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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in Jammu and Kashmir Accountability Commission Regulations, 2005

(2)The appointments to the posts specified in the Schedule-A shall be made :
(a)By direct recruitment;
(b)By promotion; and
(c)By deputation.
as prescribed in the Schedule against each post.