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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(ii)gangways and passages must not be more than 6.0 m apart. No seat must be more than 3.0 m from gangway or passage;