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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1) in Bihar Minor Mineral Rules, 2017

(1)The Mines Commissioner, Director Mines, Additional Director, Joint Director, Deputy Director, Assistant Director, District Mining Officer, Mineral Development Officer and Mining Inspectors shall be the Mining Officer for the purpose of these rules.