Himachal Pradesh High Court
Sh. Jaswinder Singh vs . Smt. Nirmala Devi & on 20 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sh. Jaswinder Singh vs. Smt. Nirmala Devi & Ors.
FAO(MVA) No.133 of 2013 20.04.2023 Present: Mr. Jitender Ranot, Advocate, for the appellant.
Mr. Ashok K. Tyagi, Advocate, for respondents No.1 to 5.
Mr. Deepak Bhasin, Advocate, for respondent r No.6.
Learned counsel for the appellant prays for an adjournment.
As prayed, list after two weeks.
( Sushil Kukreja ) Judge 20th April, 2023 (reena) ::: Downloaded on - 20/04/2023 20:44:37 :::CIS