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State of Uttar Pradesh - Section

Section 166 in The General Rules (Criminal), 1977

166. [ Register of appeals and copies of judgments in appeals. [Substituted by Notification No. 1255/VII-Nyaya-2-2018-91G-2018, dated 14.8.2018 (w.e.f. 3.11.1956).]

- A register of appeals in Form No. 13 and a register of dispatch of copies of judgments in appeals in Form No. 43 shall be maintained in every appellate court by such clerk as the Presiding Officer shall by written order direct.The aforesaid forms are specified in Appendix C.]