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State of Bihar - Section

Section 5 in Bihar Minor Mineral Rules, 2017

5. Mining Officer.

(1)The Mines Commissioner, Director Mines, Additional Director, Joint Director, Deputy Director, Assistant Director, District Mining Officer, Mineral Development Officer and Mining Inspectors shall be the Mining Officer for the purpose of these rules.
(2)The Collector or any other Officer authorized by him within his district shall also be competent to exercise the powers of the Mining Officer for the purpose of these rules.