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[Cites 0, Cited by 0] [Section 26(5)] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(5)(b) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(b)The Selection Committee for the appointment or promotion to an Assistant Professor and other teachers of the Institute shall consist of,-
(i)the Director who shall be the Chairperson of the Selection Committee;
(ii)the Director General, Medical Education and Training, Uttar Pradesh;
(iii)the Dean of the Institute;
(iv)Head of the Department concerned;
(v)two experts nominated by the President;
(vi)such other persons as may be prescribed.