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State of Rajasthan - Section

Section 2 in Rajasthan Land Revenue (Land Records) Rules, 1957

2. Guiding Factors for the formation of Patwar Circles.

- [(1)] [Re-numbered GSR 22, Dated 26-4-97; published in Rajasthan Gazette Extraordinary Part IV-C(I), Dated 6-5-97, p. 33(5)] In estimating the number of Patwaris required and in forming the Patwar circles, due regard shall be had to the following points:-(i)Khasra Numbers,(ii)[deleted](iii)Khatauni Holdings,(iv)Total Area,(v)Cultivated Area,(vi)Assessed Land Revenue, and(vii)Number of villages.Generally, a Patwar circle shall have about 3,000 Khasra numbers, with a land revenue of about rs. 8,000 and area of about 7,500 acres of which about 2,500 acres may be cultivated. These factors may be more or less in consideration of the distances to be travelled and the amount of work to be done by the Patwari, keeping in view the local conditions of particular tracts; in the sandy parts of jodhpur and Bikaner Divisions, where the fields are big the area in any one circle may be kept more than that stated above. Besides these, regard should be had to the complexity of land holding body, the extent of Do-falsi cultivation of the estate holders and cultivators and similar matters which may involve an increase or decrease in the work of the circles.
(2)[] [Re-numbered GSR 22, Dated 26-4-97; published in Rajasthan Gazette Extraordinary Part IV-C(I), Dated 6-5-97, p. 33(5)] If the amount of work so demands, the same village may be divided into more than one Patwar circles being allotted a separate set of plot numbers in serial order.
(3)[ At the time of formation of Patwar Circle, an effort may be made that each Panchayat may have one Patwar circle.] [Added by GSR 22, Dated 26-4-97; published in Rajasthan Gazette Extraordinary Part IV-C(I), Dated 6-5-97, p. 33(5)]