Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(3) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (3)The Deans shall be the Heads of Faculties and shall be responsible for all the Teaching activities in their concerned faculty.
