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State of Tripura - Section

Section 12 in The Tripura Courts Stenographers' Service Rules, 1983

12. Recruitment to Higher Selection Grade, Selection Grade or to Senior Grade of the service on ad-hoc basis in certain cases.

(1)Vacancies in Joint Grade of the service shall be filled by direct recruitment on the basis of competitive examination to be conducted by the Departmental Promotion Committee as and when vacancy arises:Provided that reservation for the members of the Scheduled Tribes and Scheduled Castes shall be made in accordance with such instructions as may be issued by the State Government from time to time.
(2)The rules for the competitive examination referred to in sub-rule (1) and the conditions of eligibility of a person to appear in such examination shall be according to Fifth Schedule.