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State of Madhya Pradesh - Section

Section 11 in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Niyam, 2011

11. Maintenance of accounts by a proprietor in relation to advertisements exhibited.

(1)Every registered proprietor in relation to advertisements exhibited shall maintain-
(a)Daily account in Form XX of details of advertisements exhibited and the charge therefor.
(b)Monthly abstract in Form XXI of collection and payment of tax. (2) The registered proprietor shall maintain a separate bound register for each of the Forms specified in sub-rule (1).