Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

Greater Bengaluru City Corporation -

Section 92(6) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(6)All decisions in the Area Sabha shall be as far as possible be arrivedat through a consensus of all the members present. Where consensus is not