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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(5) in The U.P. Industries Department Class IV Service Rules, 1974

(5)The names of the selected candidates shall be arranged in order of their seniority in the post from which the protection is made. The select list so prepared shall contain the names of the candidates double the number of vacancies for which the selection is made. The list shall hold good for one year or until the next selection.