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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(xi) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(xi)It imparts training in all clinical and preclinical subjects such as Anatomy, Chemistry, Physics, Biology, Hygiene, Physiology, Pathology, Medical Jurisprudence, Mid-wifery, Gynecology, Minor Surgery and practice of Medicine etc.