Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(2) in Bihar Police Driver Cadre Rules, 2017

(2)The promotion shall be admissible on the basis of seniority cum eligibility criterion which shall be considered as per recommendation of the Departmental Promotion Committee. Secret Character Remark, Performance Report, required Trainings, Departmental Examinations will be included in the suitable eligibility criterion.