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State of Rajasthan - Section

Section 3 in The University of Rajputana (Change of Name) Act, 1956

3. Change of name of the University of Rajputana.

(1)The name of the University incorporated under the University of Rajputana Acts of the Covenanting State (hereinafter referred to as the Principal Acts) shall, as form the date of commencement of this Act, be "The University of Rajasthan".
(2)Any reference to the University of Rajputana in any law for the time being in force or in any indenture, instrument or other document shall be read and construed as a reference to that University under its name as altered by this Act.
(3)Noting in this Act shall affect the continuity of the corporate status of the said University.