Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)The shelters of rest rooms and lunch-rooms to be provided under sub-paragraph (1) shall be sufficiently lighted and ventilated and shall be maintained in a cool and clean condition.