Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Manipur - Subsection Section 31(8) in Manipur International University Act, 2018 (8)The Chancellor may seek the legal advice of the General Counsel on all the important legal, official and confidential matters.
