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Madras High Court

Vallivalam Desikar Polytechnic ... vs ) All India Council For Technical ... on 29 October, 2021

Author: N. Anand Venkatesh

Bench: N. Anand Venkatesh

                                                                W.P.No.13449 of 2021

          IN THE HIGH COURT OF JUDICATURE AT MADRAS
                              DATED: 29.10.2021
                                    CORAM:
        THE HONOURABLE MR.JUSTICE N. ANAND VENKATESH
                          W.P.No.13449 of 2021
                   and W.M.P.Nos.14327 & 14328 of 2021
                        (Through Video Conference)

Vallivalam Desikar Polytechnic College,
Rep. by its Director,
Nagapattinam District.                                           .. Petitioner

                                       Versus

1) All India Council for Technical Education (AICTE),
   Rep. by Advisor II (AB),
   Nelson Mandela Marg, Vasanth Kunj,
   New Delhi.

2) The Regional Officer, Southern Regional Office,
   All India Council for Technical Education (AICTE),
   Shastri Bhavan, 26 Haddows Road,
   Nungambakkam, Chennai 600 006

3) The Commissioner,
   Directorate of Technical Education,
   53, Sardar Patel Road, Bakthavatchalam Nagar,
   Guindy, Chennai.

4) Manaazhagan                                                    .. Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India,
praying to issue a Writ of Certiorari, calling for records of the first respondent
dated 11.06.2021 in F.No.AICTE/AB/SR/PID 1-434084051 and quash the
same.

________
Page 1 of 4
                                                              W.P.No.13449 of 2021

              For Petitioner          : Mr.N.A.Nissar Ahmed

              For RR 1 & 2            : Mr.Rabu Manohar

              For R-3                 : Mr.A.Selvendran,
                                        Government Advocate.

              For R-4                 : Mr.B.Kumar
                                        For Mr.Akash.

                                    ******

                                  ORDER

When the matter was taken up for hearing, Mr.N.A.Nissar Ahmed, learned counsel appearing for the petitioner sought for the permission of this Court to withdraw the present writ petition.

2. In view of the above submission made by the learned counsel for the petitioner, this Writ Petition is Dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petitions are closed.

29.10.2021 Index : Yes / No Speaking order / Non speaking order Internet : Yes sts ________ Page 2 of 4 W.P.No.13449 of 2021 To:

1) The Advisor II (AB), All India Council for Technical Education (AICTE), Nelson Mandela Marg, Vasanth Kunj, New Delhi.
2) The Regional Officer, Southern Regional Office, All India Council for Technical Education (AICTE), Shastri Bhavan, 26 Haddows Road, Nungambakkam, Chennai 600 006
3) The Commissioner, Directorate of Technical Education, 53, Sardar Patel Road, Bakthavatchalam Nagar, Guindy, Chennai.

________ Page 3 of 4 W.P.No.13449 of 2021 N. ANAND VENKATESH, J., sts Order made in W.P.No.13449 of 2021 Dated:

29.10.2021 ________ Page 4 of 4