Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 16 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

16. Deans of Faculties -

(1)The Deans shall be whole-time salaried officers of the University, and shall be appointed in such manner and for such period,as may be prescribed.
(2)The salary and allowances payable to Deans and the conditions of service shall be such as may be prescribed.
(3)The Deans shall be the Heads of Faculties and shall be responsible for all the Teaching activities in their concerned faculty.
(4)The Deans shall exercise such powers and perform such duties as may be prescribed.