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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(5) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(5)
(a)The Selection Committee for the appointment or promotion to a Professor and an Associate Professor of the Institute shall consist of,-
(i)the Director who shall be the Chairperson of the Selection Committee;
(ii)the Director General, Medical Education and Training, Uttar Pradesh;
(iii)the Dean of the Institute;
(iv)three experts to be nominated by the President;
(v)such other persons as may be prescribed.
(b)The Selection Committee for the appointment or promotion to an Assistant Professor and other teachers of the Institute shall consist of,-
(i)the Director who shall be the Chairperson of the Selection Committee;
(ii)the Director General, Medical Education and Training, Uttar Pradesh;
(iii)the Dean of the Institute;
(iv)Head of the Department concerned;
(v)two experts nominated by the President;
(vi)such other persons as may be prescribed.