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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(6) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(6)The successful candidates who have obtained the minimum qualifying marks in the main examination as may be fixed by the Board, shall be called for interview as specified at para (B) in part III of the Appendix.