Section 8 in The West Bengal Livestock Improvement Act, 1954
8. Power of Livestock Officer to certify bull as approved bull.
- If, on inspection of a bull, the Livestock Officer is satisfied that the bull-(a)is not of a breed which it is undesirable to propagate in the specified area;(b)is capable of being used for breeding purposes;(c)is not of defective or inferior conformation and not likely to propagate defective or inferior progeny; and(d)is free from incurable, infectious, contagious or heritable disease, the Livestock Officer shall certify the bull to be an approved bull and cause it to be branded with a prescribed mark and have an identifying number tattooed on its body in the prescribed manner.
