on - 08/05/2015 23:59:59 ::: {262} wp355115.odt order as to costs.

Pending Civil Applications do not survive and stand disposed of.

                 V.K.JADHAV                                   R.M.BORDE
                   JUDGE                                           JUDGE
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