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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(d) in The Statutes of the Punjabi University

(d)A whole-time Medical Officer of the University shall retire on reaching the age of sixty years : provided that extension may be granted for a period up to two yeas, in special case, on the recommendation of the Vice- Chancellor.