Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] UT Ladakh - Subsection Section 62(2) in Ladakh Autonomous Hill Development Councils Act, 1997 (2)Notwithstanding such repeal, anything done, any action taken or any scheme framed under the said Act shall be deemed to have been done, taken or framed under this Act.
