Section 20 in Dock Workers (Safety, Health and Welfare) Scheme, 1961
20. Shelters or rest-sheds and lunch-rooms.
(1)In every dock, wherein more than one hundred and fifty dock workers are ordinarily employed, adequate and suitable shelters or rest-rooms and suitable lunch-rooms, with provision for drinking water where dock workers can eat meals brought by them shall be provided at convenient places and maintained for the use of the dock workers :Provided that any canteen maintained in accordance with the provisions para. 19 shall be regarded as part of the requirements of this sub-paragraph :Provided further that, where a lunch-room is provided, no dock worker shall eat any food in the precincts of the dock except in such lunch-room.(2)The shelters of rest rooms and lunch-rooms to be provided under sub-paragraph (1) shall be sufficiently lighted and ventilated and shall be maintained in a cool and clean condition.
