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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(12) in Andhra Pradesh Para Medical Board Rules, 2006

(12)Application for Registration of any additional qualification shall be submitted in prescribed Form IV to the Secretary along with the payment of fees prescribed in Rule 8. The Secretary or authorized person in his office in this behalf shall acknowledge the receipt of application for registration of additional qualification in Acknowledgement slip as prescribed in Form-II annexed to these rules.