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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Land Revenue (Land Records) Rules, 1957

(2)[] [Re-numbered GSR 22, Dated 26-4-97; published in Rajasthan Gazette Extraordinary Part IV-C(I), Dated 6-5-97, p. 33(5)] If the amount of work so demands, the same village may be divided into more than one Patwar circles being allotted a separate set of plot numbers in serial order.