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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(8) in Tamil Nadu Combined Development and Building Rules, 2019

(8)Protective Measures in Natural Hazard Prone Areas. - In natural hazard prone areas, structures, buildings and installations, which cannot be avoided, such constructions or developments should be properly safeguarded by taking protective measures as recommended in Annexure - XII