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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(1) in Maharashtra Marine Fishing Regulation Act, 1981

(1)no purse-seine gear shall be operated by any mechanised fishing vessel within the territorial waters (12 nautical miles of greater Mumbai, Thane, Raigad, Ratnagiri and Sindhudurg Districts; and)