Section 11(1) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Niyam, 2011
(1)Every registered proprietor in relation to advertisements exhibited shall maintain-(a)Daily account in Form XX of details of advertisements exhibited and the charge therefor.(b)Monthly abstract in Form XXI of collection and payment of tax. (2) The registered proprietor shall maintain a separate bound register for each of the Forms specified in sub-rule (1).
