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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(12) in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

(12)"Trained" means those who have undergone and passed the following examinations-
(i)Two years' Teachers Training, or
(ii)Dip-in-Ed/B.Ed. Training, or
(iii)One year training in service tenure.