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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(2) in West Bengal Trade Unions Rules, 1998

(2)All materials under sub-rule (1) shall, unless otherwise directed by a competent court, be preserved for a period of three months from the date of election and shall be destroyed thereafter in such manner as the Registrar may prescribe.