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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Karnataka - Subsection

Section 33(1)(vii) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(vii)Two eminent persons in the field of extension Education from outside the university nominated by the Vice-Chancellor for any particular meeting in accordance with the requirement of the agenda;