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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in The University of Rajputana (Change of Name) Act, 1956

(2)Any reference to the University of Rajputana in any law for the time being in force or in any indenture, instrument or other document shall be read and construed as a reference to that University under its name as altered by this Act.