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Himachal Pradesh High Court

Naveen Kumar & Ors. vs . State Of H.P. & Ors. on 17 June, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

.

Naveen Kumar & Ors. vs. State of H.P. & Ors.

a/w connected matter.

CWP Nos. 2688 and 2756 of 2021.

17.06.2022. Present: Ms. Anamika Chauhan, Advocate vice Mr. C.S.Thakur, Advocate, for the petitioner(s).

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, for the respondents-State.

CWP No. 2756 of 2021.

On the oral request of learned vice counsel for the petitioners, the name of petitioner No.1 Anil Kumar is ordered to be deleted from the array of the petitioners in this petition.

CWP Nos. 2688 & 2756 of 2021.

List in due course.

(Tarlok Singh Chauhan) Judge 17th June, 2022.

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