Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Assam - Subsection Section 56(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (1)In the case of wooden posts these should be firmly fixed with the post and pillar by means of two or more flat iron straps bolted together.
